High Courts08 Aug 2022Disposed Of
State Of Telangana Vs Bobba Swarajyam
Telangana High Court · (2022) 08 TEL CK 0034
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 21 of 50
High Courts08 Aug 2022Disposed Of
Dr. Poladi Ramana Rao Vs State Of Telangana And 7 Others
Telangana High Court · (2022) 08 TEL CK 0033
Code Of Criminal Procedure, 1973 — Section 41A, 173Indian Penal Code, 1860 — Section 34, 120B, 409, 419, 420, 471
High Courts08 Aug 2022Disposed Of
M/S PKL Limited Vs Union Of India
Telangana High Court · (2022) 08 TEL CK 0032
High Courts08 Aug 2022Disposed Of
M. Ravinder Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 08 TEL CK 0031
High Courts08 Aug 2022Disposed Of
M/S. Srr Fortune Infra Projects Vs State Of Telangana
Telangana High Court · (2022) 08 TEL CK 0030
Registration Act, 1908 — Section 71
High Courts08 Aug 2022Dismissed
Gangadi Soujanya And Another Vs Mahankala Aruna Komala And 3 Others
Telangana High Court · (2022) 08 TEL CK 0013
High Courts04 Aug 2022Dismissed
Orusunnissa Begum Vs Income Tax Officer
Telangana High Court · (2022) 08 TEL CK 0019
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 148A, 148A(b), 148A(d), 149(1)(b)(iii)
High Courts04 Aug 2022Disposed Of
K.Jayamma And 3 Others Vs State Of Telangana And 7 Others
Telangana High Court · (2022) 08 TEL CK 0018
Telangana Charitable And Hindu Religious Institution Act, 1987 — Section 80
High Courts04 Aug 2022Dismissed
State Of Telangana Vs M/S. Magnificent Sky Scrapers Private Limited
Telangana High Court · (2022) 08 TEL CK 0017
Andhra Pradesh Building Rules, 2012 — Rule 7, 7(c)
High Courts04 Aug 2022Dismissed
Koteswara Rao Vs Church Of South India Trust Association (CSITA)
Telangana High Court · (2022) 08 TEL CK 0016
A.P. Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(2)A. P. Building (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 20(3)Indian Companies Act, 1913 — Section 26
High Courts04 Aug 2022Dismissed
Mekala Bixapathi Buchaiah Vs State Of Telangana
Telangana High Court · (2022) 08 TEL CK 0015
Telangana Rights in Land and Pattadar Pass Books Act, 2020 — Section 16Andhra Pradesh Rights in Land and Pattadar Passbook Act, 1971 — Section 5, 5(5)
High Courts04 Aug 2022Dismissed
M/S. Genius High School Vs State Of Telangana
Telangana High Court · (2022) 08 TEL CK 0014
Telangana Societies Registration Act, 2001 — Section 23Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts03 Aug 2022Dismissed
Faqeer Syed Alias Syed Died Vs Rabia Begum
Telangana High Court · (2022) 08 TEL CK 0050
High Courts03 Aug 2022Dismissed
R.Venkatesh And Another Vs K.Chandra Prakash And Another
Telangana High Court · (2022) 08 TEL CK 0049
Negotiable Instruments Act, 1881 — Section 138, 139Indian Contract Act, 1872 — Section 23Code Of Criminal Procedure, 1973 — Section 378, 386
High Courts03 Aug 2022Allowed
Kariveda Ravi And Others Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0048
Indian Penal Code, 1860 — Section 201, 343, 376, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts03 Aug 2022
Yadaram Laxminarayana Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0047
Indian Penal Code, 1860 — Section 34, 107, 109, 302, 306Dowry Prohibition Act, 1961 — Section 4
High Courts03 Aug 2022Allowed
Srimurthy Suresh Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0046
Indian Penal Code, 1860 — Section 174, 302, 304II, 307, 498A
High Courts03 Aug 2022Allowed
D.Seethamahalakshmi Vs State Through Inspector
Telangana High Court · (2022) 08 TEL CK 0045
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts03 Aug 2022Dismissed
Chepurapalli Nageshwar Rao Vs State Of Telangana
Telangana High Court · (2022) 08 TEL CK 0044
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 29, 42, 42(2), 50, 50(1), 52, 52A(3), 57
High Courts03 Aug 2022Dismissed
M/S. Janset Labs Pvt. Ltd. Vs M/S. Sudha Analyticals
Telangana High Court · (2022) 08 TEL CK 0043
Code Of Civil Procedure, 1908 — Section 151, Order 27 Rule 8A, Order 7 Rule 11Arbitration and Conciliation Act, 1996 — Section 9, 18, 21, 34, 36