High Courts26 Jul 2022Dismissed
Y.Bhanu Prakash Vs State Of AP
Telangana High Court · (2022) 07 TEL CK 0072
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 24 of 50
High Courts26 Jul 2022Disposed Of
V.Srinivasa Reddy Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 07 TEL CK 0052
High Courts26 Jul 2022Allowed
G.Maheswar Reddy, R.R.DT 3 Othrs. Vs State Of AP. Rep. PP And Anr.,
Telangana High Court · (2022) 07 TEL CK 0051
Code Of Criminal Procedure, 1973 — Section 156(3), 190, 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 406, 418, 419, 420, 423, 468, 506
High Courts26 Jul 2022Allowed
G. Maheswar Reddy, 3 Others Vs State Of AP Rep By Its PP HYD., Another
Telangana High Court · (2022) 07 TEL CK 0050
Code Of Criminal Procedure, 1973 — Section 156(3), 190, 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 406, 418, 419, 420, 423, 468, 506
High Courts25 Jul 2022Dismissed
Government Of A.P., And Others Vs M/S. Global Shelters Private Ltd And Others
Telangana High Court · (2022) 07 TEL CK 0081
Code Of Civil Procedure, 1908 — Order 21 Rule 94Delhi Municipal Corporation Act, 1957 — Section 41A, 56, 147
High Courts25 Jul 2022Dismissed
M. Chenna Reddy, Hyd Vs Senior Superintendent Of Post Offices
Telangana High Court · (2022) 07 TEL CK 0063
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 380
High Courts25 Jul 2022Allowed
N. Surekha And Another Vs State Of Telangana And Another
Telangana High Court · (2022) 07 TEL CK 0062
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482, 483Indian Penal Code, 1860 — Section 120B, 405, 406, 415, 420, 425, 463, 465, 471, 506
High Courts25 Jul 2022Allowed
Madeenam Raju Vs B.Sainath And Another
Telangana High Court · (2022) 07 TEL CK 0061
High Courts25 Jul 2022Allowed
M.V.Taqui Vs State Of A.P., Represented By Its Secretary, Home
Telangana High Court · (2022) 07 TEL CK 0049
High Courts25 Jul 2022Partly Allowed/Dismissed
Kothapally Aruna Vs Chittaluri Nagalaxmi
Telangana High Court · (2022) 07 TEL CK 0048
High Courts25 Jul 2022Allowed
Zaheda Begum Vs TSRTC
Telangana High Court · (2022) 07 TEL CK 0047
Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 25(v)(b)
High Courts25 Jul 2022Allowed
D. Ravinder Reddy Vs C. Geethanjali
Telangana High Court · (2022) 07 TEL CK 0046
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11Indian Contract Act, 1872 — Section 31, 32
High Courts21 Jul 2022Disposed Of
Md. Ismail Qureshi Vs Greater Hyderabad Municipal Corporation
Telangana High Court · (2022) 07 TEL CK 0045
High Courts21 Jul 2022Dismissed
Metuku Janardhan Vs Chidra Uma Maheswar Rao
Telangana High Court · (2022) 07 TEL CK 0044
A.P. Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10
High Courts20 Jul 2022Disposed Of
M/S. Synergy Measurement Technologies Pvt Ltd Vs Union Of India
Telangana High Court · (2022) 07 TEL CK 0043
Constitution Of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 54, 54(3), 54(3)(ii)
High Courts20 Jul 2022Disposed Of
M/S. Sai Micro Systems Private Limited Vs Assistant Commissioner St And 3 Others
Telangana High Court · (2022) 07 TEL CK 0042
Constitution Of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 54, 54(3), 54(3)(ii)
High Courts20 Jul 2022Dismissed
Mohammed Mahaboob Ali Khan Vs K. Adinarayana
Telangana High Court · (2022) 07 TEL CK 0041
Evidence Act, 1872 — Section 62, 65, 68, 69, 74, 75, 77, 78
High Courts20 Jul 2022Dismissed
Jangili Sathaiah Vs Jangili Kishan Rao
Telangana High Court · (2022) 07 TEL CK 0040
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 — Article 58Limitation Act, 1963 — Section 9
High Courts20 Jul 2022Dismissed/Allowed
Syed Raza Aman And 5 Others Vs Telangana State Waqf Board And 9 Others
Telangana High Court · (2022) 07 TEL CK 0039
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2022Disposed Of
M/S Jaiswal Auto Gas Vs M/S SHV Energy Pvt Ltd
Telangana High Court · (2022) 07 TEL CK 0038
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 15(2)