COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 907 of 2,397

High Courts22 Jan 2013Allowed

Laxmi Vs Ramanna

Karnataka High Court · (2013) 01 KAR CK 0102

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High Courts22 Jan 2013

M/s. Om Sai Cultural Association Vs The State of Karnataka and Others

Karnataka High Court · (2013) 01 KAR CK 0101

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High Courts22 Jan 2013Allowed

Ravi, Vaijinath and Sharanappa Vs State of Karnataka

Karnataka High Court · (2014) 2 Crimes 234 : (2014) 2 KarLJ 95

Narcotics Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(ii)(c)Penal Code, 1860 (IPC) — Section 306, 34, 498(A), 504

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High Courts22 Jan 2013Dismissed

M/s. Print and Imaging Solutions Pvt. Ltd. Vs Mrs. Annie Koshy

Karnataka High Court · (2013) 01 KAR CK 0026

Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2)(a)(iii)

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High Courts22 Jan 2013

Smt. Basamma Vs The Deputy Commissioner (Food), The Deputy Director for Food and Civil Supplies and The Tahsildar

Karnataka High Court · (2013) 01 KAR CK 0020

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High Courts22 Jan 2013Allowed

Management of M/s. M.S. Ramalah Institute of Nursing Education and Research Vs R. Ramesh

Karnataka High Court · (2013) 138 FLR 243 : (2013) LLR 591

Industrial Disputes Act, 1947 — Section 10(4A)

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High Courts22 Jan 2013Allowed

Telco Construction Equipment Company Limited Vs State of Karnataka and Others

Karnataka High Court · (2013) 77 KarLJ 581 : (2014) 73 VST 445

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High Courts21 Jan 2013Allowed

Sri Avinash @ Gundu Vs The State

Karnataka High Court · (2013) 01 KAR CK 0173

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts21 Jan 2013Allowed

Shivakant Vs State of Karnataka

Karnataka High Court · (2013) 01 KAR CK 0154

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High Courts21 Jan 2013

The Commissioner of Income Tax and Another Vs Ashwini Hospital, Bangalore

Karnataka High Court · (2013) 75 KarLJ 301

Income Tax Act, 1961 — Section 260-A, 40(b)(v)

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High Courts21 Jan 2013Dismissed

Ravi @ Ravindra Madiwalar Vs The State of Karnataka

Karnataka High Court · (2013) 01 KAR CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 244, 245

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High Courts21 Jan 2013

The Commissioner of Income Tax and Another Vs Y. Dwarakanath

Karnataka High Court · (2013) 75 KarLJ 296

Income Tax Act, 1961 — Section 17(3)(iii), 260-A

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High Courts21 Jan 2013

HYVA (India) Pvt. Ltd. Vs Commissioner of Central Excise

Karnataka High Court · (2014) 300 ELT 179

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High Courts18 Jan 2013

Divisional Manager, United India Insurance Co., Ltd. Vs Mallappa Basappa Indur, by his L.Rs. and Another

Karnataka High Court · (2013) ILR (Kar) 4519

Motor Vehicles Act, 1988 — Section 166Succession Act, 1925 — Section 306

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High Courts17 Jan 2013Dismissed

Shriram Chits (K) Private Limited Vs The Additional Registrar of Co-Operative Societies (Industrial Co-Operative Societies) and Others

Karnataka High Court · (2013) 2 AKR 725 : (2013) ILR (Kar) 559 : (2013) 3 KarLJ 31 : (2013) 2 KCCR 1429

Chit Funds Act, 1982 — Section 64, 70, 76Evidence Act, 1872 — Section 114

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High Courts17 Jan 2013Allowed

Vimalabai Vs The State

Karnataka High Court · (2013) 01 KAR CK 0108

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 149, 302, 304-B, 498-A

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High Courts17 Jan 2013Allowed

Shambulingappa Vs The Special Land Acquisition Officer, M and MIP Room No. 7 Mini Vidhanasoudha Gulbarga

Karnataka High Court · (2013) 01 KAR CK 0107

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High Courts17 Jan 2013Dismissed

Smt. Chandamma Vs The State of Karnataka and Others

Karnataka High Court · (2013) 01 KAR CK 0053

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High Courts17 Jan 2013Allowed

United India Insurance Co. Ltd. Vs Smt. Muninarasamma and Others

Karnataka High Court · (2013) 2 AKR 467 : (2013) ILR (Kar) 5439 : (2013) 3 KarLJ 260

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts17 Jan 2013

Shri.. Soman Ananthan Vs The Superintendent of Customs, Air Intelligence Unit

Karnataka High Court · (2013) 3 AKR 375 : (2013) ILR (Kar) 3290 : (2013) 3 KarLJ 167 : (2013) 2 KCCR 1249 : (2014) 3 RCR(Criminal) 512

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