High Courts01 Jul 2013Disposed Off
Sri. Shivakumar Shetgar Vs Smt. Usha Shivakumar
Karnataka High Court · (2013) 07 KAR CK 0150
Penal Code, 1860 (IPC) — Section 498(A)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 864 of 2,397
High Courts01 Jul 2013Dismissed
Smt. K. Mahadevamma Vs The Deputy Commissioner and The Tahsildar
Karnataka High Court · (2013) 07 KAR CK 0143
Karnataka Land Revenue Act, 1964 — Section 49
High Courts01 Jul 2013Dismissed
Smt. Rehana Tasneem, Mohd. Haneef @ Basha, Mohd. Amzad and Mohd. Athaulla Vs Mohd. Musavir
Karnataka High Court · (2013) 07 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 464, 465, 469, 470
High Courts01 Jul 2013
Ram Pejawar Vs The Joint Registrar of Co-operative Societies, Department of Co-operation and Others
Karnataka High Court · (2014) 1 AKR 152 : (2013) 4 KarLJ 414
Karnataka Co-operative Societies Act, 1959 — Section 107, 70
High Courts01 Jul 2013
Rathnamma and Others Vs The Managing Director and The Divisional Manager
Karnataka High Court · (2013) 07 KAR CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts28 Jun 2013Disposed Off
M/s. K.G.C. Enterprises Vs The New Mangalore Port Trust, The Traffic Manager, The Assistant Estate Manager and The Tariff Authority etc. etc.
Karnataka High Court · (2013) 4 AKR 528
Constitution of India, 1950 — Article 14Major Port Trusts Act, 1963 — Section 111, 48, 49, 49-B, 50-C
High Courts28 Jun 2013
K.G. Srinivasaiah Vs The New India Assurance Co. Ltd. and Mr. Ravikumar B.N. The New India Assurance Co. Ltd. Vs Mr. Ravikumar B.N. and K.G. Srinivasaiah
Karnataka High Court · (2013) 06 KAR CK 0016
High Courts28 Jun 2013Dismissed
Sri K.R. Nataraj and Others Vs Registrar, Rajamahal Vilas Club, Rajamahal Vilas Welfare Society and Sri. K.R. Anand
Karnataka High Court · (2013) 06 KAR CK 0013
High Courts28 Jun 2013
Smt. Mahadevamma Vs The State of Karnataka and Sriman Maharaj Niranjana Jagadguru Shivamurthy Murugarajendra Swamiji
Karnataka High Court · (2013) 4 AKR 205 : (2013) ILR (Kar) 5304 : (2013) 4 KCCR 2907
Karnataka Land Reforms Act, 1961 — Section 126, 77A
High Courts27 Jun 2013Dismissed
V. Ramachandrappa Vs The Divisional Controller and Disciplinary Authority
Karnataka High Court · (2013) 4 AKR 437 : (2013) ILR (Kar) 4346 : (2013) LabIC 4316
Industrial Disputes Act, 1947 — Section 10(4-A), 11A
High Courts27 Jun 2013
United Telecoms Ltd. Vs Commissioner of C. Ex., Bangalore-I
Karnataka High Court · (2014) 33 STR 357
High Courts27 Jun 2013
Narayan Rayoji Jang Vs The S.L.A.O. and Another
Karnataka High Court · (2013) 4 AKR 108
Land Acquisition Act, 1894 — Section 18, 6(1)
High Courts27 Jun 2013Dismissed
Sri. Sunder Raju, Smt. Sujaya Shree and Smt. Anupama S. Vs Smt. Sunitha K, Kum. Samiksha and Kum. Rishika
Karnataka High Court · (2013) 06 KAR CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jun 2013Disposed Off
Members Lounge Recreation Club Vs The Commissioner of Police and Others
Karnataka High Court · (2013) 06 KAR CK 0132
High Courts27 Jun 2013Disposed Off
Sri Narayanappa Vs The Commissioner
Karnataka High Court · (2013) 06 KAR CK 0131
High Courts27 Jun 2013Dismissed
Sri K.V. Nagendra Vs The Principal Secretary and Others
Karnataka High Court · (2013) 06 KAR CK 0130
High Courts27 Jun 2013
Yashodamma Educational Trust Vs The State of Karnataka and Others
Karnataka High Court · (2013) 06 KAR CK 0120
Education Act, 1983 — Section 130
High Courts27 Jun 2013Disposed Off
Smt. R. Puttnanjamma Vs Shri R. Madaiah and Others
Karnataka High Court · (2013) 06 KAR CK 0114
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11(d)
High Courts27 Jun 2013Allowed
Sri. Papaiah and Others Vs Shanmukhaiah H.N. and The Branch Manager the Oriental Insurance Co. Ltd. Sri. Shanmukhaiah H.N. Vs Sri. Papaiah and Others
Karnataka High Court · (2013) 06 KAR CK 0113
Motor Vehicles Act, 1988 — Section 2(21)
High Courts27 Jun 2013Dismissed
Sri. Thippeshappa Vs Sri. Haleshappa and State
Karnataka High Court · (2013) 06 KAR CK 0112
Penal Code, 1860 (IPC) — Section 323, 324, 504