High Courts01 Sept 2022Allowed
M.Bharat Vs State Of Telangana, Rep Pp Anr
Telangana High Court · (2022) 09 TEL CK 0011
Code Of Criminal Procedure, 1973 — Section 255(1), 357, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 19 of 50
High Courts01 Sept 2022Dismissed
M.Premchander Vs Telngana State Wakf Board
Telangana High Court · (2022) 09 TEL CK 0010
Wakf Act, 1955 — Section 54
High Courts30 Aug 2022Allowed
M/S. Charan Medical Device Vs State Of Andhra Pradesh
Telangana High Court · (2022) 08 TEL CK 0061
Code Of Criminal Procedure, 1973 — Section 204, 204(1)(b)Indian Penal Code, 1860 — Section 406, 420
High Courts29 Aug 2022Allowed
Ajay Kumar Singh Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 08 TEL CK 0063
High Courts29 Aug 2022Allowed
M/ S. Sai Communications Vs Union Of India
Telangana High Court · (2022) 08 TEL CK 0062
High Courts26 Aug 2022Allowed
Bollapally Srinivas Ravi Kumar Vs State Of AP
Telangana High Court · (2022) 08 TEL CK 0068
Code Of Criminal Procedure, 1973 — Section 235(1)Indian Penal Code, 1860 — Section 34, 201, 302, 379, 404
High Courts26 Aug 2022Allowed
Kunamalla Prabhakar Vs State Of AP
Telangana High Court · (2022) 08 TEL CK 0067
Evidence Act, 1872 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 235(2), 313Indian Penal Code, 1860 — Section 302
High Courts26 Aug 2022Disposed Of
Chityala Srinivas Srinu Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0066
Code Of Criminal Procedure, 1973 — Section 207, 235(1), 235(2), 313Indian Penal Code, 1860 — Section 109, 300, 302, 304II, 307
High Courts26 Aug 2022Disposed Of
Narsimha Reddy 3 Others Vs State Of AP.
Telangana High Court · (2022) 08 TEL CK 0065
Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 34, 302, 306Code Of Criminal Procedure, 1973 — Section 161, 207, 313
High Courts26 Aug 2022Partly Allowed
Konyala Kistaiah Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0064
Code Of Criminal Procedure, 1973 — Section 174, 313Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts26 Aug 2022Dismissed
Kommera Ramesh Vs State Of Telangana
Telangana High Court · (2022) 08 TEL CK 0051
Indian Penal Code, 1860 — Section 304A
High Courts25 Aug 2022Disposed Of
Kothur Shoba Vs Government Of India And 3 Others
Telangana High Court · (2022) 08 TEL CK 0055
Andhra Pradesh Building Rules, 2012 — Rule 3(b)
High Courts25 Aug 2022Disposed Of
A.Kanakaiah Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 08 TEL CK 0054
Constitution Of India, 1950 — Article 14Telangana Cooperative Society Rules, 1964 — Rule 22, 22(6)Telangana Cooperative Societies Act, 1964 — Section 31B, 31B(b), 32, 32(7), 32(7)(a)(i), 32(7)(a)(ii), 32(7)(a)(iii)
High Courts25 Aug 2022Dismissed
State Of A.P. Vs Tejavath Balakrishna
Telangana High Court · (2022) 08 TEL CK 0053
Indian Penal Code, 1860 — Section 376, 417
High Courts25 Aug 2022Dismissed
Marepally Venkanna Vs State Of A.P.
Telangana High Court · (2022) 08 TEL CK 0052
Indian Penal Code, 1860 — Section 376
High Courts24 Aug 2022Allowed
G.Ramulu 2 Ors Vs Mahipal Reddy Kolan Anr
Telangana High Court · (2022) 08 TEL CK 0060
High Courts24 Aug 2022Allowed
Kattakindi Brahmachary Vs Mohammad Afzal Bee And 21 Others
Telangana High Court · (2022) 08 TEL CK 0059
High Courts24 Aug 2022Allowed
Pusala Venkat Reddy Vs Pusala Sanga Reddy
Telangana High Court · (2022) 08 TEL CK 0058
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 1A
High Courts24 Aug 2022Partly Allowed
Regional Manager Vs P.Narasimha Reddy
Telangana High Court · (2022) 08 TEL CK 0057
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2022Allowed
Thadikonda Phani Priyanka Vs Nagarappa Mahesh
Telangana High Court · (2022) 08 TEL CK 0056
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 9 Rule 7