High Courts20 Jun 2022Disposed Of
Sd.Iqbal Vs Telangana State Power Generation Of Company Limited Tsgenco And 2 Others
Telangana High Court · (2022) 06 TEL CK 0082
Industrial Disputes Act, 1947 — Section 12(3)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 28 of 50
High Courts20 Jun 2022Dismissed
A.Sreenivasa Reddy Vs Rakesh Sharma
Telangana High Court · (2022) 06 TEL CK 0081
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Jun 2022Allowed
J. Kotappa Vs State Of Telangana And 7 Others
Telangana High Court · (2022) 06 TEL CK 0080
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2022Allowed
Zahara Sulthana Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 06 TEL CK 0047
Telangana Prevention Of Dangerous Activities Of Boot-Leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertiliser Offenders, Food Adulteration Offenders, Fake Document Offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime Offenders And White Collar Or Financial Offenders Act, 1986 — Section 3(2)
High Courts17 Jun 2022Allowed
Kaleru Indrani, R.R.Dt 6 Others. Vs State Of Telangana, Rep PP Anr
Telangana High Court · (2022) 06 TEL CK 0059
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 386, 406, 420, 498A
High Courts17 Jun 2022Dismissed
K.V.L.Rohini Vs State Of Telangana, And 5 Others
Telangana High Court · (2022) 06 TEL CK 0058
Constitution Of India, 1950 — Article 371DAndhra Pradesh Reorganisation Act, 2014 — Section 95
High Courts17 Jun 2022Dismissed
Leburu Ashok, And Another Vs Union Of India, And 2 Others
Telangana High Court · (2022) 06 TEL CK 0057
Passports Act, 1967 — Section 10, 10(3), 10(3)(e), 10(3)(h), 10(5)Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jun 2022Allowed
M/S RSR Infra Gsrcc Jv Vs Union Of India
Telangana High Court · (2022) 06 TEL CK 0056
High Courts17 Jun 2022Dismissed
M/S. Almelo Private Limited Vs Union Of India
Telangana High Court · (2022) 06 TEL CK 0055
Foreign Trade (Development and Regulation) Act, 1992 — Section 2(e)
High Courts17 Jun 2022Dismissed
State Of Telangana Vs Dasari Murali
Telangana High Court · (2022) 06 TEL CK 0054
Indian Penal Code, 1860 — Section 376, 417, 506
High Courts17 Jun 2022Dismissed
Sate Of Telangana Vs Ponnala Madhu
Telangana High Court · (2022) 06 TEL CK 0053
Indian Penal Code, 1860 — Section 376, 376(2)(n), 417, 420Protection Of Children From Sexual Offence Act, 2012 — Section 5(I), 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts17 Jun 2022Dismissed
State Of Telangana Vs Mada Laxmi Devamma And Another
Telangana High Court · (2022) 06 TEL CK 0052
Indian Penal Code, 1860 — Section 34, 306
High Courts17 Jun 2022Dismissed
State Of Telangana Vs Kadari Parsharamulu
Telangana High Court · (2022) 06 TEL CK 0051
Indian Penal Code, 1860 — Section 304B, 498A
High Courts17 Jun 2022Dismissed
K. Sriramulu-7 Tallari Sri Ramulu Vs M/S Sunder Steels Limited,
Telangana High Court · (2022) 06 TEL CK 0050
Code Of Civil Procedure, 1908 — Section 151, Order 13 Rule 8Evidence Act, 1872 — Section 45, 73, 101
High Courts17 Jun 2022Allowed
Bhaskar Rao Changle Vs Union Of India
Telangana High Court · (2022) 06 TEL CK 0049
Railways Act, 1989 — Section 124A
High Courts17 Jun 2022Allowed
G. Yadaiah Vs T.S.R.T.C.
Telangana High Court · (2022) 06 TEL CK 0048
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts16 Jun 2022Disposed Of
B.Suryakala Vs State Of Telangana And 6 Others
Telangana High Court · (2022) 06 TEL CK 0064
High Courts16 Jun 2022Dismissed
State Of Telangana Vs Chintala Kamalamma
Telangana High Court · (2022) 06 TEL CK 0063
Indian Contract Act, 1872 — Section 23Constitution Of India, 1950 — Article 14, 21, 300A
High Courts16 Jun 2022Disposed Of
Geometrix Laser Solutions Private Ltd. Vs Registrar Of Companies And 2 Others
Telangana High Court · (2022) 06 TEL CK 0062
Companies Act, 2013 — Section 130, 164(2)(a), 167(1), 167(1)(b), 398, 398(1)(f)Insolvency and Bankruptcy Code, 2016 — Section 7
High Courts16 Jun 2022Allowed
Bolusani Gowri Shankar Vs State Of Telangana, Rep. By Principal Secretary
Telangana High Court · (2022) 06 TEL CK 0061
Constitution Of India, 1950 — Article 21, 48, 51ATelangana State Sand Mining Rules, 2015 — Rule 7, 7(1)Environment (Protection) Rules, 1986 — Rule 5(1)