High Courts08 Oct 2007Dismissed
Kiran Kumar Verma Vs Oriental Insurance Company and Another
Uttarakhand High Court · (2008) 1 AWC 94
Motor Vehicles Act, 1988 — Section 147, 166, 173
COURT ARCHIVE
Uttarakhand High Court judgments, 2007
540 judgments · page 7 of 27
High Courts08 Oct 2007Dismissed
Inderjeet Singh Vs Assistant General Manager, Bank of Baroda and Others
Uttarakhand High Court · (2008) 1 UC 361
Constitution of India, 1950 — Article 226
High Courts08 Oct 2007Allowed
Uttaranchal Iron and Ispat Ltd. Vs Trade Tax Tribunal, Dehradun Bench and Others Sumo Steels Pvt. Ltd. Vs Commissioner of Trade Tax
Uttarakhand High Court · (2008) 1 UD 308 : (2008) 13 VST 245
State Financial Corporations Act, 1951 — Section 18, 29, 4A
High Courts08 Oct 2007Allowed
Commissioner of Income Tax Vs Trans Ocean Offshore Inc.
Uttarakhand High Court · (2008) 299 ITR 248 : (2008) 1 UD 35
Income Tax Act, 1961 — Section 119, 234B, 260A, 44BB
High Courts08 Oct 2007
Sumo Steels Pvt. Ltd. Vs The Commissioner of Trade Tax and Another
Uttarakhand High Court · (2007) 10 UK CK 0005
Uttar Pradesh State Financial Corporation Act, 1951 — Section 29Uttar Pradesh Trade Tax Act, 1948 — Section 11, 18(1), 18(2), 18(3), 3CUttar Pradesh Trade Tax Rules, 1948 — Rule 25, 25, 25(1), 25(2), 25(3)
High Courts08 Oct 2007
Commissioner of Income Tax Vs B.J. Services Co. Middle East
Uttarakhand High Court · (2007) 213 CTR 545 : (2008) 300 ITR 392 : (2008) 170 TAXMAN 286 : (2008) 1 UD 33
Income Tax Act, 1961 — Section 260A, 44BB
High Courts05 Oct 2007Dismissed
Ramesh Chandra Joshi Vs District Judge, Almora and Others
Uttarakhand High Court · (2008) 1 UC 315
Uttar Pradesh Kshetra Panchayats and Zila Panchayats (Election of Members) Rules, 1994 — Rule 49, 51(3), 58, 58(1)
High Courts01 Oct 2007Dismissed
Mahipal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 781
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2
High Courts01 Oct 2007Dismissed
Amit Nagar Vs Ministry of Cane Development and Others
Uttarakhand High Court · (2007) 4 UC 98
Constitution of India, 1950 — Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5, 5(1)
High Courts01 Oct 2007Allowed
Reinz Talbros Limited Vs Deputy Labour Commissioner and Others
Uttarakhand High Court · (2007) 10 UK CK 0006
Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 3
High Courts28 Sept 2007Dismissed
Sedco Forex International Inc. (Formerly known as Forex Neptune International Inc.) Vs Commissioner of Income Tax and The Deputy Commissioner of Income Tax (Assessment) Special Range
Uttarakhand High Court · (2008) 214 CTR 192 : (2008) 299 ITR 238 : (2008) 1 UD 27
Income Tax Act, 1961 — Section 115A, 143, 260A, 28, 29
High Courts26 Sept 2007Dismissed
Ishwar Singh Barthwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 1 UC 370
High Courts26 Sept 2007
Rajaram and Another Vs Raju Yadav @ Rajpal Singh and Others
Uttarakhand High Court · (2008) 1 UC 118
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 158(4), 158(6), 166
High Courts25 Sept 2007
The Oriental Insurance Company Limited Vs Chandra Prakash and Ajit Singh
Uttarakhand High Court · (2007) 09 UK CK 0016
Motor Vehicles Act, 1988 — Section 166, 173
High Courts25 Sept 2007Dismissed
Shree Vrindaban Gaushala Trust Vs Additional Commissioner (Administration), Garhwal Region and Others
Uttarakhand High Court · (2007) 4 UC 115
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 1, 10, 10(2), 12A, 13Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts24 Sept 2007Allowed
Ram Singh and Another Vs State of Uttrakhand
Uttarakhand High Court · (2008) 1 UC 86
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 30, 32Penal Code, 1860 (IPC) — Section 201, 302, 34, 460
High Courts24 Sept 2007Allowed
Commissioner of Income Tax Vs Queens'' Educational Society
Uttarakhand High Court · (2009) 223 CTR 395 : (2009) 319 ITR 160 : (2009) 177 TAXMAN 326
Income Tax Act, 1961 — Section 10(23C)(iiiad), 260A
High Courts24 Sept 2007
Commissioner of Income Tax Vs Pride Foramer S.A.
Uttarakhand High Court · (2008) 214 CTR 77
Income Tax Act, 1961 — Section 260A, 71
High Courts24 Sept 2007Dismissed
James Das and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) NCC 678
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 328, 329, 330, 365
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax and Another Vs Saipem Spa and Atlas Offshore Services
Uttarakhand High Court · (2008) 214 CTR 138 : (2008) 300 ITR 133
Income Tax Act, 1961 — Section 143, 147, 148, 154, 260A