High Courts15 Jan 2013Dismissed
M/s. Ceeta Industries Limited Vs G. Lingaraju
Karnataka High Court · (2013) 01 KAR CK 0022
Industrial Disputes Act, 1947 — Section 10(4-A), 17B
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 910 of 2,397
High Courts15 Jan 2013Allowed
Sri. Rangaraju Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 34, 435, 506-B
High Courts11 Jan 2013
M.G. Dattathreya Vs State and Others
Karnataka High Court · (2013) 2 AKR 409 : (2013) 3 KarLJ 129 : (2013) 2 KCCR 1418
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 397Penal Code, 1860 (IPC) — Section 109, 420, 467, 468
High Courts11 Jan 2013
M/s. Karnataka Agro Chemicals Vs The Commissioner of Central Excise Bangalore (III-Commissionerate) Queens Road Bangalore - 560001
Karnataka High Court · (2013) 21 GSTR 545
Central Excise Act, 1944 — Section 35B, 35F, 35G
High Courts11 Jan 2013Dismissed
D. Roopa Moudgil Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0155
High Courts11 Jan 2013
Sri Manjunatha Recreation Association Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0135
High Courts11 Jan 2013
K.T. Nagesh Vs The State of Karnataka Secretary Revenue Department M.S. Building, Bangalore - 560001 and Others
Karnataka High Court · (2013) 01 KAR CK 0121
Karnataka Land Revenue Act, 1964 — Section 94, 94A
High Courts11 Jan 2013Allowed
M/s. Bhoruka Power Corporation Limited Vs Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2013) 01 KAR CK 0109
High Courts11 Jan 2013
K. Sudhakar Reddy (Kalappa Sudhakar Reddy and Others Vs The State of Karnataka and The Housing Commissioner Karnataka Housing Board
Karnataka High Court · (2013) 01 KAR CK 0089
High Courts11 Jan 2013Allowed
Vishwaradhya Bindangi and Others Vs Kavita
Karnataka High Court · (2013) 01 KAR CK 0075
Penal Code, 1860 (IPC) — Section 114, 120, 149, 323, 494
High Courts11 Jan 2013
The Commissioner of Income Tax Vs Visvesvaraya Technological University
Karnataka High Court · (2013) 75 KarLJ 303
Income Tax Act, 1961 — Section 10(23-C)(iii-ab), 260-A, 80-G(5)
High Courts11 Jan 2013
K. Parameshwar Bhat Vs Bruhat Bangalore Mahanagara Palike and Sri Vijayakumar Patil
Karnataka High Court · (2013) 01 KAR CK 0051
Karnataka Municipal Corporations Act, 1976 — Section 321(1), 321(3)
High Courts11 Jan 2013
The Registrar Karnataka State Law University Nava Nagar, Hubli Dist. Dharwad-580025 Vs Arundhati College of Law, Dr. Babasaheb Ambedkar Vidya Vardhaka Sangh, The State of Karnataka and The Secretary Bar Council of India 21 Rouse Avenue Institutional Area, New Delhi
Karnataka High Court · (2013) 01 KAR CK 0049
High Courts11 Jan 2013
Krishna Kumar Sud Vs The Additional Commissioner of Commercial Taxes, Zone-1
Karnataka High Court · (2013) 75 KarLJ 384
Karnataka Value Added Tax Act, 2003 — Section 64(1)
High Courts11 Jan 2013
Sri. S.B. Manjunath Vs The Executive Officer
Karnataka High Court · (2013) 01 KAR CK 0040
Karnataka Panchayat Raj Act, 1993 — Section 269
High Courts11 Jan 2013
Arun Fabricators Vs The Additional Commissioner Of Commercial Taxes
Karnataka High Court · (2013) 76 KarLJ 15
Karnataka Sales Tax Act, 1957 — Section 22-A(1), 25, 5(iv), 5-B
High Courts10 Jan 2013
CBCI Society for Medical Education and St. John Medical College Vs Union of India and State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0134
High Courts10 Jan 2013
Ail Singhani Bulk Carriers Vs State of Karnataka
Karnataka High Court · (2013) 75 KarLJ 129
Karnataka Sales Tax Act, 1957 — Section 23(1)Limitation Act, 1963 — Section 5
High Courts10 Jan 2013
Sri. Shambanna @ Shambu Vs The Special Land Acquisition Officer, MUDA and Others
Karnataka High Court · (2013) 2 AKR 362 : (2013) 5 KarLJ 509 : (2013) 2 KCCR 1334
High Courts09 Jan 2013
The Commissioner of Customs, Bangalore Vs Naveed Ahamed Khan
Karnataka High Court · (2013) 75 KarLJ 168
Customs Act, 1962 — Section 111, 111(e), 123