Central Civil Services Pension Rules, 1972 — Rule 26Central Reserve Police Force Rules, 1955 — Rule 17, 17ACentral Reserve Police Force Act, 1949 — Section 6

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High Courts07 Jun 2022Allowed

Pendekatla Yakaiah Vs V.Anjan Kumar

Telangana High Court · (2022) 06 TEL CK 0025

Contempt of Courts Act, 1971 — Section 10, 11, 12

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High Courts07 Jun 2022Dismissed

M/S. Shree Kedarnath Sugar Agro Products Ltd. Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0024

Code Of Criminal Procedure, 1973 — Section 311, 391, 482Negotiable Instruments Act, 1881 — Section 138

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High Courts07 Jun 2022Dismissed

R.Vimala Devi Vs State Of A.P. Another

Telangana High Court · (2022) 06 TEL CK 0014

Negotiable Instruments Act, 1881 — Section 138, 139

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High Courts07 Jun 2022Dismissed

Gunja Sandeep Vs Kanthakatla Shivananda Reddy

Telangana High Court · (2022) 06 TEL CK 0013

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 109, 307, 365, 498

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High Courts07 Jun 2022Allowed

M/S. USV Private Limited Formerly Usv Limited And Another Vs State Of Telangana And Another

Telangana High Court · (2022) 06 TEL CK 0012

Code Of Criminal Procedure, 1973 — Section 482Drugs And Cosmetics Act, 1940 — Section 3(b), 18(a)(iv), 23(5)(b), 27(d), 32

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High Courts07 Jun 2022Dismissed

Kadire Srikanth Vs State Of Telangana And Another

Telangana High Court · (2022) 06 TEL CK 0011

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 376(2)(n), 417, 420, 493, 496

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High Courts06 Jun 2022Allowed

M/S. Dugyala Harish Rral Godowns Vs Central Warehousing Corporation

Telangana High Court · (2022) 06 TEL CK 0010

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High Courts06 Jun 2022Allowed

M. Amarnath Babu Vs Government Of Andhra Pradesh,

Telangana High Court · (2022) 06 TEL CK 0009

Constitution Of India, 1950 — Article 226

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High Courts06 Jun 2022Dismissed

Praksash Singh Vs Union Of India

Telangana High Court · (2022) 06 TEL CK 0008

Constitution Of India, 1950 — Article 14, 226

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