High Courts23 Jul 2020
Snigdha Bhattacharya Vs Union Of India And Ors
Tripura High Court · (2020) 07 TP CK 0098
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 7 of 34
High Courts23 Jul 2020Disposed Of
Raju Malakar Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0097
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 106
High Courts20 Jul 2020
Tutan Ghosh And Ors Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0096
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 326, 384
High Courts20 Jul 2020Dismissed
Smriti Das And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0095
High Courts20 Jul 2020Disposed Of
Sumon Barai Vs Guru Prasad Goala
Tripura High Court · (2020) 07 TP CK 0094
High Courts20 Jul 2020Dismissed
Prem Singh Gour Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0093
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Jul 2020Allowed
Alamin Miah Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0092
Indian Penal Code, 1860 — Section 302, 326, 326(A), 498(A)Code Of Criminal Procedure, 1973 — Section 161, 164, 164(5), 313
High Courts17 Jul 2020Disposed Of
Uttam Malakar Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0091
Indian Penal Code, 1860 — Section 307, 323, 326, 427, 448, 506
High Courts17 Jul 2020Disposed Of
Sushmita Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0090
High Courts17 Jul 2020Disposed Of
Lal Vengi Laguri Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0089
High Courts17 Jul 2020Disposed Of
Gita Das Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0088
High Courts17 Jul 2020Disposed Of
Jadu Das Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0087
High Courts17 Jul 2020Disposed Of
New India Assurance Company Limited Vs Raju Shil And Ors
Tripura High Court · (2020) 07 TP CK 0086
Constitution Of India, 1950 — Article 142
High Courts17 Jul 2020Disposed Of
Court On Its Own Motion Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0085
High Courts16 Jul 2020Allowed
Jhulan Das Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 304(B), 498(A)
High Courts16 Jul 2020Allowed
Tripura State Electricity Corporation Ltd And Ors Vs Sonali Som And Ors
Tripura High Court · (2020) 07 TP CK 0083
Indian Penal Code, 1860 — Section 304(A)Electricity Act, 2003 — Section 135
High Courts16 Jul 2020Disposed Of
Naresh Chandra Datta And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0082
High Courts16 Jul 2020Dismissed
Bapi Deb Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0081
High Courts16 Jul 2020Dismissed
State Of Tripura And Ors Vs Sankar Acharjee
Tripura High Court · (2020) 07 TP CK 0080
High Courts16 Jul 2020Allowed
Boleram Reang @ Mandinapha Vs Hobendra Reang @ Jusminafa And Ors
Tripura High Court · (2020) 07 TP CK 0079
Indian Penal Code, 1860 — Section 34, 120(B), 489(B), 489(C)Unlawful Activities (Prevention) Act, 1967 — Section 16(1)(b)Code Of Criminal Procedure, 1973 — Section 313, 313(a)(i)