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Telangana High Court judgments, 2022

985 judgments · page 18 of 50

High Courts05 Sept 2022Disposed Of

Zaffar Nawaz Khan Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0032

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 419, 420, 468, 471Passports Act, 1967 — Section 12(1)(a), 12(1)(b), 12(1)(d), 12(1)(e)
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High Courts02 Sept 2022Allowed

Kavvampally Budamma Vs Mandal Revenue Officer

Telangana High Court · (2022) 09 TEL CK 0005

Constitution Of India, 1950 — Article 13, 13(3), 14, 19, 19(1)(e), 21, 31(2), 31A, 31C, 39(b), 39(e), 39(f), 41, 42, 162, 300ALand Acquisition (Amendment), Act, 1984 — Section 3(f)Telangana Assigned Lands (Prohibition Of Transfers) Act, 1977 — Section 2(6), 3, 3(1), 3(3A)
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High Courts02 Sept 2022Dismissed

Y. Rupesh Raj Vs Mohmood Alam Khan

Telangana High Court · (2022) 09 TEL CK 0002

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 36, 37Indian Penal Code, 1860 — Section 420, 447, 463, 468
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High Courts01 Sept 2022Allowed

Dr. K.Manasa Vs Billakanti Supreeth

Telangana High Court · (2022) 09 TEL CK 0015

Hindu Marriage Act, 1955 — Section 13(1)(ia)Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A
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High Courts01 Sept 2022Dismissed

K.Arun Kumar Vs State Of A.P.

Telangana High Court · (2022) 09 TEL CK 0013

Negotiable Instruments Act, 1881 — Section 118, 138, 138(b), 138(c), 139, 143General Clauses Act, 1897 — Section 27Code Of Criminal Procedure, 1973 — Section 258, 264, 357(3), 431, 482
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High Courts01 Sept 2022Dismissed

K. Roja V. Roja Vs State Of Telangana

Telangana High Court · (2022) 09 TEL CK 0012

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 379, 411Evidence Act, 1872 — Section 114, 134
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