COURT ARCHIVE

Telangana High Court judgments

3,688 judgments · page 4 of 185

High Courts17 Sept 2026

Sri Saroj Kumar Pandey Vs State Of Telangana

Telangana High Court · 2025 INSC 272

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Central Goods and Services Tax Act, 2017-Section 69, 70, 132, 132(1), 132(1)(c), 132(1)(i), 132(5)Telangana Goods and Services Tax Act, 2017-Section 132(1)(i)

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High Courts16 Sept 2026Disposed Of

Abdul Saleem Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2700

Constitution of India-Article 226Indian Penal Code-Section 324CPC-Section 151

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High Courts16 Sept 2026

Mohammed Abdul Samad Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 09 TEL CK 2703

Constitution of India-Article 226, 14, 21Telangana Municipalities Act, 2019-Section 181(1)CPC-Section 151

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High Courts16 Sept 2026

Smt.Chalasani Kalyani Leela Vs M/s.ADR Estates Private Limited & Ors.

Telangana High Court · (2026) 09 TEL CK 2657

Letters Patent-Clause 15Constitution of India-Article 226Telangana Bhu Bharati (Record of Rights in Land) Act, 2025-Section 2(1), 5(9)

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High Courts16 Sept 2026

Shai Farooq Basha & Anr. Vs The State Of Telangana

Telangana High Court · (2026) 09 TEL CK 2658

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Sections 316(5), 318(4), 351(2), 3(5)

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High Courts15 Sept 2026Disposed Of

Bhavana Subba Rao Vs The Additional Agent To Government And Project Officer Integrated Tribal Development Agency (I.T.D.) & Ors.

Telangana High Court · (2026) 09 TEL CK 2695

Constitution of India-Article 226, 14, 300-AAndhra Pradesh Scheduled Areas Land Transfer Regulation, 1959-Section 6CPC-Section 151

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High Courts15 Sept 2026Disposed Of

Mohammed Javeed Vs State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2694

Constitution of India-Article 226, 14, 300-ARegistration Act, 1908-Section 71Telangana Registration Rules

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High Courts15 Sept 2026Allowed

Ragula Karunakar Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2693

Constitution of India-Article 226, 14, 19, 21, 300-A

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High Courts15 Sept 2026Disposed Of

Dr. Md. Ameeruddin Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2692

Constitution of India-Article 226Bharatiya Nyaya Sanhita, 2023-Section 106(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)

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High Courts15 Sept 2026

Puram Yadireddy & Anr. Vs The State Of Telangana

Telangana High Court · (2026) 09 TEL CK 2659

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 35(3), 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 338, 336(3), 340(2), 61(2)

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High Courts15 Sept 2026

Asma Farheen & Ors. Vs The State Of Telangana

Telangana High Court · (2026) 09 TEL CK 2660

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 194, 482(2)Cr.P.C.

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High Courts15 Sept 2026

Mandha Ramesh Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 09 TEL CK 2661

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Indian Penal Code-Section 402Cr.P.C.-Section 438

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High Courts15 Sept 2026

Mandha Ramesh Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 09 TEL CK 2662

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Indian Penal Code-Section 402Cr.P.C.-Section 438

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High Courts11 Sept 2026Disposed Of

M/s. Pranava Advertising India Pvt Ltd Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2842

Constitution of India-Article 226, 14, 19, 21CPC-Section 151

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High Courts11 Sept 2026Allowed

Chattu Prasanna Vs The Central Government & Ors.

Telangana High Court · 2009 INSC 217

Constitution of India-Articles 14, 21, 226CPC-Section 151

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High Courts11 Sept 2026Allowed

Yadavelli Varija Vs Palreddy Padmanabha Reddy

Telangana High Court · (2026) 09 TEL CK 2840

Constitution of India-Article 227

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High Courts11 Sept 2026Disposed Of

Gummadala Tejaswi Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2839

Constitution of India-Article 226, 14, 21, 21-ACPC-Section 151

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High Courts11 Sept 2026Allowed

Mohammed Khaled Khan & Anr. Vs ICICI Lombard General Insurance Company Limited & Ors.

Telangana High Court · (2026) 09 TEL CK 2838

Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151Constitution of India-Article 227

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High Courts11 Sept 2026Disposed Of

Pittala Bheemaiah & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2837

Constitution of India-Article 226, 14, 21, 300-ATelangana Municipalities Act, 2019CPC-Section 151

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High Courts11 Sept 2026Disposed Of

Bannela Balraj Vs Cyber Crimes Police Station, Hyderabad City Police & Ors.

Telangana High Court · (2026) 09 TEL CK 2836

Constitution of India-Article 226BNSS 2023

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