High Courts25 Apr 2022Allowed
M/S. Kesari Hanuman Yuva Sangathan Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0069
Constitution Of India, 1950 — Article 19, 25Defence of India Rules, 1962 — Rule 30, 30(1)(b)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 34 of 50
High Courts25 Apr 2022Dismissed
Hal Employees Coop Housng Socy Ltd, R.R. Dist Vs Commissioner, Ghmc, Hyd 2 Others
Telangana High Court · (2022) 04 TEL CK 0068
Registration Act, 1908 — Section 83Greater Hyderabad Municipal Corporation Act, 1955 — Section 428, 429, 429(1), 430, 431, 432, 433, 435, 440(1), 440(1)(b), 452(1), 455A, 455AA, 461(1)
High Courts22 Apr 2022Allowed
Choppari Kumar Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0083
Indian Penal Code, 1860 — Section 366, 376(2)(j), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 3, 4, 29Code Of Criminal Procedure, 1973 — Section 164
High Courts22 Apr 2022Allowed
Tandu Gopi Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0082
Indian Penal Code, 1860 — Section 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i)
High Courts22 Apr 2022Allowed
Rasula Mukunda Rao Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 32(1)
High Courts22 Apr 2022Partly Allowed
Thumma Prasad Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0080
Indian Penal Code, 1860 — Section 107, 109, 302, 306, 307, 309, 498A
High Courts22 Apr 2022Allowed
Naik Aravind Kumar Vs Y Sudhakar Reddy
Telangana High Court · (2022) 04 TEL CK 0061
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 7 Rule 14(3), Order 18 Rule 17
High Courts22 Apr 2022Disposed Of
P.Krishna Praveen Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 52A
High Courts22 Apr 2022Disposed Of
Mohd Tanveer Ahmed Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0059
High Courts22 Apr 2022Allowed
Dasari Narsimha Died Per Lrs 3 To 7 Vs Nagulapati Ramulu
Telangana High Court · (2022) 04 TEL CK 0058
High Courts21 Apr 2022Allowed
Sultana Begum, Nizamabad Dist 3 Others Vs Ahmed Hussain Shaik, Adilabad Dist Anr
Telangana High Court · (2022) 04 TEL CK 0079
Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2022Dismissed
P. Ravindranath, Hyd Vs Govt. Of A.P., Fp Dept., Hyd 3 Others
Telangana High Court · (2022) 04 TEL CK 0078
Constitution Of India, 1950 — Article 14, 16
High Courts21 Apr 2022Dismissed
Partner, M/S. Rama Lace Industries, Vs Chief Controlling Revenue, Hyd., 3 Others,
Telangana High Court · (2022) 04 TEL CK 0077
Indian Stamp Act, 1899 — Section 35, 40, 45
High Courts21 Apr 2022Dismissed
D.M., Tsrtc Vs Gollamandala Subba Raju Anothers
Telangana High Court · (2022) 04 TEL CK 0076
Industrial Disputes Act, 1947 — Section 2A(2), 11A
High Courts21 Apr 2022Dismissed
Ujjelli Bheemanna Vs Ujjelli Venkataiah
Telangana High Court · (2022) 04 TEL CK 0075
Code Of Civil Procedure, 1908 — Section 96(2), Order 47 Rule 1, Order 22 Rule 4(4), Order 9 Rule 13Transfer of Property Act, 1882 — Section 54
High Courts21 Apr 2022Disposed Of
Manjusri Burgul Vs Dr.Konappa S.Kuntumalla
Telangana High Court · (2022) 04 TEL CK 0062
Limitation Act, 1963 — Section 5
High Courts20 Apr 2022Allowed
Simhapuri Energy Limited. Vs Madhucon Infra Limited.
Telangana High Court · (2022) 04 TEL CK 0043
High Courts20 Apr 2022Disposed Of
Gampala Venkat Reddy Vs State Of Telangana
Telangana High Court · (2022) 04 TEL CK 0042
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 452, 506, 511
High Courts19 Apr 2022Disposed Of
Madapathi Gouthami & Ors Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 04 TEL CK 0046
High Courts19 Apr 2022Dismissed
Transmission Corporation Of Andhra Pradesh Ltd. Vs M/S. Garg Steels, Survey Nos. 302/1 To 302/3,
Telangana High Court · (2022) 04 TEL CK 0045
Electricity Act, 2003 — Section 43(2), 46, 46(1), 94(2), 181(3), 182, 185(2)(d)Electricity (Supply) Act, 1948 — Section 69(1)