High Courts04 Dec 2012Dismissed
Commissioner of Income Tax and Another Vs Golf View Homes Ltd.
Karnataka High Court · (2013) 255 CTR 176
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 919 of 2,397
High Courts03 Dec 2012Dismissed
The Divisional Controller, NEKRTC Vs Channabasappa
Karnataka High Court · (2012) 12 KAR CK 0089
High Courts03 Dec 2012
Shivananda Shilavant Vs Santosh Ujlambe and Others The Divisional Manager, National Insurance Co., Bilgundi Complex, Main Road, Gulbarga Vs Shivanand Nagappa Sheelvanth
Karnataka High Court · (2012) 12 KAR CK 0088
High Courts03 Dec 2012
Smt. Asha Vs The State of Karnataka and Smt. Sunitabai B. Chauhan
Karnataka High Court · (2012) 12 KAR CK 0078
High Courts03 Dec 2012Allowed
M/s. Karnataka State Financial Corporation Vs R. Srinivas and Union of India, Ministry of Finance
Karnataka High Court · (2012) 12 KAR CK 0072
High Courts03 Dec 2012
Channamma, Roopa, Pushpa and Tejashwini Appellants No. 2 To 4 are Minors U/G of Mother Channamma Vs Baburao Patil
Karnataka High Court · (2012) 12 KAR CK 0060
High Courts03 Dec 2012Allowed
Dr. Vinod Kumar Hosalli Vs The Commissioner, Karnataka Information Commission, No. 14/3, Aravinda Bhavan, Mithic Society Buildings., Nrupathunga Road, Bangalore-560001 and Others
Karnataka High Court · (2012) 12 KAR CK 0058
High Courts03 Dec 2012Dismissed
Sujatha Vs State of Karnataka and Others
Karnataka High Court · (2012) 12 KAR CK 0057
High Courts03 Dec 2012Allowed
Image Labels Private Limited Vs The Additional Commissioner of commercial Taxes
Karnataka High Court · (2013) 75 KarLJ 1 : (2013) 63 VST 23
High Courts03 Dec 2012Dismissed
Commissioner of Income Tax and Another Vs Bhuwalka Steel Industries Ltd.
Karnataka High Court · (2012) 12 KAR CK 0013
Income Tax Act, 1961 — Section 2 (47), 260 A, 80 I (2)
High Courts03 Dec 2012Allowed
M/s. Vinayaka Granite Works Vs State of Karnataka and Others
Karnataka High Court · (2012) 12 KAR CK 0006
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
High Courts30 Nov 2012Allowed
Sahebgouda Halimani Vs The State and S.K. Hiremath Asst. Executive Engineer JBC Sub-Division No. VIII KBJNL, Water Resource Department Bheemarayanagudi Tq. Shahapur
Karnataka High Court · (2012) 11 KAR CK 0116
Karnataka Land Revenue Act, 1964 — Section 192 APenal Code, 1860 (IPC) — Section 420, 447
High Courts30 Nov 2012
Shivaling Swamy and Others Vs Nanjunda Swamy
Karnataka High Court · (2012) 11 KAR CK 0115
Penal Code, 1860 (IPC) — Section 120 B, 405, 406, 415, 417
High Courts30 Nov 2012
Yankappa Huddar Vs The State
Karnataka High Court · (2012) 11 KAR CK 0114
Penal Code, 1860 (IPC) — Section 435, 436
High Courts30 Nov 2012Dismissed
C. Joseph Vs Divisional Controller, K.S.R.T.C.
Karnataka High Court · (2013) 137 FLR 467 : (2013) LLR 269
High Courts30 Nov 2012Dismissed
Nunkanna Palaiah and Sanna Palaiah, Nagaraja Boraiah and Guruvaiah Boraiah Vs Palamma and Others
Karnataka High Court · (2012) 11 KAR CK 0082
Limitation Act, 1963 — Section 110
High Courts30 Nov 2012Dismissed
Siddu @ Siddappa Vs The State of Karnataka
Karnataka High Court · (2012) 11 KAR CK 0042
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 (B), 307, 498A, 504
High Courts30 Nov 2012Dismissed
Gori Begum @ Anwar Begum Vs Mohammed Roshan Ali
Karnataka High Court · (2012) 11 KAR CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Nov 2012
Sri. Raghavendra Parboiled Industries and Others Vs Union of India, The State of Karnataka and The Deputy Commissioner
Karnataka High Court · (2012) 11 KAR CK 0135