High Courts03 Dec 2008Dismissed
Shiv Kumar Vs Sri Pankaj Pandey and others
Uttarakhand High Court · (2009) 1 UC 353
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 143(1), 229B
COURT ARCHIVE
Uttarakhand High Court judgments, 2008
443 judgments · page 3 of 23
High Courts02 Dec 2008
Amitabh Textile Mills Ltd. Vs Official Liquidator and Others
Uttarakhand High Court · (2010) 153 CompCas 715
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 20, 25
High Courts02 Dec 2008Dismissed
Khushal Singh Bhandari Vs Additional Secretary, Awas Department and Others
Uttarakhand High Court · (2009) 2 UC 726
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 15, 27, 3
High Courts01 Dec 2008Allowed
Muluk Ram and Others Vs State of Uttrakhand
Uttarakhand High Court · (2009) 2 UC 753
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 323, 34, 392
High Courts01 Dec 2008Dismissed
The New India Assurance Company Ltd. Vs Gaurav Pant and Others
Uttarakhand High Court · (2008) 12 UK CK 0026
Motor Vehicles Act, 1988 — Section 158(6), 173
High Courts01 Dec 2008Allowed
Smt. Ramesho Devi Kashyap Vs State of Uttarakhand and Another
Uttarakhand High Court · AIR 2009 Utt 41 : (2009) 1 UC 367 : (2008) 2 UD 538 : (2006) 2 UD 538
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 29
High Courts01 Dec 2008Dismissed
Chaman and Another Vs Statp of Uttaranchal
Uttarakhand High Court · (2008) 12 UK CK 0016
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts01 Dec 2008
United India Insurance Company Ltd. Vs Sri Ganda Singh and Others
Uttarakhand High Court · (2008) 12 UK CK 0004
Motor Vehicles Act, 1988 — Section 15(1), 15(4), 170, 173, 9(3)
High Courts28 Nov 2008Dismissed
Manoj Vs Upper Mukhya Revenue Commissioner and Others
Uttarakhand High Court · (2009) 1 UC 674 : (2009) 1 UD 108
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Section 5
High Courts26 Nov 2008Dismissed
Smt. Santosh Gupta and Another Vs Smt. Vimla Devi
Uttarakhand High Court · (2009) 1 UC 656
Succession Act, 1925 — Section 372, 383, 384
High Courts26 Nov 2008Allowed
Dish T.V. India Limited and Another etc. Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2009 Utt 31 : (2009) 1 UD 78 : (2009) 26 VST 649
Telegraph Act, 1885 — Section 4Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 4C
High Courts26 Nov 2008Allowed
Tara Datt Sharma Vs The State
Uttarakhand High Court · (2008) NCC 600 : (2008) 2 UC 691
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 363, 366, 376, 392
High Courts26 Nov 2008Dismissed
Sukhwant Singh Vs Additional District Judge and Another
Uttarakhand High Court · (2009) 1 UC 578
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts25 Nov 2008
Sh. Rishipal Singh Rana and Others and Shri Dayakishan Kaloni and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 11 UK CK 0030
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 107, 107(2)
High Courts25 Nov 2008Allowed
Joginder Singh Sidhu and Others Vs Gurpreet Singh Brar
Uttarakhand High Court · (2009) 1 UC 7
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 420
High Courts25 Nov 2008Allowed
The Union of India (UOI) and Others Vs Padma Dutt Pant
Uttarakhand High Court · (2008) 11 UK CK 0006
High Courts24 Nov 2008Dismissed
Dheeraj Singh Vs State of Uttarakhand
Uttarakhand High Court · (2009) NCC 282 : (2009) 1 UC 560
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 376
High Courts24 Nov 2008Dismissed
Assotech Super Tech (J.V.) Vs State of Uttarakhand
Uttarakhand High Court · (2008) 2 UD 547 : (2006) 2 UD 547 : (2010) 27 VST 433
Constitution of India, 1950 — Article 226, 265
High Courts24 Nov 2008Dismissed
Thok Kendriya Sahkari Upbhokta Bhandar Ltd. Vs Sri Ram Gaushala Trust Samiti
Uttarakhand High Court · (2009) 1 UC 355
Societies Registration Act, 1860 — Section 6
High Courts20 Nov 2008Dismissed
Smt. Damyanti Bisht Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 4 SLR 775