High Courts13 Aug 2012
M/s. Oriental Insurance Company Ltd. Vs Smt. Prathima and Others
Karnataka High Court · (2012) 08 KAR CK 0059
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 953 of 2,397
High Courts13 Aug 2012Allowed
Kapurt Investments Pvt. Ltd. Vs D. Vinod Sivappa
Karnataka High Court · (2012) 08 KAR CK 0058
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Aug 2012Dismissed
Sulochana and K.R. Jayaram Vs K Vijayakumar
Karnataka High Court · (2012) 08 KAR CK 0057
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28
High Courts13 Aug 2012
N. Jayaprakash Vs C.S. Shivakumar (Since Deceased) by his L.R. and Others
Karnataka High Court · (2012) 6 KarLJ 698
High Courts13 Aug 2012Dismissed
The Commissioner of Income Tax, Central Circle, C.R. Building, Queens Road, Bangalore and The Deputy Director of Income Tax, Exemptions, C.R. Building, Queens Road, Bangalore Vs Vishwa Bharathi Vidya Mandir, No. 17, ''A'' Main, 5th Block, Rajajinagar, Bangalore - 560010
Karnataka High Court · (2012) 08 KAR CK 0042
Income Tax Act, 1961 — Section 10 (22), 132, 158 BC, 158 BD
High Courts13 Aug 2012Allowed
The Commissioner of Income Tax, No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore and The Deputy Commissioner of Income Tax, Circle - 2 (1), No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore Vs Sri M. Nagaraja, M/S. Nageetha Complex, Double Road Sarasawathipuram, Mysore
Karnataka High Court · (2012) 211 TAXMAN 118
Income Tax Act, 1961 — Section 142 A, 142 A (3), 55 A
High Courts13 Aug 2012
Somashekhara and Hanumanthappa Vs T. Kumara and The Branch Manager Reliance General Insurance Company Ltd. No. 1 and 2, I Floor, Maganur Commercial Complex, B.D. Road, Chitradurga-577501
Karnataka High Court · (2012) 08 KAR CK 0040
High Courts13 Aug 2012
Bangalore Metropolitan Transport Corporation Vs Sri S. Chandrashekar Babu and Others
Karnataka High Court · (2012) 08 KAR CK 0039
High Courts13 Aug 2012Allowed
Shivaraj Vs The United India Insurance Co. Ltd. and K. Shodan Kumar
Karnataka High Court · (2012) 08 KAR CK 0038
High Courts13 Aug 2012Allowed
The National Insurance Company Ltd. Vs Shantaraj and Others Sri Shantharaj Vs A. Salma and Others
Karnataka High Court · (2012) 08 KAR CK 0037
High Courts13 Aug 2012
Chandpasha @ Abdul Rahaman and Vasanthi @ Seema, Chandpasha @ Abdul Rahaman Vs Y.N. Yallappa Vaggera, KSRTC Doddaballapura Depot, Depot Manager, KSRTC and Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0018
High Courts13 Aug 2012
Mr. Vishveshwara Bhat Vs A.P. Ranganatha and Others
Karnataka High Court · (2012) 08 KAR CK 0003
High Courts10 Aug 2012Allowed
Ingersoll Rand (India) Limited Vs The Commissioner of Commercial Taxes
Karnataka High Court · (2013) 75 KarLJ 116
High Courts10 Aug 2012
Sri R. Ramakrishnan and Sri T. Maruthi Rao Vs Sri C.L. Ravichandran, Represented by His Gpa Holder Sri K. Mohan
Karnataka High Court · (2012) 08 KAR CK 0358
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 9 Rule 13, 24
High Courts10 Aug 2012
Prakash Shetty and Itha Harijana Vs The Forest Guard Albadi Division Someshwara Wildlife Division Hebri, The Deputy Range Forest Officer Someshwara Wildlife Division Hebri and The Range Forest Officer Someshwara Wildlife Division and Hebri
Karnataka High Court · (2012) 08 KAR CK 0298
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts10 Aug 2012Dismissed
M/s. Ballava Cine Productions Vs M/s. Sri. Tulaja Bhavani Creations and Prasad Film Laboratories
Karnataka High Court · (2012) 08 KAR CK 0268
High Courts10 Aug 2012
Sri. A. Shyamasundar Vs Sri. Abdul Hameed and M/s. Cholamandalam Ms. General Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0267
Motor Vehicles Act, 1988 — Section 166
High Courts10 Aug 2012Dismissed
Smt. Shamshad Begum Vs Smt. Zahida Banu
Karnataka High Court · (2012) 08 KAR CK 0266
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Aug 2012
Smt. Uma Devi Vs S. Shivananda
Karnataka High Court · (2012) 08 KAR CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Aug 2012Dismissed
C. Jagadish and Smt. Shivamma Deceased by her Lrs. (C. Kotrappa Deceased by his Lrs. and Others) Vs Karnataka State Finance Corporation Chitradugra and State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0241
Constitution of India, 1950 — Article 12, 14, 226, 227State Financial Corporations Act, 1951 — Section 29