COURT ARCHIVE

Telangana High Court judgments, 2022

985 judgments · page 17 of 50

High Courts08 Sept 2022Dismissed

M/S.Daga Global Chemicals Pvt. Ltd Vs M/S.Pooja Priya Plasto Pack Pvt. Ltd.

Telangana High Court · (2022) 09 TEL CK 0065

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 391, 482

High Courts08 Sept 2022Allowed

Ntpc Limited Rep. By Its General Manager And Others. Vs State Of A.P

Telangana High Court · (2022) 09 TEL CK 0064

Indian Penal Code, 1860 — Section 202, 304ACode Of Criminal Procedure, 1973 — Section 202

High Courts08 Sept 2022Disposed Of

Nalla Malla Reddy Education Society And Another Vs State Of Telangana And 4 Others

Telangana High Court · (2022) 09 TEL CK 0021

High Courts07 Sept 2022Partly Allowed

Vannam Savithramma 4 Others Vs Mohd. Khaja Shareef HDFC ERGO General Insurance Company

Telangana High Court · (2022) 09 TEL CK 0020

High Courts07 Sept 2022Disposed Of

Pillendla Saritha And Another Vs State Of Telangana And Another

Telangana High Court · (2022) 09 TEL CK 0019

Code Of Criminal Procedure, 1973 — Section 41(1), 41A, 41A(4)

High Courts07 Sept 2022Disposed Of

Goundla Shamamma And 4 Others Vs State Of Telangana And Another

Telangana High Court · (2022) 09 TEL CK 0018

Code Of Criminal Procedure, 1973 — Section 41(1), 41A, 41A(4)

High Courts07 Sept 2022Disposed Of

P.Naresh Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0017

High Courts06 Sept 2022Allowed

Alladi Prabhakar Rao Vs Gowlikar Leela Bai

Telangana High Court · (2022) 09 TEL CK 0038

Code Of Civil Procedure, 1908 — Order 16 Rule 9

High Courts06 Sept 2022Allowed

Ch.Adaiah Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0037

Constitution Of India, 1950 — Article 14, 16

High Courts06 Sept 2022Partly Allowed

B.Jaya Sree Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0036

Telangana Civil Services (Classification, Control And Appeal) Rules, 1991 — Rule 9, 10, 19, 20, 20(2), 21, 22

High Courts06 Sept 2022Partly Allowed

T.Jayasree Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0029

High Courts06 Sept 2022Allowed

Malyala Sujatha Vs Tate Of Telangana

Telangana High Court · (2022) 09 TEL CK 0028

Andhra Pradesh Prohibition Acts, 1995 — Section 7A, 8(e)Code Of Criminal Procedure, 1973 — Section 110

High Courts06 Sept 2022Dismissed

Kore Rajappa Died Per Lrs Vs M. Mallamma

Telangana High Court · (2022) 09 TEL CK 0027

Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Act, 1950 — Section 19, 19(1)(a), 19(3), 32(2), 38E

High Courts06 Sept 2022Disposed Of

Depavath Ravi Vs Union Of India And Another

Telangana High Court · (2022) 09 TEL CK 0026

Indian Penal Code, 1860 — Section 420

High Courts06 Sept 2022Allowed

S.T.G.Sreemannarayana Charyulu Vs State Of Telangana, Revenue Endowments Department,

Telangana High Court · (2022) 09 TEL CK 0025

A.P. Charitable And Hindu Religious Institutions And Endowments Office Holders And Servants Service Rules, 2000 — Rule 3(c), 9Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6(a), 6(b)

High Courts06 Sept 2022Allowed

K. Narasimhulu Vs Primary Agricultural Cooperative Credit Society Limited,

Telangana High Court · (2022) 09 TEL CK 0024

High Courts06 Sept 2022Disposed Of

Ch. Gangamma Vs Secy., Muni.Admin.Dept., State Of T.S.

Telangana High Court · (2022) 09 TEL CK 0023

High Courts06 Sept 2022Dismissed

V. Raju S/O V. Gopal Vs Oriental Bank Of Commerce

Telangana High Court · (2022) 09 TEL CK 0022

High Courts05 Sept 2022Allowed

Micro Systems And Services Sole Proprietorship Vs Union Of India And 5 Others

Telangana High Court · (2022) 09 TEL CK 0040

Constitution Of India, 1950 — Article 226Central Goods And Services Tax Rules, 2017 — Section 89(4), 89(5)Central Goods and Services Tax Act, 2017 — Section 54, 54(3)(ii), 107, 168(1)

High Courts05 Sept 2022Dismissed

Pr. Commissioner Of Income Tax-2 Vs M/S. GJ Trading Pvt Ltd

Telangana High Court · (2022) 09 TEL CK 0039

Income Tax Act, 1961 — Section 115WD, 115WE, 115WE(2), 139(1), 142(1), 143, 143(1), 143(2), 158BC, 260A