COURT ARCHIVE

Telangana High Court judgments, 2022

985 judgments · page 20 of 50

High Courts23 Aug 2022Allowed

G.Arun Kumar Vs AP., Mahesh Cooperative Urban Bank And 3 Others

Telangana High Court · (2022) 08 TEL CK 0074

Constitution Of India, 1950 — Article 12, 38, 43, 226Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10

High Courts23 Aug 2022Allowed

S.Vijaya Kumar Vs Executive Committee C.B.And R.Auth.,S.B.I., Mumbai.

Telangana High Court · (2022) 08 TEL CK 0073

High Courts23 Aug 2022Allowed/Dismissed

Maloth Chittemma 3 Others Vs Managing Director

Telangana High Court · (2022) 08 TEL CK 0072

Motor Vehicles Act, 1988 — Section 166

High Courts23 Aug 2022

Padala Narasimha Rao And 6 Others Vs State Of Telangana And 3 Others

Telangana High Court · (2022) 08 TEL CK 0071

High Courts23 Aug 2022Dismissed

Ahmed Hussain Vs Chairman Industrial Tribunal Cum Labour Court Cum

Telangana High Court · (2022) 08 TEL CK 0070

High Courts23 Aug 2022Disposed Of

Vairagade Babu Rao Vs State Of Telangana

Telangana High Court · (2022) 08 TEL CK 0069

High Courts11 Aug 2022Disposed Of

Chikoti Praveen Kumar Vs State Of Telangana

Telangana High Court · (2022) 08 TEL CK 0023

High Courts11 Aug 2022

M/S. Mbk Developers Vs State Of Telangana And 3 Others

Telangana High Court · (2022) 08 TEL CK 0022

Constitution Of India, 1950 — Article 14Registration Act, 1908 — Section 22A

High Courts11 Aug 2022Allowed

Marennagari Vishvanatham Vs Rajanagaram Ramakrishna And 5 Others

Telangana High Court · (2022) 08 TEL CK 0021

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 11(d)Telangana Panchayath Raj Act, 2018 — Section 21(3), 28, 242

High Courts11 Aug 2022Dismissed

Maddireddy Janardhan Vs Naseem Khatun

Telangana High Court · (2022) 08 TEL CK 0020

Limitation Act, 1963 — Section 7Code Of Civil Procedure, 1908 — Section 24(2)

High Courts10 Aug 2022Dismissed

Burri Vijaya Reddy And Another Vs M.A.Farooq And 2 Others

Telangana High Court · (2022) 08 TEL CK 0029

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 18 Rule 17

High Courts10 Aug 2022Disposed Of

M/ S. Karvy Stock Broking Limited And 9 Others Vs Adjudicating Authority And 2 Others

Telangana High Court · (2022) 08 TEL CK 0028

Prevention of Money Laundering Act, 2002 — Section 5, 5(1), 5(3), 8, 8(1), 8(3)Indian Penal Code, 1860 — Section 420

High Courts10 Aug 2022Dismissed

State Of Telangana Vs Master Patluri Rohith Reddy

Telangana High Court · (2022) 08 TEL CK 0027

Telangana Regularisation Of Unapproved And Illegal Layout Rules, 2020 — Rule 4Telangana Urban Areas (Development) Act, 1975 — Section 58Greater Hyderabad Municipal Corporation Act, 1955 — Section 585

High Courts10 Aug 2022Dismissed

G Sriramulu Vs K.Venkateshwar And Another

Telangana High Court · (2022) 08 TEL CK 0026

Code Of Civil Procedure, 1908 — Section 11, Order 21 Rule 16Limitation Act, 1963 — Section 5

High Courts10 Aug 2022Dismissed

S Rama Devi Vs Vijaya Kumar Sethi And 9 Others

Telangana High Court · (2022) 08 TEL CK 0025

High Courts10 Aug 2022Dismissed

M. Jayanthi Vs B. Arjun Reddy Died Per Lrs

Telangana High Court · (2022) 08 TEL CK 0024

Limitation Act, 1963 — Article 123Code Of Civil Procedure, 1908 — Order 41 Rule 3, Order 5 Rule 20, Order 21 Rule 35

High Courts08 Aug 2022Disposed Of

Mohammed Immad Ullah Khan And Another Vs Union Of India And 3 Others

Telangana High Court · (2022) 08 TEL CK 0038

Indian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Passports Act, 1967 — Section 10(3), 10(3)(e), 10(3)(h), 10(5)

High Courts08 Aug 2022Disposed Of

Md. Imamuddin Vs Regional Manager

Telangana High Court · (2022) 08 TEL CK 0037

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 304A

High Courts08 Aug 2022Disposed Of

Hazrath Ghouseeazam Welfare Society Vs State Of Telangana And 4 Others

Telangana High Court · (2022) 08 TEL CK 0036

Constitution Of India, 1950 — Article 14, 25(1)

High Courts08 Aug 2022Disposed Of

M/S Maheshwari Medical And General Store And 3 Others Vs State Of Telangana And 3 Others

Telangana High Court · (2022) 08 TEL CK 0035

National Highways Act, 1956 — Section 3A, 3D(1), 3G, 3G(5)