COURT ARCHIVE

Telangana High Court judgments, 2022

985 judgments · page 26 of 50

High Courts06 Jul 2022Disposed Of

Kolla Ranga Rao Vs State Of Telangana And 4 Others

Telangana High Court · (2022) 07 TEL CK 0027

Constitution Of India, 1950 — Article 226Consumer Protection (Qualification For Appointment, Method Of Recruitment, Procedure Of Appointment, Term Of Office, Resignation And Removal Of The President And Members Of The State Commission And District Commission) Rules, 2020 — Rule 6, 6(11), 8

High Courts06 Jul 2022Dismissed/Allowed

Malothu Ramchander Vs State Of Telangana And 6 Others

Telangana High Court · (2022) 07 TEL CK 0026

High Courts06 Jul 2022Dismissed

Anumandla Janardhan Vs Keshapaka Mallaiah

Telangana High Court · (2022) 07 TEL CK 0025

Indian Stamp Act, 1899 — Article 47A(i)Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 49

High Courts06 Jul 2022Allowed

Kancherla Jagan Mohan Reddy Vs Matta Kavitha

Telangana High Court · (2022) 07 TEL CK 0024

Registration Act, 1908 — Section 49

High Courts06 Jul 2022Dismissed

M/S Unik Industries Vs M/S Amazon India Ltd.

Telangana High Court · (2022) 07 TEL CK 0023

Code Of Civil Procedure, 1908 — Order 43 Rule 3Information Technology Act, 2000 — Section 2(1)(w)Contempt of Courts Act, 1971 — Section 10, 11, 12

High Courts06 Jul 2022Dismissed

G.Gyneshwar Vs G.Maheshwar And Another

Telangana High Court · (2022) 07 TEL CK 0022

Indian Stamp Act, 1899 — Section 33

High Courts05 Jul 2022Partly Allowed

Reliance General Insurance Company Ltd Vs Amma Nikhil

Telangana High Court · (2022) 07 TEL CK 0004

Motor Vehicles Act, 1988 — Section 163A

High Courts05 Jul 2022Disposed Of

Narsimha Reddy Vs Jyothi Seeds

Telangana High Court · (2022) 07 TEL CK 0003

Code Of Civil Procedure, 1908 — Section 34

High Courts05 Jul 2022Disposed Of

Syed Ajaz Ahmed Vs State Of Telangana

Telangana High Court · (2022) 07 TEL CK 0002

High Courts05 Jul 2022Dismissed

Commissioner And 2 Others Vs Syed Iftekhar Ahmed And 4 Others

Telangana High Court · (2022) 07 TEL CK 0001

High Courts04 Jul 2022Allowed

Cheruku Karunasree Vs State Of A.P. Another

Telangana High Court · (2022) 07 TEL CK 0011

Code Of Criminal Procedure, 1973 — Section 302, 482Indian Penal Code, 1860 — Section 209, 417, 420, 468

High Courts04 Jul 2022Disposed Of

Symed Labs Limited Vs Appellate Joint Commissioner St And 2 Others

Telangana High Court · (2022) 07 TEL CK 0010

Central Goods And Services Tax Act, 2017 — Section 112, 125, 129(3)Telangana Goods And Services Tax Act, 2017 — Section 129(3)

High Courts04 Jul 2022Dismissed

Gangotri Associates & Another Vs Parameshwar Dayal Sharma & Others.

Telangana High Court · (2022) 07 TEL CK 0009

Limitation Act, 1963 — Section 14(1)Evidence Act, 1872 — Section 101

High Courts04 Jul 2022Dismissed

A. Narahari & Another Vs M/S. Suman Chit Fund (P) Ltd.

Telangana High Court · (2022) 07 TEL CK 0008

Code Of Civil Procedure, 1908 — Order 21 Rule 43, Order 21 Rule 64, Order 21 Rule 66Indian Contract Act, 1872 — Section 128

High Courts04 Jul 2022Dismissed

Magma Hdi General Insurance Co Ltd Vs Kannavenikannaboina Mallavva

Telangana High Court · (2022) 07 TEL CK 0007

Motor Vehicles Act, 1988 — Section 181

High Courts04 Jul 2022Dismissed

Mohammad Rafiuddin Vs M/S. Pride India Avenues Pvt Ltd

Telangana High Court · (2022) 07 TEL CK 0006

Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 38 Rule 6

High Courts04 Jul 2022Dismissed

Arvind Narania Vs Sailesh Mansata

Telangana High Court · (2022) 07 TEL CK 0005

Companies Act, 1956 — Section 4A, 10, 108, 209Contempt Of Courts Act, 1971 — Section 2(b)

High Courts27 Jun 2022Disposed Of

Shekar Vs State Of Telangana

Telangana High Court · (2022) 06 TEL CK 0092

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)

High Courts27 Jun 2022Allowed

Lrs Y.Sakkubai 4 Others Vs Kutumba Rao Another

Telangana High Court · (2022) 06 TEL CK 0091

Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32GAndhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 — Section 9

High Courts24 Jun 2022Allowed/Dismissed

Cholamandalam M/S General Insurance Company Ltd, Vs Kasam Srinivas Reddy

Telangana High Court · (2022) 06 TEL CK 0096

Motor Vehicles Act, 1988 — Section 166