COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 911 of 2,397

High Courts09 Jan 2013Allowed

M/s. Fouress Engineering (India) Ltd. Vs Fouress Engineering and The Asst. Labour Commissioner

Karnataka High Court · (2013) 3 AKR 94 : (2014) 141 FLR 725 : (2013) ILR (Kar) 1531 : (2013) 5 KarLJ 382 : (2013) 2 KCCR 1747 : (2013) LabIC 2458 : (2014) LLR 592

Industrial Disputes (Karnataka) Rules, 1957 — Rule 62Industrial Disputes Act, 1947 — Section 2(s), 33(3), 33(4)

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High Courts09 Jan 2013

The Commissioner of Customs Vs Akram M.D.

Karnataka High Court · (2013) 75 KarLJ 258

Customs Act, 1962 — Section 111, 130(1), 135

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High Courts09 Jan 2013Dismissed

Thilakananda M.K. Vs State Of Karnataka and Basavaraj Valdor

Karnataka High Court · (2013) 01 KAR CK 0106

Constitution of India, 1950 — Article 226

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High Courts09 Jan 2013

KLE Academy of Higher Education and Research Deemed University, JNMC Campus, Belgaum-590010 and Dr. Vishwanatha Dondappa Patil Vs Union of India, State of Karnataka Department of Medical Education and Medical Council of India

Karnataka High Court · (2013) 01 KAR CK 0104

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High Courts09 Jan 2013

The Commissioner of Customs, Bangalore Vs Sayed Ahamed Khan

Karnataka High Court · (2013) 75 KarLJ 170

Customs Act, 1962 — Section 111, 111(e), 123

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High Courts09 Jan 2013

The Commissioner of Customs Vs Javed Ahamed Khan

Karnataka High Court · (2013) 75 KarLJ 256

Customs Act, 1962 — Section 111, 111(e), 123, 135

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High Courts08 Jan 2013

Jyoti Vs Suryakant

Karnataka High Court · (2013) 2 KCCR 1264

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High Courts08 Jan 2013

Basappa and Others Vs Rajshree

Karnataka High Court · (2013) 2 KCCR 1515

Penal Code, 1860 (IPC) — Section 34, 494

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High Courts08 Jan 2013

Commissioner of Income Tax and Another Vs Spice Telecom

Karnataka High Court · (2013) 352 ITR 151

Income Tax Act, 1961 — Section 201(1), 201(1A), 260A

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High Courts08 Jan 2013

Mahima Charan and Others Vs Kanyakumari

Karnataka High Court · (2013) 2 KCCR 1266

Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts08 Jan 2013

Govind Traders Dealing in Cotton and Cotton Seeds Vs Amrutlal Shantilal Shah General Merchant and Commission Agent, APMC Yard

Karnataka High Court · (2013) 1 KCCR 131

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts08 Jan 2013

Commissioner of Income Tax Vs Rajasthan Jain Charitable Trust

Karnataka High Court · (2013) 351 ITR 354 : (2013) 214 TAXMAN 198

Income Tax Act, 1961 — Section 2(15), 260A, 80G(5)

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High Courts07 Jan 2013

Commissioner of Income Tax Vs Wipro Finance Ltd.

Karnataka High Court · (2013) 351 ITR 153 : (2013) 75 KarLJ 286 : (2013) 213 TAXMAN 293

Income Tax Act, 1961 — Section 260A

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High Courts07 Jan 2013Allowed

Akram Pasha @ Akram @ Rider Vs The Station House Officer Vijayanagara Police Station, Mysore City, Mysore-570017

Karnataka High Court · (2013) 2 KCCR 1269

Penal Code, 1860 (IPC) — Section 394

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High Courts07 Jan 2013Allowed

Sachin K.R. Vs State of Karnataka

Karnataka High Court · (2013) 2 KCCR 1487

Penal Code, 1860 (IPC) — Section 306

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High Courts07 Jan 2013Allowed

Sri. Prakash Reddy Vs The State

Karnataka High Court · (2013) 2 KCCR 1492

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120-B, 143, 144, 147, 148

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High Courts07 Jan 2013Allowed

Nellira Kavan and Nellira Saran Vs The State of Karnataka

Karnataka High Court · (2013) 2 KCCR 1174

Penal Code, 1860 (IPC) — Section 307

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High Courts07 Jan 2013Dismissed

The Divisional Controller Nekrtc, Yadgir Division Vs Bhimaraya Hosamani

Karnataka High Court · (2013) 2 KCCR 1187

Industrial Disputes Act, 1947 — Section 33(2)(b), 33A

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High Courts07 Jan 2013

Sysarris Software (P.) Ltd. Vs Deputy Commissioner of Income Tax, Bengaluru

Karnataka High Court · (2013) 257 CTR 201 : (2013) 352 ITR 448 : (2013) 213 TAXMAN 352

Income Tax Act, 1961 — Section 148

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High Courts07 Jan 2013

The Commissioner of Income Tax and Another Vs M.D. Yashodharan

Karnataka High Court · (2013) 75 KarLJ 407

Income Tax Act, 1961 — Section 254, 260-A, 268-A

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