High Courts15 Jan 2013Dismissed
Master Akshay represented by his father as a Natural Guardian Sri Kumara Vs Suresh Gowda and The Divisional Manager The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 01 KAR CK 0212
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 909 of 2,397
High Courts15 Jan 2013Disposed Off
Sri M. Venugopal Vs Sri Munegowda and Others
Karnataka High Court · (2013) 01 KAR CK 0211
Arbitration and Conciliation Act, 1996 — Section 11Evidence Act, 1872 — Section 73
High Courts15 Jan 2013
Sri. Munithayappa Vs Sri R. Krishna Murthy and Smt. H.M. Hamsadevi
Karnataka High Court · (2014) ILR (Kar) 1252 : (2014) 2 KCCR 1390
High Courts15 Jan 2013
Ramashraya Stationery Mart Vs The Additional Commissioner of Commercial Taxes
Karnataka High Court · (2013) 76 KarLJ 109
Karnataka Sales Tax Act, 1957 — Section 18Karnataka Value Added Tax Act, 2003 — Section 16, 39(1), 64(1)
High Courts15 Jan 2013
The Manager, New India Assurance Company Limited Vs The Manager, Royal Sundaram Alliance Insurance Company Limited and Others
Karnataka High Court · (2013) 4 ACC 54 : (2013) 2 AKR 761 : (2013) ILR (Kar) 854 : (2013) 3 KarLJ 174
Motor Vehicles Act, 1988 — Section 166(1)Penal Code, 1860 (IPC) — Section 279, 304-A
High Courts15 Jan 2013Dismissed
The State of Karnataka Vs N.R. Azeesh @ Aziskumar and Others
Karnataka High Court · (2013) 01 KAR CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 397Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts15 Jan 2013
Sri K.C. Ganga Reddy Vs State of Karnataka Panchayat Raj Department and Sri R.A. Narasimha Reddy
Karnataka High Court · (2013) 01 KAR CK 0170
Karnataka Panchayat Raj Act, 1993 — Section 269
High Courts15 Jan 2013
Sri. Krishnamurthy Shetty Vs Bruhat Bangalore Mahanagara Palike and H.N. Maharudrappa
Karnataka High Court · (2013) 01 KAR CK 0169
Karnataka Municipal Corporations Act, 1976 — Section 321(1), 321(2), 321(3)
High Courts15 Jan 2013Allowed
Sri. Bharathraj Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0168
Penal Code, 1860 (IPC) — Section 34, 343, 363, 366-A
High Courts15 Jan 2013
Sri. V.N. Balaji and Smt. Sheela Rangarajan Vs Sri. Dakayya Naik
Karnataka High Court · (2013) 01 KAR CK 0122
High Courts15 Jan 2013Dismissed
Mr G M Babu Vs Mr. N. Sivasailam and Bangalore Metro Rail Corporation Ltd.
Karnataka High Court · (2013) 01 KAR CK 0120
High Courts15 Jan 2013
S. Vasudeva Advocate Vs Ranganath S.V. Chief Secretary, Govt. of Karnataka, Vidhana Veedhi, Vidhana Soudha, Bangalore - 560001, Subir Hari Singh Secretary, Housing and Urban Department, M.S. Building, Vidhana Veedhi, Bangalore - 560001 and Sham Bhat, Commissioner, Bengaluru Development Authority, Kumara Park West, Bangalore - 560020
Karnataka High Court · (2013) 01 KAR CK 0117
High Courts15 Jan 2013
Sri. N. Prakash Vs Mrs. Damayanthi, The Commissioner, Bruhat Bangalore Mahanagara Palike and The Assistant Executive Engineer
Karnataka High Court · (2013) 01 KAR CK 0110
High Courts15 Jan 2013Dismissed
Smt. Roopashree D.H. Vs S.V. Ranganath Chief Secretary Government of Karnataka Vidhanasoudha Bangalore - 560001 and Bharath Lal Meena Principal Secretary Dept. of Agricultural and Horticulture Government of Karnataka M.S. Building Bangalore - 560001
Karnataka High Court · (2013) 01 KAR CK 0090
High Courts15 Jan 2013
Total Engineering India Pvt. Ltd. Vs Aubergine Projects Pvt. Ltd., Mr. Anthony Kunnel George and Mr. Paramesh
Karnataka High Court · (2013) 01 KAR CK 0076
High Courts15 Jan 2013Allowed
A B Robin Thimmaiah and Others Vs The Station House Officer Srimangala Police Station Srimangala, Virajpet Tq. Pin Code: 571201 Kodagu District
Karnataka High Court · (2013) 01 KAR CK 0072
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 174(c)Karnataka Forest Act, 1963 — Section 24, 73
High Courts15 Jan 2013
Sri.nivasa Murthy G.V., Shivadas N. and Maruthi Prasad S.J. Vs Registrar, Jnana Bharathi, Principal, Vidyodaya Law College and Principal, Vivekananda Law College
Karnataka High Court · (2013) 01 KAR CK 0066
High Courts15 Jan 2013
M/s. Oriental Insurance Company Ltd. Vs Prema Kumari and Others
Karnataka High Court · (2013) 01 KAR CK 0065
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2013Allowed
Chandra and Vinay Kumar Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0052
Penal Code, 1860 (IPC) — Section 399, 402
High Courts15 Jan 2013Allowed
Punith @ Ragavendra Rao Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0047
Penal Code, 1860 (IPC) — Section 366, 376