Hyderabad Metropolitan Development Authority Act, 2008 — Section 15Haryana Urban Development Authority Act, 1977 — Section 58Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12(3)

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High Courts23 Jun 2022Dismissed

T.Venkat Ramdev Vs N.Hanumanth Rao

Telangana High Court · (2022) 06 TEL CK 0084

Code Of Civil Procedure, 1908 — Order 1 Rule 9

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High Courts22 Jun 2022

M. Venkata Sekhar Vs Government Of Andhra Pradesh

Telangana High Court · (2022) 06 TEL CK 0072

Constitution Of India, 1950 — Article 162, 226, 309, 371D, 371D(1), 371D(2)Evidence Act, 1872 — Section 101

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High Courts22 Jun 2022Disposed Of

Bodas Raju, And Another Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0071

Code Of Criminal Procedure, 1973 — Section 437, 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(c)

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High Courts22 Jun 2022Disposed Of

Panja V.S.K. Harsa Murthy Vs P. Lakshmi And 2 Others

Telangana High Court · (2022) 06 TEL CK 0070

Code Of Criminal Procedure, 1973 — Section 125, 125(1)

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High Courts21 Jun 2022Disposed Of

Kedarnath Mahapatra Vs Union Of India

Telangana High Court · (2022) 06 TEL CK 0079

Indian Penal Code, 1860 — Section 354(a)Protection Of Children From Sexual Offences Act, 2012 — Section 12

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High Courts21 Jun 2022Disposed Of

Shaik Rahamtulla Vs State Of Telangana And 2 Others

Telangana High Court · (2022) 06 TEL CK 0078

Telangana Excise Act, 1968 — Section 46

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High Courts21 Jun 2022Allowed

Hindustan Cocacola Beverages Private Vs Presiding Officer, Labour Court-I

Telangana High Court · (2022) 06 TEL CK 0077

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High Courts21 Jun 2022Disposed Of

M. Baswaraj Vs Andhra Pradesh State Road Transport Corporation

Telangana High Court · (2022) 06 TEL CK 0076

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High Courts21 Jun 2022Partly Allowed

Jammalamudi Vijaya Bhaskar Vs Andhra Pradesh Grameena Vikas Bank

Telangana High Court · (2022) 06 TEL CK 0075

Constitution Of India, 1950 — Article 226

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High Courts21 Jun 2022Dismissed

C.Vijay Mohan Vs Honble High Court Hyd,Registrar Admn.

Telangana High Court · (2022) 06 TEL CK 0074

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High Courts21 Jun 2022Allowed

Mohd. Ali Iqbal Miya Mohammed Yousuf Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0073

Indian Penal Code, 1860 — Section 363, 366, 376(1)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts20 Jun 2022Disposed Of

Kavati Ravi Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0083

Telangana Excise Act, 1968 — Section 46

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