High Courts10 Jul 2020Disposed Of
Bidyut Kumar Deb Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0057
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 9 of 34
High Courts10 Jul 2020
Ratna Debnath Vs Narayan Debnath
Tripura High Court · (2020) 07 TP CK 0056
Contempt Of Courts Act, 1971 — Section 2(b), 12
High Courts10 Jul 2020Dismissed
State Of Tripura Vs Omar Sharif @ Shoib Malik
Tripura High Court · (2020) 07 TP CK 0055
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 34, 302, 326Arms Act, 1959 — Section 27(1)
High Courts10 Jul 2020Allowed
Amarjit Reang Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0054
Indian Penal Code, 1860 — Section 120(B), 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 26, 27, 106
High Courts10 Jul 2020Disposed Of
Bijan Nath And Ors Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0053
Indian Penal Code, 1860 — Section 366Immoral Traffic (Prevention) Act, 1956 — Section 5Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jul 2020Allowed
Paritosh Nath@ Babu Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0060
Code Of Criminal Procedure, 1973 — Section 154(1), 174, 313, 374(2)Indian Penal Code, 1860 — Section 302, 304(B), 494, 498(A)Evidence Act, 1872 — Section 25, 26, 106
High Courts09 Jul 2020Dismissed
Sudhan Debbarma Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0052
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 302
High Courts09 Jul 2020Disposed Of
Debasish Dey Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0051
High Courts09 Jul 2020Dismissed
State Of Tripura Vs State Level Scrutiny Committee And Ors
Tripura High Court · (2020) 07 TP CK 0050
Tripura Scheduled Castes And Scheduled Tribes Reservation Act, 1991 — Section 17Constitution Of India, 1950 — Article 226
High Courts09 Jul 2020Disposed Of
Tabirung Uchai Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0049
High Courts09 Jul 2020Disposed Of
Uma Roy @ Uma Roy Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0048
High Courts09 Jul 2020Dismissed
Mrinal Kanti Ghosh And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0047
High Courts09 Jul 2020Disposed Of
Life Insurance Corporation Of India Vs Abhijit Sutradhar And Ors
Tripura High Court · (2020) 07 TP CK 0046
Constitution Of India, 1950 — Article 14, 226
High Courts09 Jul 2020Dismissed
India Assurance Company Ltd Vs Suniti Rani Paul And Ors
Tripura High Court · (2020) 07 TP CK 0045
High Courts09 Jul 2020Allowed
Pradip Saha Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0044
Indian Penal Code, 1860 — Section 34, 302, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jul 2020Dismissed
Hiralal Roy @ Tinku Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0043
Code Of Criminal Procedure, 1973 — Section 161, 164(5), 173, 313, 357(A), 374(2) 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 4Indian Penal Code, 1860 — Section 506
High Courts08 Jul 2020Dismissed
Mafij Miah Vs State Of Tripura
Tripura High Court · (2020) 07 TP CK 0042
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 325, 498(A)
High Courts08 Jul 2020Disposed Of
Malabika Das Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0040
High Courts08 Jul 2020
Khukhumoni Sarkar Vs Biswajit Nath And Ors
Tripura High Court · (2020) 07 TP CK 0039
High Courts08 Jul 2020Allowed
Kamrul Nahar And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 07 TP CK 0038
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3, 3(1), 3(3), 9Constitution Of India, 1950 — Article 22(5)