High Courts01 Nov 2007Allowed
Chaudhary Raees Ahmad Vs State of Uttarakhand and Sunni Central Waqf Board
Uttarakhand High Court · (2007) 4 UC 92 : (2008) 1 UD 81
Waqf Act, 1995 — Section 20, 65
COURT ARCHIVE
Uttarakhand High Court judgments, 2007
540 judgments · page 5 of 27
High Courts01 Nov 2007Dismissed
H.N. Chaturvedi Vs State of Uttaranchal and S.P. Goel, Director Hotel Aketa Pvt. Ltd.
Uttarakhand High Court · (2007) 11 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 458, 467
High Courts01 Nov 2007Dismissed
New India Assurance Co. Ltd. Vs Sofia Khatoon and Others
Uttarakhand High Court · (2008) 116 FLR 355 : (2008) 2 LLJ 47
Workmens Compensation Act, 1923 — Section 4A(3)(a)
High Courts01 Nov 2007Dismissed
Sunil Dutt Rathuri and Others Vs State and Another
Uttarakhand High Court · (2008) 1 DMC 612
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354, 498A, 504, 506
High Courts01 Nov 2007
Firoj Khan Vs Phool Singh and Others
Uttarakhand High Court · (2009) ACJ 2669
Motor Vehicles Act, 1988 — Section 173
High Courts01 Nov 2007
Dr. R.K. Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2007) 11 UK CK 0011
Uttar Pradesh Reorganisation Act, 2000 — Section 73
High Courts01 Nov 2007Allowed
Krishi Utpadan Mandi Samiti Vs District and Sessions Judge and Others
Uttarakhand High Court · (2007) 4 UC 51 : (2008) 1 UD 69
Civil Procedure Code, 1908 (CPC) — Section 17Constitution of India, 1950 — Article 226
High Courts31 Oct 2007Dismissed
Devendra Singh and Others Vs Sri Sidh Narsingh Badrinath Mandir
Uttarakhand High Court · (2008) 1 UC 20
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts31 Oct 2007Dismissed
Santosh Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 681
High Courts30 Oct 2007Allowed
Pushkakr Singh Vs The New India Insurance Company Ltd., Branch Khatima, Sri Fateh Singh and Jai Singh Sri Fateh Singh Vs The New India Insurance Company Ltd., Branch Khatima, Jai Singh, Smt. Roopsi Kunwar and Sri Dhan Bahadur Kunwar @ Jai Bahadur
Uttarakhand High Court · (2007) 10 UK CK 0027
Motor Vehicles Act, 1988 — Section 147
High Courts30 Oct 2007
Uttaranchal State Road Transport Corporation Vs Mahendra Kumar, Abhishekh Agarwal and Oriental Insurance Company Ltd.
Uttarakhand High Court · (2007) 10 UK CK 0019
Motor Vehicles Act, 1988 — Section 166
High Courts30 Oct 2007Dismissed
Gerald John Vs State and Others
Uttarakhand High Court · (2007) 4 UC 107
Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts29 Oct 2007Dismissed
Smt. Mahmooda Begum Vs State of Uttarakhand and Others
Uttarakhand High Court · (2007) 4 UC 103
High Courts27 Oct 2007Dismissed
The Oriental Insurance Company Limited Vs Smt. Kunti Devi, Rajendra Singh Topal and Jasdev Singh
Uttarakhand High Court · (2007) 10 UK CK 0035
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Oct 2007Allowed
Vinod Kumar alias Vinod Buchar and Another Vs The State of Uttar Pradesh
Uttarakhand High Court · (2007) 4 UC 162
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 366, 368, 376, 392
High Courts27 Oct 2007Dismissed
The Oriental Insurance Company Limited Vs Km. Renu, Ravindra, Shri Rajendra Singh Topal and Shri Jasdev Singh
Uttarakhand High Court · (2007) 10 UK CK 0018
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Oct 2007Allowed
Dhoorat Singh Vs State of U.P.
Uttarakhand High Court · (2008) CriLJ 2353 : (2008) 1 UD 131
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 374(2)Penal Code, 1860 (IPC) — Section 324, 395
High Courts26 Oct 2007Dismissed
Mahesh Kumar Vs Friends Globe Travels Limited and Tata A.I.G. Insurance
Uttarakhand High Court · (2007) 10 UK CK 0033
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Oct 2007Dismissed
Commissioner of Income Tax Vs Clough Engineering Ltd.
Uttarakhand High Court · (2008) 300 ITR 435
Income Tax Act, 1961 — Section 143, 260A, 263, 271B, 44AB
High Courts26 Oct 2007Dismissed
State of Uttarakhand Vs Smt. Asha Bisht
Uttarakhand High Court · (2008) 116 FLR 353
Workmens Compensation Act, 1923 — Section 30