COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 913 of 2,397

High Courts03 Jan 2013Dismissed

The Anjuman-e-Islam Vs The State Karnataka Department of Minority Welfare, Haj and Wakfs and The Karnataka State Board of Wakfs,"Darul Awkaf"

Karnataka High Court · (2013) 01 KAR CK 0114

Waqf Act, 1995 — Section 27, 69

Read judgment

High Courts03 Jan 2013

Basawaraj Vs The Divisional Controller, NEKRTC

Karnataka High Court · (2013) 01 KAR CK 0111

Read judgment

High Courts03 Jan 2013

Divisional Controller NEKRTC, Bijapur Division Athani Road, Bijapur North East Karnataka State Road Transport Corporation Vs Lalemasak Naikodi

Karnataka High Court · (2013) 01 KAR CK 0095

Industrial Disputes Act, 1947 — Section 33(2)(b), 33A

Read judgment

High Courts03 Jan 2013Dismissed

The New India Assurance Co. Ltd. Vs Sri Dattaraya Sri Dattaraya Jadhav Vs M/s A.R.S Roadways No. 247/B, Angappa Naicket Street Chennai-600001 and The Branch Manger, The New India Assurance Co. Ltd., Branch Bijapur

Karnataka High Court · (2013) 01 KAR CK 0093

Read judgment

High Courts03 Jan 2013

Devandrappa Vs The Divisional Controller, NEKRTC

Karnataka High Court · (2013) 01 KAR CK 0091

Read judgment

High Courts03 Jan 2013Allowed

Surekha Kurub Vs The State

Karnataka High Court · (2013) 01 KAR CK 0087

Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts03 Jan 2013Dismissed

Santosh Sasnekar Vs The State

Karnataka High Court · (2013) 01 KAR CK 0080

Penal Code, 1860 (IPC) — Section 149, 302

Read judgment

High Courts03 Jan 2013

United India Insurance Co. Ltd. Vs Mareppa and A. Jaffar Sab

Karnataka High Court · (2013) 01 KAR CK 0074

Read judgment

High Courts03 Jan 2013

Sri. H. Krishna Reddy Vs The State of Karnataka

Karnataka High Court · AIR 2013 Kar 91 : (2013) 2 AKR 142 : (2013) ILR (Kar) 631 : (2013) 2 KarLJ 580 : (2013) 1 KCCR 735

Read judgment

High Courts03 Jan 2013Dismissed

Mallu @ Mallikarjun Bennur Vs The State of Karnataka

Karnataka High Court · (2013) 01 KAR CK 0034

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302, 355

Read judgment

High Courts03 Jan 2013

Haji Malanga Attar Vs The North East Karnataka Road Transport Corporation and The Divisional Controller North East Karnataka Road Transport Corporation Bijapur

Karnataka High Court · (2013) 01 KAR CK 0023

Industrial Disputes Act, 1947 — Section 33(2)(b), 33A

Read judgment

High Courts03 Jan 2013Dismissed

Anil and Another Vs The State of Karnataka

Karnataka High Court · (2013) 1 Crimes 649 : (2013) 1 KCCR 165

Penal Code, 1860 (IPC) — Section 149, 366

Read judgment

High Courts03 Jan 2013Disposed Off

Mr. Diwakar A. Kundar Vs The State of Karnataka and Others

Karnataka High Court · (2013) 2 KCCR 1256

Read judgment

High Courts03 Jan 2013Dismissed

Khursheed Ahmed Vs M.A. Saleem since deceased through L.Rs. and Another

Karnataka High Court · (2013) 2 KCCR 1262

Read judgment

High Courts03 Jan 2013Allowed

Sri Mahalaxmi Concrete Products and Another Vs Mahaveer Elecro-Mech (P) Ltd. and Another

Karnataka High Court · (2013) 2 KCCR 1176

Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts02 Jan 2013Disposed Off

Smt. C.S. Indramma Vs The Deputy Commissioner and Another

Karnataka High Court · (2013) 2 KCCR 1261

Read judgment

High Courts02 Jan 2013

Divisional Manager, National Insurance Company Limited Vs Channappa and Others

Karnataka High Court · (2013) 3 ACC 520 : (2013) 4 KarLJ 449

Read judgment

High Courts02 Jan 2013Dismissed

Smt. B.S. Chitra Vs Amar Singh and Others

Karnataka High Court · (2014) 2 DMC 609 : (2014) 1 RCR(Criminal) 823

Read judgment

High Courts02 Jan 2013Partly Allowed

Amulya Reddy and Others Vs New India Assurance Company Ltd. and Another

Karnataka High Court · (2013) 4 ACC 192 : (2014) ACJ 903 : (2014) 2 AKR 345

Read judgment

High Courts02 Jan 2013

Thirumalamma and Others Vs The Principal Secretary Government of Karnataka Housing and Urban Development Department and Others etc. etc.

Karnataka High Court · (2013) 2 AKR 428 : (2013) ILR (Kar) 651 : (2013) 3 KarLJ 455 : (2013) 2 KCCR 1457

Karnataka Urban Development Authorities Act, 1987 — Section 16, 17(1), 19(1)Land Acquisition Act, 1894 — Section 31(3), 31(4)

Read judgment