COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 918 of 2,397

High Courts07 Dec 2012Allowed

Shri Chowdappa @ Baddi Chowdappa, Shri Puttanna, Shri Seenappa and Shri Mohan Vs State

Karnataka High Court · (2012) 12 KAR CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 313Karnataka Money Lenders Act, 1961 — Section 39Penal Code, 1860 (IPC) — Section 323, 341

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High Courts07 Dec 2012

Abdul Mafeez Vs Branch Manager National Insurance Company Ltd Branch Office, Giri Complex Basaveshwar Chowk Gandhi Gunj Road Bidar and Mohan Khadke

Karnataka High Court · (2012) 12 KAR CK 0084

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High Courts07 Dec 2012

Bangalore Metropolitan Transport Corporation Vs Sri. B.N. Nagesh and Smt. Kamala B.N. Nagesh and Kamala Vs The Managing Director B.M.T.C

Karnataka High Court · (2013) 2 AKR 577 : (2013) ILR (Kar) 739

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High Courts07 Dec 2012

Digambar Warty and Others Vs District Registrar and Chief Controller of Revenue and Commissioner of Stamps

Karnataka High Court · (2013) 3 AKR 597 : (2013) ILR (Kar) 2099 : (2013) 4 KarLJ 247

Karnataka Stamp Act, 1957 — Section 20(2), 46, 46A, 67, 67-B

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High Courts07 Dec 2012

Smt. S.R. Uma Vs Sri C Nagarajaiah and M/s N V Enterprises

Karnataka High Court · (2012) 12 KAR CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 145, 145 (1)

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High Courts06 Dec 2012Allowed

Sreenivasa @ Seen Vs State of Karnataka

Karnataka High Court · (2013) 1 KCCR 866

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High Courts06 Dec 2012Dismissed

Sri. V.H. Mahesha Vs The Registrar General, High Court of Karnataka

Karnataka High Court · (2013) ILR (Kar) 183

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High Courts05 Dec 2012Allowed

Mahadevi Vs Special Land Acquisition Officer

Karnataka High Court · (2013) 1 AKR 465

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High Courts05 Dec 2012Dismissed

Special Land Acquisition Officer Vs Neelkantappa and Another

Karnataka High Court · (2013) 1 AKR 462

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High Courts05 Dec 2012Dismissed

Special Land Acquisition Officer, Gulbarga Vs Rehemansab Badesab since deceased by his L.Rs. and Another

Karnataka High Court · (2013) 1 AKR 461

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High Courts05 Dec 2012Allowed

Srikanth Vs Special Land Acquisition Officer

Karnataka High Court · (2013) 1 AKR 433

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High Courts05 Dec 2012Dismissed

Smt. K.T. Suchitra Vs Registrar General and Others

Karnataka High Court · (2013) 1 AKR 676 : (2013) 1 KCCR 764 : (2013) LabIC 1409

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High Courts05 Dec 2012Allowed

Vyavasaya Seva Sahakara Sangha Ltd. Vs The Assistant Registrar of Co-operative Societies, Sindhanoor, Raichur Dist., T. Sangappa and Smt. Rudramma

Karnataka High Court · (2012) 12 KAR CK 0059

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High Courts05 Dec 2012

Sri M. Nagaraj Vs Syndicate Bank and Others

Karnataka High Court · (2013) 2 AKR 448 : (2013) 2 KCCR 1244

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High Courts04 Dec 2012Dismissed

L.S. Hajare Vs State of Karnataka, Principal Secretary to Government, Education Department (Higher Education), Bangalore, The Commissioner for Collegiate Education, Palace Road, Bangalore-1 and Joint Director for Collegiate Education, Regional Office, Gulbarga, Mini Vidhana Soudha, Gulbarga. 4 Principal MSI Degree College, Gulbarga

Karnataka High Court · (2012) 12 KAR CK 0090

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High Courts04 Dec 2012

Mallikarjun Hojin Vs Smt. Kanyakumari

Karnataka High Court · (2012) 12 KAR CK 0056

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High Courts04 Dec 2012Dismissed

Vaijanath Ambulge Vs The Govt. of Karnataka and Others

Karnataka High Court · (2012) 12 KAR CK 0054

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High Courts04 Dec 2012

K.L.E. Society Hospital Employees Union (CITU) Vs State of Karnataka and Management of M/s. K.L.E. Dr. Prabakar Kore Hospital and Medical Research Centre

Karnataka High Court · (2013) 1 AKR 846 : (2013) 2 KarLJ 78 : (2013) 2 KCCR 1230 : (2013) LabIC 848

Industrial Disputes Act, 1947 — Section 10(1)(d), 10(3), 25-U

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High Courts04 Dec 2012Allowed

Ayili Stone Industries Vs The Additional Commissioner Of Commercial Taxes

Karnataka High Court · (2013) 76 KarLJ 37

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High Courts04 Dec 2012Allowed

Gokualdas Images Pvt. Ltd. Vs M/s. Axis Bank Limited

Karnataka High Court · (2013) 2 AKR 682 : (2013) ILR (Kar) 1171

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