High Courts22 Aug 2020Allowed
Dilip Narayan Deb And Ors Vs State Of Tripura
Tripura High Court · (2020) 08 TP CK 0050
Indian Penal Code, 1860 — Section 34, 498(A)
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 5 of 34
High Courts22 Aug 2020Disposed Of
National Insurance Company Limited Vs Sushma Bala Das And Ors
Tripura High Court · (2020) 08 TP CK 0049
High Courts21 Aug 2020Dismissed
Tanusree Datta Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0025
Indian Penal Code, 1860 — Section 34, 313, 342, 419, 506
High Courts21 Aug 2020Disposed Of
Arun Chandra Das Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0008
Indian Penal Code, 1860 — Section 409
High Courts21 Aug 2020Disposed Of
Panna Chakraborty And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0007
High Courts20 Aug 2020Disposed Of
Lipika Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0009
Code Of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 34, 270, 332, 370
High Courts17 Aug 2020Allowed
Kajal Sarkar Vs State Of Tripura
Tripura High Court · (2020) 08 TP CK 0010
Indian Penal Code, 1860 — Section 306, 376, 376(1), 415, 417Code Of Criminal Procedure, 1973 — Section 161, 164(5)
High Courts14 Aug 2020Dismissed
Bapi Dey Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0012
Code Of Criminal Procedure, 1973 — Section 24, 24(4), 25(1)Constitution Of India, 1950 — Article 14
High Courts14 Aug 2020Dismissed
Hari Sankar Das Vs Ranjit Kumar Karmakar @ Dulal Karmakar And Ors
Tripura High Court · (2020) 08 TP CK 0011
Code Of Civil Procedure, 1908 — Section 100Tripura Land Revenue And Land Reforms Act, 1960 — Section 42, 43, 43(30, 45, 46, 95Uttar Pradesh Abolition And Land Reforms Act, 1951 — Section 20(b)(ii)
High Courts05 Aug 2020Disposed Of
Shishir Kanti Sarkar Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0048
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32, 33, 36, 38Tripura Scheduled Caste And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Rules,1992 — Section 8 (1), 13, 13(3), 13(5), 13(6)
High Courts05 Aug 2020Disposed Of
Nepal Bhowmik Vs Sangita Rani Das And Ors
Tripura High Court · (2020) 08 TP CK 0046
High Courts05 Aug 2020Disposed Of
Rakesh Debnath Vs Ratan Chandra Das And Ors
Tripura High Court · (2020) 08 TP CK 0045
High Courts05 Aug 2020Dismissed
Manika Saha And Ors Vs Ranjan Das And Ors
Tripura High Court · (2020) 08 TP CK 0044
High Courts05 Aug 2020Dismissed
Satyajit Debnath Vs Union Of India And Ors
Tripura High Court · (2020) 08 TP CK 0043
High Courts05 Aug 2020Disposed Of
Pintu Chowdhury Vs Union Of India And Ors
Tripura High Court · (2020) 08 TP CK 0042
Constitution Of India, 1950 — Article 12, 14
High Courts05 Aug 2020Dismissed
Kalyani Saha Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0041
High Courts05 Aug 2020Dismissed
Alok Das Vs Union Of India And Ors
Tripura High Court · (2020) 08 TP CK 0040
Constitution Of India, 1950 — Article 226, 226(2)
High Courts05 Aug 2020Dismissed
Ajoy Kr. Das Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0039
Indian Penal Code, 1860 — Section 420
High Courts05 Aug 2020Disposed Of
Shyamalima Apartments Welfare Society Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0038
High Courts05 Aug 2020Disposed Of
Sumita Nath Vs State Of Tripura And Ors
Tripura High Court · (2020) 08 TP CK 0037