High Courts27 Jun 2013Partly Allowed
N. Ganapathy Bhat Vs P.A. Mohammad and I.C.I.C.I. Lombard General Insurance Company Ltd.
Karnataka High Court · (2013) 06 KAR CK 0108
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 865 of 2,397
High Courts27 Jun 2013Partly Allowed
The New India Assurance Co. Ltd. Vs Sri. S.P. Vinay Kumar and M/S. S.R.S. Travels Vinay Kumar S.P. Vs The New India Assurance Co. Ltd. and M/S. S.R.S. Travels
Karnataka High Court · (2013) 06 KAR CK 0083
High Courts27 Jun 2013Allowed
Mr. Prashantha E.L. and Mr. Ganapathi Prasanna Vs University Grants Commission (UGC), The Co-ordinator University Grants Commission and Union of India
Karnataka High Court · (2013) 06 KAR CK 0082
High Courts27 Jun 2013Dismissed
M/s. Nandi Infrastructure Corridor Enterprise Limited and Sri. Ashok Kheny Vs State and Sri. Abraham T.J.
Karnataka High Court · (2013) 4 AKR 385
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340, 482Penal Code, 1860 (IPC) — Section 120(b)(1), 192, 415, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)c, 13(2)
High Courts27 Jun 2013Disposed Off
K. Martin Vs State
Karnataka High Court · (2013) 06 KAR CK 0080
Penal Code, 1860 (IPC) — Section 366(A)
High Courts27 Jun 2013Allowed
Sri. Ashok Raj @ Ashok Kumar Badyal Vs State
Karnataka High Court · (2013) 06 KAR CK 0079
Penal Code, 1860 (IPC) — Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Jun 2013Dismissed
Karnataka State Road Transport Corporation Vs K.C. Ramachandrappa
Karnataka High Court · (2013) 06 KAR CK 0065
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts27 Jun 2013Partly Allowed
Smt. Sunandamma, G. Prasanna and G. Chandrakala Vs M/s. Bajaj Alianz Gen. Insu. Co. Ltd. and Sri Narendra Kumar D. Patil
Karnataka High Court · (2013) 06 KAR CK 0033
High Courts27 Jun 2013Partly Allowed
Sri Shivanna Vs Sri Mallu and IFFCO-TOKIO General Insurance Co. Ltd.
Karnataka High Court · (2013) 06 KAR CK 0031
High Courts27 Jun 2013Partly Allowed
The Oriental Insurance Co. Ltd. Vs Smt. P.S. Kamalamma and Others
Karnataka High Court · (2013) 06 KAR CK 0030
High Courts27 Jun 2013Dismissed
Sri. K.N. Manjunath Vs Kum. Sajani, Kum. Teja and Smt. Chinnamma @ Gouthami
Karnataka High Court · (2013) 06 KAR CK 0022
High Courts27 Jun 2013Allowed
Praksaha @ Dharma Prakasha Vs State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0021
High Courts26 Jun 2013Dismissed
G. Rajanna Vs L. Manjula
Karnataka High Court · (2013) 06 KAR CK 0180
High Courts26 Jun 2013Allowed
Srinivasa Kumar V.K. Vs S.T. Govindaraju
Karnataka High Court · (2013) 06 KAR CK 0179
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jun 2013Dismissed
Sri M. Siddagangappa Vs Sri Gurappa and Smt. Rangamma
Karnataka High Court · (2013) 06 KAR CK 0178
High Courts26 Jun 2013
Mr. Samson Issac Gollapalli and Others Vs State
Karnataka High Court · (2013) 06 KAR CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 498-A
High Courts26 Jun 2013
Smt. Muniyamma, C. Sandeep Babu, Chandrashekar @ C. Chetan and C. Muniraju @ Madhusudan Vs Devegowda, The Tahsildar, The Registrar of Births and Deaths, The Bruhat Bangalore Mahanagara Palike and The State of Karnataka
Karnataka High Court · (2014) 1 AKR 198 : (2013) ILR (Kar) 4703 : (2014) 1 KarLJ 714 : (2013) 4 KCCR 3493
Registration of Births and Deaths Act, 1969 — Section 13, 13(3), 8
High Courts26 Jun 2013
Sri K.M. Nataraj Vs Smt. Theresamma and Others
Karnataka High Court · (2013) ILR (Kar) 4861 : (2014) 1 KarLJ 228
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Prevention of Corruption Act, 1988 — Section 13, 15, 7, 8
High Courts26 Jun 2013Disposed Off
Mohammed Hanif Vs The Deputy Commissioner, The Assistant Commissioner, The Land Grant Committee Bantwal Taluk and Yashavantha
Karnataka High Court · (2013) 06 KAR CK 0107
Karnataka Land Revenue Rules, 1966 — Rule 108-K