COURT ARCHIVE

Uttarakhand High Court judgments, 2007

540 judgments · page 4 of 27

High Courts05 Nov 2007

Pritam Singh (Minor) Vs State of Uttarakhand

Uttarakhand High Court · (2007) NCC 230

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20