High Courts14 Dec 2007Dismissed
M/s Keshar Enterprises Limited and Another Vs Smt. Kushum Manral and Others
Uttarakhand High Court · (2008) 2 UC 993
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 630
COURT ARCHIVE
Uttarakhand High Court judgments, 2007
540 judgments · page 2 of 27
High Courts13 Dec 2007Dismissed
Bhure Lal Rastogi and another Vs Sri Shukhvinder Singh and others
Uttarakhand High Court · (2008) 1 UC 645
Motor Vehicles Act, 1988 — Section 158(6), 173
High Courts13 Dec 2007Dismissed
Bhure Lal Rastogi and Another Vs Sri Shukhvinder Singh and Others
Uttarakhand High Court · (2008) 1 UC 645
Motor Vehicles Act, 1988 — Section 158(6), 173
High Courts13 Dec 2007Dismissed
Jaggi Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 673
Constitution of India, 1950 — Article 226
High Courts13 Dec 2007Allowed
Kamai Singh and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 3 UC 1427
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts13 Dec 2007
Anil Rawat Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 706
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420, 506
High Courts12 Dec 2007Dismissed
The New India Assurance Company Limited Vs Manoj Krishnani and Another
Uttarakhand High Court · (2008) 1 UC 601
Motor Vehicles Act, 1988 — Section 158(6), 173
High Courts12 Dec 2007Dismissed
State of U.P. and Others Vs Ramesh Chandra Sanwal and Another
Uttarakhand High Court · (2008) 1 UC 447
Constitution of India, 1950 — Article 226, 309, 312Uttar Pradesh Shinchai Vibhag Anusachiviya Seva Rules, 1971 — Rule 20
High Courts12 Dec 2007Allowed
Vijendra Kumar and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 1 UC 574
Criminal Procedure Code, 1973 (CrPC) — Section 250, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts12 Dec 2007Dismissed
The New India Assurance Company Ltd. Vs Manoj Krishnani and Another
Uttarakhand High Court · (2008) 1 UC 601
Motor Vehicles Act, 1988 — Section 158(6), 173
High Courts12 Dec 2007Dismissed
Cons. 40695 Baram Dutt. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 914
Constitution of India, 1950 — Article 14Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
High Courts11 Dec 2007Allowed
Gajpal Singh Vs State of U.P.
Uttarakhand High Court · (2007) NCC 790
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 207, 209, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 354, 376
High Courts11 Dec 2007Dismissed
New Standard Engineering Company Ltd. and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2008) 3 UC 1589
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 405, 408, 420, 506
High Courts11 Dec 2007Dismissed
Col. A.K. Sood Vs Union of India (UOI) and Another
Uttarakhand High Court · (2008) 1 UC 620
High Courts10 Dec 2007Dismissed
Rajiv Sharma Vs U.P. State Public Service Tribunal and Others
Uttarakhand High Court · (2008) 2 UC 711
Constitution of India, 1950 — Article 15
High Courts06 Dec 2007Allowed
Raju Verma Vs Family Court and Another
Uttarakhand High Court · AIR 2008 Utt 17 : (2007) 4 UC 64 : (2008) 1 UD 72
Guardians and Wards Act, 1890 — Section 12, 19(b)
High Courts06 Dec 2007Dismissed
Deeraj Kumar @ Nittu Vs United India Insurance Company Ltd. and Another
Uttarakhand High Court · (2008) 8 UC 684
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Dec 2007Dismissed
Anand Prakash Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 8 UC 676
Constitution of India, 1950 — Article 226
High Courts06 Dec 2007Dismissed
Mussoorie Dehradun Development Authority Vs Ravi Prakash Goyal
Uttarakhand High Court · (2007) 4 UC 13
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 109Constitution of India, 1950 — Article 133(1)Specific Relief Act, 1963 — Section 41
High Courts06 Dec 2007Dismissed
Mussoorie Dehradun Development Authority Vs Shri Ravi Prakash Goyal
Uttarakhand High Court · (2007) 4 UC 13
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Urban Planning and Development Act, 1973 — Section 15, 37