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Karnataka High Court judgments

47,933 judgments · page 862 of 2,397

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High Courts02 Jul 2013Allowed

Sri K.N. Ningappa Vs The Joint Secretary, Department of Co-operation, The Assistant Registrar of Co-operative Societies, The Managing Director and Member Secretary and Davanagere District Central Co-operative Bank Limited

Karnataka High Court · (2013) 07 KAR CK 0290

Karnataka Co-operative Societies Act, 1959 — Section 101, 101(1)(b), 109, 71
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High Courts02 Jul 2013Dismissed

Neelawwa Vs Maruti

Karnataka High Court · (2014) 3 AKR 533

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High Courts02 Jul 2013Disposed Off

Mr. Damodar Raju B.K. Vs Smt. Saritha

Karnataka High Court · (2013) 07 KAR CK 0259

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts02 Jul 2013Dismissed

Papamma, Srinivasa and Savitha Vs M. Nanjappa, M/s. G.R. Developers and State of Karnataka

Karnataka High Court · (2013) 07 KAR CK 0222

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High Courts02 Jul 2013

Sri M. Ashok Kumar and Sri C. Mohan Vs State of Karnataka and Others

Karnataka High Court · (2013) 07 KAR CK 0221

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High Courts02 Jul 2013Allowed

Smt. Shantha S. Shetty Vs Mr. Sheena Moolya, Mr. Rama Moolya, Mr. Povappa Moolya and The Land Tribunal Mangalore

Karnataka High Court · (2013) 07 KAR CK 0220

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High Courts02 Jul 2013

Madhu. Y. Vs United India Insurance Co. Ltd. and Smt. Roopa Raj

Karnataka High Court · (2013) 07 KAR CK 0219

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High Courts02 Jul 2013Disposed Off

Dr. C.J. Shantha Kumar Vs Mr. T.M. Parameshwaraiah

Karnataka High Court · (2013) 07 KAR CK 0202

Consumer Protection Act, 1986 — Section 15
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High Courts02 Jul 2013

Smt. Ramakka Vs The State of Karnataka and Others

Karnataka High Court · (2013) 07 KAR CK 0184

Karnataka Village Officers Abolition Act, 1961 — Section 3(2)
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High Courts02 Jul 2013Allowed

Smt. Muniyamma and Others Vs Smt. Susheela Padmanabha and Others

Karnataka High Court · (2013) 07 KAR CK 0183

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4(1), 5-A
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High Courts02 Jul 2013

Mr. Gopinath Vs The Chief Secretary and Others

Karnataka High Court · (2013) 07 KAR CK 0181

Civil Procedure Code, 1908 (CPC) — Section 80Registration of Births and Deaths Act, 1969 — Section 17
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High Courts02 Jul 2013Dismissed

Sri. Narayanaswamy and Others Vs The Managing Director, The Director (Personnel) and The Chief Personal Manager (Recruitment)

Karnataka High Court · (2013) 07 KAR CK 0180

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High Courts02 Jul 2013Disposed Off

Vinay Acharya Vs Assistant Commissioner, Tahsildar and K.G. Seetharam Prasad Acharya Vs Assistant Commissioner, Tahsildar and Smt. Lakshmamma

Karnataka High Court · (2013) 07 KAR CK 0179

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High Courts02 Jul 2013Disposed Off

Smt. H.V. Lalitha Vs The Commissioner, The Executive Engineer and The Revenue Officer

Karnataka High Court · (2013) 07 KAR CK 0178

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High Courts02 Jul 2013

Karnataka State Road Transport Corporation Vs Mumtaz

Karnataka High Court · (2013) 3 LLN 660

Industrial Disputes Act, 1947 — Section 33(C)(2)
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High Courts02 Jul 2013Allowed

Sri. Kuppala Ravi Vs The State of Karnataka and Smt. K. Kavitha

Karnataka High Court · (2013) 07 KAR CK 0176

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498-A
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High Courts02 Jul 2013

K. Raghurami Reddy Vs Manager, M/s. Indorewalla Carriers and Sons Pvt. Ltd. and United India Insurance Co. Ltd.

Karnataka High Court · (2013) 07 KAR CK 0175

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High Courts02 Jul 2013

Master V.K. Harshith Vs S. Paul Vimal Dev and National Insurance of Co. Ltd.

Karnataka High Court · (2013) 07 KAR CK 0174

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High Courts02 Jul 2013

Smt. Kamalamma Vs Sri. Mahesh and The Manager, The Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 07 KAR CK 0173

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High Courts02 Jul 2013Allowed

R.M. Prakash Vs The Deputy Commissioner and Others

Karnataka High Court · (2013) 07 KAR CK 0172

Karnataka Land Revenue Act, 1964 — Section 128
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