Passport Rules, 1980 — Rule 12, 12(1)Narcotics Drugs And Psychotropic Substances (NDPS) Act, 1985 — Section 8(c), 20, 21Passports Act, 1967 — Section 6(2)(f), 10

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High Courts18 Apr 2022Dismissed

Pallerla Ramesh & 5 Others. Vs Andhra Bank

Telangana High Court · (2022) 04 TEL CK 0048

Constitution Of India, 1950 — Article 226Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(6)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(8), 14, 14(1)(a), 17, 17(1), 18, 35

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High Courts18 Apr 2022Dismissed

Silver Jublee Club Vs State Of Telangana

Telangana High Court · (2022) 04 TEL CK 0047

Code Of Civil Procedure, 1908 — Order 7 Rule 3Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350F — Section 7

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High Courts13 Apr 2022Disposed Of

Orsu Nagesh And 2 Others Vs State Of Telangana

Telangana High Court · (2022) 04 TEL CK 0057

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B

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High Courts13 Apr 2022Allowed

T. Raju Yadav Vs Sundara Pandian Kalidasan

Telangana High Court · (2022) 04 TEL CK 0056

Telangana Panchayat Raj Act, 2018 — Section 30, 30(1)Andhra Pradesh Panchayat Raj Act, 1994 — Section 245

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High Courts13 Apr 2022Allowed

Sultan Waseem Vs State Of Telangana And 3 Others

Telangana High Court · (2022) 04 TEL CK 0055

Constitution Of India, 1950 — Article 14, 15, 19, 21Arms Rules, 2016 — Rule 24, 25(1)(a)Arms Act, 1959 — Section 14, 21

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High Courts13 Apr 2022Allowed

Vijay Shah Another Vs Asst. Inspector Of Factories, Medak Dist. 2 Others

Telangana High Court · (2022) 04 TEL CK 0054

Code Of Criminal Procedure, 1973 — Section 482Factories Act, 1948 — Section 92Indian Penal Code, 1860 — Section 304A, 337

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High Courts12 Apr 2022Disposed Of

Nandamuri Satyanarayana Vs State Of Telangana

Telangana High Court · (2022) 04 TEL CK 0036

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts12 Apr 2022

Kondapally Sridhar Reddy Vs Ramesh Reddy Meda

Telangana High Court · (2022) 04 TEL CK 0035

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 3

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High Courts12 Apr 2022Disposed Of

Govt Of Andhra Pradesh Vs Thonta Chukkaamma

Telangana High Court · (2022) 04 TEL CK 0034

Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 10Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A

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High Courts12 Apr 2022Dismissed

Nookala Venkateswarlu Died Anr Vs Union Of India

Telangana High Court · (2022) 04 TEL CK 0033

Railways Act, 1989 — Section 124A

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High Courts12 Apr 2022Allowed

M/S United India Insurance Company Limited Vs Sandya Salamma

Telangana High Court · (2022) 04 TEL CK 0032

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High Courts12 Apr 2022Allowed

Jampala Kamalamma 4 Others Vs Union Of India

Telangana High Court · (2022) 04 TEL CK 0031

Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003 — Rule 7

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High Courts11 Apr 2022Allowed

Afsari Begum And 5 Others Vs Union Of India

Telangana High Court · (2022) 04 TEL CK 0041

Railways Act, 1989 — Section 16, 123C, 124A

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High Courts11 Apr 2022Allowed

Gone Nikhitha Alias Sirisala Rajani Vs State Of Telangana

Telangana High Court · (2022) 04 TEL CK 0040

Code Of Criminal Procedure, 1973 — Section 309, 311, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

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