High Courts09 Aug 2012Dismissed
Smt. Kempamma, Sri Sannaiah and Sri Chikkaalu Vs Chowdegowda Since deceased by his LRs. Smt. Kempamma and Smt. Chowdamma
Karnataka High Court · (2012) 08 KAR CK 0225
Evidence Act, 1872 — Section 50
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Karnataka High Court judgments
47,933 judgments · page 955 of 2,397
High Courts09 Aug 2012Dismissed
Shivappa and Others Vs D.N. Eshwarappa and Horakerappa
Karnataka High Court · (2012) 08 KAR CK 0224
Easements Act, 1882 — Section 13
High Courts09 Aug 2012Dismissed
The Branch Manager National Insurance Co. Ltd. Vs T.C. Mallikarjuna and Kumara Naik
Karnataka High Court · (2012) 08 KAR CK 0223
High Courts09 Aug 2012Allowed
Smt. Kempamma, Ravi and Ajay 2-3 are minors and reptd by mother - appellant. Vs K B Mallikarjunaswamy, H N Revanna and United India Insurance Co Ltd.
Karnataka High Court · (2012) 08 KAR CK 0182
High Courts09 Aug 2012
Sri. Pandurange Gowda Vs Sri. M. Somasurdar
Karnataka High Court · (2012) 08 KAR CK 0181
High Courts09 Aug 2012Dismissed
Puttamma and M.S. Doreswamy Vs Jayamma and Others
Karnataka High Court · (2012) 08 KAR CK 0180
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Aug 2012Dismissed
New Mangalore Port Trust Vs M/s. GAC Shipping (I) Pvt. Ltd.
Karnataka High Court · AIR 2012 Kar 167
Major Port Trusts Act, 1963 — Section 56
High Courts09 Aug 2012
Sri Jayaram Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts09 Aug 2012Dismissed
Shri Umesh Vs Vijaya Bank
Karnataka High Court · (2012) 08 KAR CK 0133
Vijaya Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 6 (17)
High Courts08 Aug 2012
G. Nagaraja Vs Government of India, Deputy Director (Admn.) Ministry of Small Scale Industries and Another
Karnataka High Court · (2013) 1 AKR 571
High Courts08 Aug 2012Allowed
Sri B.M. Venkataramanappa Vs The Executive Officer and Sri. P. Shivanna
Karnataka High Court · (2012) 08 KAR CK 0316
High Courts08 Aug 2012Dismissed
Sri. M. Ramaiah Vs Sri. Narasimhaiah, Sri. M.P Rajashekar Shetty, Sri. Ramesh and Sri. B.T. Prabhakar Naidu
Karnataka High Court · AIR 2012 Kar 171
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 151
High Courts08 Aug 2012Allowed
Shri Prashant B. Narnaware Vs Vijaya Bank
Karnataka High Court · AIR 2012 Kar 191
Contract Act, 1872 — Section 23, 27
High Courts08 Aug 2012Allowed
N.A. Shankaranarayaria Setty Vs ING Vysya Bank Ltd.
Karnataka High Court · (2012) 08 KAR CK 0311
High Courts08 Aug 2012
Sri Pillappa Vs Sri G.P. Narayanappa and Sri P. Munaiah @ Muniappa
Karnataka High Court · (2012) 08 KAR CK 0310
High Courts08 Aug 2012Dismissed
N. Ganganna Vs Ramakka Since Dead by LRs. (A. Nagendrappa, Adopted S/o. Bheemappa, Retired Employee
Karnataka High Court · (2012) 08 KAR CK 0288
High Courts08 Aug 2012Dismissed
M/s Trimurthy Auto Finance Vs Smt. Ramadevi and Sri B.M. Rajanna
Karnataka High Court · (2012) 08 KAR CK 0283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts08 Aug 2012Dismissed
Krishnappa @ Ramakrishnappa Vs Sakethram Naidu
Karnataka High Court · (2012) 08 KAR CK 0282
Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (n)
High Courts08 Aug 2012
Smt. Krishnaveni Shanbhogue and Others Vs Smt. Seethamma Shedthi and Others
Karnataka High Court · (2012) 08 KAR CK 0238
High Courts08 Aug 2012
M.B. Kantharaju Vs Ravikumar H and Others
Karnataka High Court · (2012) 08 KAR CK 0220