High Courts20 May 2022Allowed
Parumati Suchitra Vs State Of Telangana
Telangana High Court · (2022) 05 TEL CK 0013
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 32 of 50
High Courts20 May 2022Dismissed
Bandari Nageswar Rao Vs State Of Telangana
Telangana High Court · (2022) 05 TEL CK 0012
High Courts20 May 2022Disposed Of
Tank Anil Vs Union Of India And 2 Others
Telangana High Court · (2022) 05 TEL CK 0007
Indian Penal Code, 1860 — Section 34, 324, 506
High Courts19 May 2022Dismissed
Poosa Manasa Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 05 TEL CK 0011
Telangana State Judicial (Service & Conduct) Rules, 2017 — Rule 5
High Courts19 May 2022Dismissed
V.Rajeswari And 3 Others Vs State Of Telangana And 6 Others
Telangana High Court · (2022) 05 TEL CK 0010
High Courts19 May 2022Disposed Of
SB Aero Singapore PTE Ltd. Vs HG Aviation Ltd. Dba Regent Airways And Another
Telangana High Court · (2022) 05 TEL CK 0009
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 6
High Courts19 May 2022Disposed Of
Andhra Pradesh Industrial Infrastructure Corporation Ltd. Vs M/S. NCC IVRCL SMC JV
Telangana High Court · (2022) 05 TEL CK 0008
High Courts05 May 2022Disposed Of
Byreddy Sudheer Reddy Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 05 TEL CK 0005
High Courts05 May 2022Disposed Of
Rizwana Begum Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 05 TEL CK 0004
Constitution Of India, 1950 — Article 300AHyderabad Municipal Corporation Act, 1955 — Section 636
High Courts05 May 2022Disposed Of
Bairi Pithambaram Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 05 TEL CK 0003
High Courts05 May 2022Disposed Of
Etaboina Babu Vs State Of Telangana And 8 Others
Telangana High Court · (2022) 05 TEL CK 0002
High Courts05 May 2022Disposed Of
Mohammed Abdul Majar Vs Union Of India And 8 Others
Telangana High Court · (2022) 05 TEL CK 0001
Indian Penal Code, 1860 — Section 498A
High Courts29 Apr 2022Dismissed
Jabri Ghouse Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0101
Constitution Of India, 1950 — Article 14, 19, 21, 300A
High Courts29 Apr 2022Allowed
G.Satayanarayana Vs State Of Andhra Pradesh
Telangana High Court · (2022) 04 TEL CK 0100
Andhra Pradesh Civil Service (Classification, Control and Appeal) Rules, 1991 — Rule 9(iv)Code Of Criminal Procedure, 1973 — Section 321, 397, 401Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts29 Apr 2022Partly Allowed
Dharagula Yadagiri Vs State Of Telangna
Telangana High Court · (2022) 04 TEL CK 0099
Indian Penal Code, 1860 — Section 354, 376AB, 448Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 29
High Courts29 Apr 2022Allowed
State Of Telangana Vs Md.Hamed Khan
Telangana High Court · (2022) 04 TEL CK 0098
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 325, 363Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2022Allowed
Maturi Suman Vs State Of Telanagna
Telangana High Court · (2022) 04 TEL CK 0097
Indian Penal Code, 1860 — Section 376(1), 417Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 29
High Courts29 Apr 2022Allowed
Jummidi Bhetm Rao Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0096
Indian Penal Code, 1860 — Section 302, 306, 498A, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 174, 313
High Courts29 Apr 2022Allowed
Sunchu Vinod Vs State Of T.S.
Telangana High Court · (2022) 04 TEL CK 0095
Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 6, 29Indian Penal Code, 1860 — Section 376(2)(i)
High Courts29 Apr 2022Disposed Of
Veldanda Srilatha Vs Gundumalla Anantha Reddy
Telangana High Court · (2022) 04 TEL CK 0094
Contempt Of Court Rules, 1980 — Rule 32(1)Contempt Of Courts Act, 1971 — Section 2(b), 12, 12(1)