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Karnataka High Court judgments

47,933 judgments · page 952 of 2,397

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High Courts13 Aug 2012

Sri V.S. Virkthamath, Smt. R. Bhadramma and Kum Roopashree @ Usha Vs Reliance General Insurance Co. Ltd. No. 19, Wolchand Hirechand Marg, Ballard Estate, Mumbai-400001 Policy Issuing Office:No. 570, Naigaum Cross Road, Next to Royal Industrial Estate, Wadala (W), Mumbai-400031, Policy Serving Office: No. 3, 1st Floor, North Wing, Manandi Plaza, ST. Mark''s Road, Bangalore-560001 and Sri H.K. Raghunandan

Karnataka High Court · (2012) 08 KAR CK 0274

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High Courts13 Aug 2012Allowed

Smt. Savithramma Vs S.S. Hemavathi, Branch Manager, Bajaj Allianz General Insurance Co. Ltd. and P.M. Mohammed

Karnataka High Court · (2012) 08 KAR CK 0273

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High Courts13 Aug 2012Allowed

Ashwith Suvarna Vs Vijith Kumar and The Royal Sundaram Alliance Insurance Company Ltd.

Karnataka High Court · (2012) 08 KAR CK 0272

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High Courts13 Aug 2012Allowed

State of Karnataka Vs Ronald Lobo and Roshan Lobo

Karnataka High Court · (2012) 08 KAR CK 0237

Penal Code, 1860 (IPC) — Section 324, 326, 34, 504, 506
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High Courts13 Aug 2012Allowed

G Umesh Vs D. Shivanna

Karnataka High Court · (2013) 1 AKR 417

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts13 Aug 2012Dismissed

Ramappa @ Shunti Ramappa and Others Vs The State of Karnataka

Karnataka High Court · (2012) 08 KAR CK 0233

Penal Code, 1860 (IPC) — Section 143, 144, 147, 148, 149
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High Courts13 Aug 2012Allowed

Smt. Lalitha Vs The Bangalore Development Authority

Karnataka High Court · (2012) 08 KAR CK 0228

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High Courts13 Aug 2012Dismissed

Smt Vnitha Vs The State of Karnataka and The District Officer Karnataka State Khadi and Village Chitradurga

Karnataka High Court · (2012) 08 KAR CK 0212

Industrial Disputes Act, 1947 — Section 10 (1) (c), 25, 25 F
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High Courts13 Aug 2012Dismissed

Sri Valli Sab Vs Smt. Rathnamma and Others

Karnataka High Court · (2012) 08 KAR CK 0211

Karnataka Land Revenue Act, 1964 — Section 136 (2)
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High Courts13 Aug 2012

H.C. Vijaykeerthi Vs Union of India

Karnataka High Court · (2012) 08 KAR CK 0210

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High Courts13 Aug 2012Allowed

Jayamma and Hanumanthaiah Vs State

Karnataka High Court · (2012) 08 KAR CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 319 (1)Penal Code, 1860 (IPC) — Section 304 B, 34, 498A
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High Courts13 Aug 2012

Peter Caddy No. 4, I Floor, Kapital St. Patrick''s Complex Bangalore-560025 Vs Cheiryan Abraham No. 4A, Regency Heights No. 3/2-1, Cleveland Road Frazer Town Bangalore-560005

Karnataka High Court · (2012) 08 KAR CK 0154

Arbitration and Conciliation Act, 1996 — Section 11
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High Courts13 Aug 2012Dismissed

Rajeev Ranjan Vs The Registrar Sir Visveshwaraiah Technological University Jnan Sangama Belgaum and The Principal Sambhram Institute of Technology M.S. Palya, Bangalore - 97

Karnataka High Court · (2012) 08 KAR CK 0145

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High Courts13 Aug 2012

Mahadeva Setty Vs The Divisional Controller K.S.R.T.C Mysore Rural Division Mysore The Management of KSRTC Rural Division, Mysore Vs Sri Mahadeva Shetty

Karnataka High Court · (2012) 08 KAR CK 0144

Industrial Disputes Act, 1947 — Section 10 (4A)
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High Courts13 Aug 2012

M.Venkatesh Vs State of Karnataka and Bangalore Development Authority

Karnataka High Court · (2012) 08 KAR CK 0105

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
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High Courts13 Aug 2012Allowed

Sri. Kantharaju @ Kantharaju Vs State

Karnataka High Court · (2012) 08 KAR CK 0090

Penal Code, 1860 (IPC) — Section 143, 147, 148, 302
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High Courts13 Aug 2012Dismissed

Sri. Sheik Anwar and Others Vs State of Karnataka

Karnataka High Court · (2012) 08 KAR CK 0089

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 34, 498A
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High Courts13 Aug 2012

Smt. K.V. Jyothi Vs State

Karnataka High Court · (2012) 08 KAR CK 0087

Penal Code, 1860 (IPC) — Section 409
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High Courts13 Aug 2012Allowed

Mr S Ramachandra Vs The Managing Director BMTC, Central Offices, K.H. Road, Shanthinagara Bangalore-27

Karnataka High Court · (2012) 08 KAR CK 0086

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High Courts13 Aug 2012

Shri B Premanada Pal Vs Vijaya bank

Karnataka High Court · (2012) 08 KAR CK 0085

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