High Courts21 Sept 2007Dismissed
Subhash Vs G.B. Pant University and Others
Uttarakhand High Court · (2008) 8 UC 804
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2007
540 judgments · page 8 of 27
High Courts21 Sept 2007Dismissed
Smt. Chandrakala Vs Block Education Officer and Others
Uttarakhand High Court · (2008) 8 UC 815
Constitution of India, 1950 — Article 226
High Courts20 Sept 2007
Commissioner of Income Tax and Another Vs ONGC as representative Assessee of Rolls Royce (P) Ltd.
Uttarakhand High Court · (2008) 214 CTR 135 : (2012) 343 ITR 267 : (2008) 170 TAXMAN 563
Income Tax Act, 1961 — Section 115A, 260A, 293A, 42, 44BB
High Courts20 Sept 2007
Sunita Devi and Others Vs United India Insurance Co. Ltd. and Another
Uttarakhand High Court · (2008) ACJ 2516 : (2008) 8 UC 812 : (2007) 2 UD 548
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts20 Sept 2007
Commissioner of Income Tax and The Deputy Commissioner of Income Tax, Special Range Vs Halliburton Offshore Services Inc.
Uttarakhand High Court · (2007) 213 CTR 547 : (2008) 300 ITR 265 : (2008) 169 TAXMAN 138
Income Tax Act, 1961 — Section 115A, 143, 2, 28, 29
High Courts18 Sept 2007Allowed
Tarun Kukreja and Others Vs State Of Uttaranchal and Others
Uttarakhand High Court · (2007) NCC 917 : (2007) NCC 566
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts18 Sept 2007Dismissed
National Insurance Co. Limited Vs Smt. Sunita Devi and Others
Uttarakhand High Court · (2007) 09 UK CK 0021
Motor Vehicles Act, 1988 — Section 140, 147, 149, 166, 170
High Courts18 Sept 2007Allowed
Smt. Pushpa, Km. Anjali, Master Gaurav and Master Prateek minors through their mother and natural guardian Smt. Pushpa Vs Sri Ranjeet Singh, The Oriental Insurance Company Ltd. and Smt. Vimla Devi
Uttarakhand High Court · (2007) 09 UK CK 0017
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts18 Sept 2007Dismissed
National Insurance Co. Limited Vs Smt. Kamla Devi and Others
Uttarakhand High Court · (2007) 09 UK CK 0004
Motor Vehicles Act, 1988 — Section 140, 147, 149, 166, 170
High Courts17 Sept 2007Allowed
Laxmi Devi and Others Vs Dil Bahadur and Others
Uttarakhand High Court · (2007) 09 UK CK 0018
Motor Vehicles Act, 1988 — Section 140, 163, 163A, 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts13 Sept 2007Allowed
Pradeep Kumar Pandey Vs Sher Singh Koranga, The Oriental Insurance Company Ltd.
Uttarakhand High Court · (2007) 09 UK CK 0023
Motor Vehicles Act, 1988 — Section 110, 158, 166
High Courts13 Sept 2007Dismissed
Pyarey Lal Jaiswal Vs A.D.J. and Others
Uttarakhand High Court · (2007) 09 UK CK 0010
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23
High Courts11 Sept 2007Dismissed
Shri Hira Singh Bhandari Vs District Inspector of Schools and Another
Uttarakhand High Court · (2008) 1 UC 305
High Courts10 Sept 2007Dismissed
The New India Assurance Company Ltd. Vs Gajran Singh Yadav and Others
Uttarakhand High Court · (2007) 09 UK CK 0014
Motor Vehicles Act, 1988 — Section 158, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts07 Sept 2007
Smt. Kalawati Vs United India Insurance Company Limited and Another
Uttarakhand High Court · (2008) 8 UC 826
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts06 Sept 2007Allowed
Smt. Sabita Joshi Vs Smt. Harendra Kaur and others
Uttarakhand High Court · (2008) 1 UC 122
High Courts06 Sept 2007Allowed
Smt. Sabita Joshi Vs Smt. Harendra Kaur and Others
Uttarakhand High Court · (2008) 1 UC 122
High Courts06 Sept 2007
Smt. Kanti Vs State and Others
Uttarakhand High Court · (2007) NCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Sept 2007Dismissed
P.C. Jain Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 8 UC 1338
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 145
High Courts05 Sept 2007Dismissed
Jagmohan Singh Chauhan Vs Managing Director, Uttaranchal Bahuuddeshiya Vitta Evam Vikas Nigam Ltd. and Others
Uttarakhand High Court · (2008) 8 UC 818