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Karnataka High Court judgments

47,933 judgments · page 917 of 2,397

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High Courts14 Dec 2012Allowed

M/s. Jayadev Stone Crusher and Others Vs State of Karnataka, Department of Mines and Geology and Others

Karnataka High Court · (2012) 12 KAR CK 0026

Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
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High Courts14 Dec 2012Allowed

M/s Krishna Stone Crusher Industries and Others Vs The State of Karnataka, Department of Mines and Geology and Others

Karnataka High Court · (2012) 12 KAR CK 0025

Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
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High Courts13 Dec 2012Dismissed

Smt. Tarabai Vs Roop Singh and Another

Karnataka High Court · (2013) 2 AKR 403

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High Courts13 Dec 2012Dismissed

The Commissioner of Income Tax and The Income Tax Officer Vs M/s. Manjunatha Cotton and Ginning Factory The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs M/s. Veerabhadrappa Sangappa and Co.

Karnataka High Court · (2012) 12 KAR CK 0032

Income Tax Act, 1961 — Section 133A, 271(1)(c), 274
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High Courts13 Dec 2012

Ravi Varun Kumar and Others Vs Station House Officer

Karnataka High Court · (2013) 1 AKR 862

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High Courts13 Dec 2012Allowed

State of Karnataka Vs Abdul Hammed and Another

Karnataka High Court · (2013) 1 AKR 520 : (2013) CriLJ 1038

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High Courts13 Dec 2012Disposed Off

Tirupati Vs State

Karnataka High Court · (2013) 2 AKR 748

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High Courts13 Dec 2012Allowed

M/S Narendra Stone Crusher Amaradevaragudda and Others Vs The State of Karnataka and Others

Karnataka High Court · (2013) 1 AKR 792

Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
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High Courts13 Dec 2012Allowed

M/s Hemagiri Industries, Stone Crusher Unit, Partner: H Hemadri, M/s Doddabasaveshwara Stone Crusher Unit, Pro: Sri N. Ravindra Gouda, M/s Jyothi Stone Crusher, Pro: Sri. T. Koteshwara Rao and Sree Nandi Stone Crusher, Pro: C. Raja Reddy Vs The State of Karnataka and The Chairman, Karnataka State Pollution Control Board

Karnataka High Court · (2012) 12 KAR CK 0007

Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
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High Courts13 Dec 2012Allowed

Hanamareddeppa and Channaveerappa Vs Syed Ghalib Hashimi and Others

Karnataka High Court · (2012) 12 KAR CK 0001

Penal Code, 1860 (IPC) — Section 34, 341, 342, 504, 506Protection of Human Rights Act, 1993 — Section 2 (d)
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High Courts12 Dec 2012Dismissed

Confederation of Real Estate Developers Association of India and Another Vs Union of India and Others

Karnataka High Court · (2013) 3 AKR 380 : (2013) ILR (Kar) 569 : (2013) 75 KarLJ 144 : (2013) 58 VST 350

Finance Act, 1994 — Section 65(105)(zzq), 65(105)(zzzh), 65(105)(zzzzu)
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High Courts12 Dec 2012Allowed

Management, B.M.T.C. Vs E. Balakrishna

Karnataka High Court · (2013) 137 FLR 464 : (2013) LLR 271

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High Courts12 Dec 2012Dismissed

Sri D.L. Nagaraj Vs Senior Divisional Manager, LIC of India,

Karnataka High Court · (2013) 1 AKR 679 : (2013) 2 KarLJ 153

Constitution of India, 1950 — Article 226LIC of India (Staff) Regulations, 1960 — Rule egulation39(1)(c), egulation39(1)(g)
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High Courts12 Dec 2012Dismissed

Lalit Babulal Jain Vs Narendra Kumar

Karnataka High Court · (2013) 1 AKR 521 : (2013) ALLMR(Cri) 88

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High Courts12 Dec 2012Dismissed

B.L. Karunakar Hegde Vs Shubhakara Shetty

Karnataka High Court · (2013) 1 AKR 567

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High Courts11 Dec 2012Disposed Off

A.B. Reshmi and Others Vs Government of Karnataka and Others

Karnataka High Court · (2013) 4 KarLJ 216

Karnataka Regulation of Stone Crushers Act, 2011 — Section 3(4), 7
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High Courts10 Dec 2012

Rudragouda Vs The Divisional Controller, N.E.K.R.T.C.

Karnataka High Court · (2012) 12 KAR CK 0042

Industrial Disputes Act, 1947 — Section 33 (2) (b), 33 A
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High Courts09 Dec 2012Allowed

Barkatali Majeedsab Vs State of Karnataka

Karnataka High Court · (2013) 1 AKR 251

Penal Code, 1860 (IPC) — Section 394
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High Courts09 Dec 2012Dismissed

Smt. Khatambi Vs The Managing Director, KSRTC, Central Office, K.H. Road, Bangalore-27 and The Chairman, Internal Security Fund, KSRTC, Central Offices, K.H. Road, Bangalore-27

Karnataka High Court · (2012) 12 KAR CK 0002

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High Courts07 Dec 2012Allowed

Sri Syed Yaseen Vs Smt. Reshma and Another

Karnataka High Court · (2013) ILR (Kar) 389 : (2013) 2 KCCR 1083

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1A)(i)
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