COURT ARCHIVE

Telangana High Court judgments, 2022

985 judgments · page 31 of 50

High Courts06 Jun 2022Dismissed

Garikapati Venkateswara Rao Vs Union Of India

Telangana High Court · (2022) 06 TEL CK 0007

Constitution Of India, 1950 — Article 21Right to Information Act, 2005 — Section 24(1)Insolvency And Bankruptcy Code, 2016 — Section 7, 95

High Courts06 Jun 2022Allowed

M/S. The Aga Khan Academy Vs Assistant PF Commissioner

Telangana High Court · (2022) 06 TEL CK 0006

Constitution Of India, 1950 — Article 14, 226Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7(2)Employees Provident Fund & Miscellaneous Provisions Act, 1952 — Section 2B(ii), 7A, 7C, 7(1), 7I, 13(1)

High Courts06 Jun 2022Dismissed

Devi Engineering And Construction Private Limited Vs Ramagundam Fertilizers And Chemicals Limited RFCL

Telangana High Court · (2022) 06 TEL CK 0005

Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 5

High Courts06 Jun 2022Allowed

Nekkanti Venkata Rao Vs Jakka Vinod Kumar Reddy

Telangana High Court · (2022) 06 TEL CK 0004

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 190, 195(1)(b), 200, 204, 250, 319, 482Companies Act, 2013 — Section 59, 210, 211, 212, 212(6), 241, 242, 245, 435, 436, 439, 439(2), 447, 448, 449, 451, 452

High Courts06 Jun 2022Allowed

Jakka Vinod Kumar Reddy Vs A.R. Srinivas, Deputy Commissioner Of Police

Telangana High Court · (2022) 06 TEL CK 0003

Contempt Of Courts Act, 1971 — Section 2(b), 10, 11, 12Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4

High Courts06 Jun 2022Allowed

B. Appalanarasamma Vs Central Bureau Of Investigation

Telangana High Court · (2022) 06 TEL CK 0002

High Courts06 Jun 2022Allowed

Muralidhar Singh And Others Vs District Collector, Hyderabad District And Others

Telangana High Court · (2022) 06 TEL CK 0001

Land Acquisition Act, 1894 — Section 4(1), 5A, 6, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(1)(a)Indian Contract Act, 1872 — Section 46

High Courts03 Jun 2022Allowed

Sandhya Constructions And Estates Private Limited Vs Greater Hyderabad Municipal Corporation (GHMC) And Another

Telangana High Court · (2022) 06 TEL CK 0065

Greater Hyderabad Municipal Corporation Act, 1955 — Section 636

High Courts02 Jun 2022Disposed Of

Kasilo Naga Bhushana Vs Axis Bank Ltd

Telangana High Court · (2022) 06 TEL CK 0069

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

High Courts02 Jun 2022Allowed

Nallamala Vijaya Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0068

High Courts02 Jun 2022Disposed Of

Banka Ramesh Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0067

High Courts02 Jun 2022Disposed Of

Syed Abdul Sajidi Ali Vs State Of Telangana And 4 Others

Telangana High Court · (2022) 06 TEL CK 0066

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 41(1), 41A, 41BIndian Penal Code, 1860 — Section 381

High Courts26 May 2022Allowed/Dismissed

K.Anjaiah, Mominpet Mandal, R.R.District Another Vs Asst.Commissioner Of Proh Excise.,R.R.District 4 Others

Telangana High Court · (2022) 05 TEL CK 0020

Constitution Of India, 1950 — Article 162Telangana Revenue Recovery Act, 1864 — Section 36, 36A, 38States Reorganisation Act, 1956 — Section 122

High Courts26 May 2022Disposed Of

Gangula Nagaraju Vs State Of Telangana

Telangana High Court · (2022) 05 TEL CK 0019

Telangana Gram Panchayat Land Development (Layout and building) Rules, 2002 — Rule 16Telangana Panchayat Raj Act, 2018 — Section 114

High Courts26 May 2022Dismissed

Darla Anand Vs State Of Telangana And 12 Others

Telangana High Court · (2022) 05 TEL CK 0018

Constitution Of India, 1950 — Article 14, 21, 75(3), 118, 164(2), 208Telangana Panchayat Raj Act, 2018 — Section 30, 30(1), 30(2), 38(2)

High Courts26 May 2022Dismissed

T.Geetha Sree Vs Greater Hyderabad Municipal Corporation

Telangana High Court · (2022) 05 TEL CK 0017

High Courts26 May 2022Disposed Of

Pingili Pullaiah Vs State Of Telangana

Telangana High Court · (2022) 05 TEL CK 0016

High Courts26 May 2022Disposed Of

Kundur Thirupathi Reddy Vs A. Sravan Kumar And Another

Telangana High Court · (2022) 05 TEL CK 0015

Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 34, 420, 498A

High Courts26 May 2022Disposed Of

M/S. Bhaggya Laxmi Enterprises Vs M/S. UCO Bank

Telangana High Court · (2022) 05 TEL CK 0014

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17

High Courts26 May 2022Disposed Of

Nayini Srinivas Vs State Of Telangana

Telangana High Court · (2022) 05 TEL CK 0006