Penal Code, 1860 (IPC) — Section 143, 147, 302, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(x)

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High Courts26 Jun 2013Disposed Off

Sri. Venkatagiriyappa and Sri. M.V. Narayanswamy Vs The State of Karnataka

Karnataka High Court · (2013) 06 KAR CK 0073

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High Courts26 Jun 2013Disposed Off

Ganesh Devadiga Vs M. Jagadishchandra Hegde, Ramadasa Acharya, Mohan Samagara and Vinay Kumar Shetty

Karnataka High Court · (2013) 06 KAR CK 0072

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High Courts26 Jun 2013Disposed Off

Geetha V Patil and Others Vs The State of Karnataka and The Karnataka Residential Educational Society

Karnataka High Court · (2013) 06 KAR CK 0071

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High Courts26 Jun 2013Allowed

Sri G.R. Ramesh Vs State of Karnataka and Others

Karnataka High Court · (2013) 06 KAR CK 0070

Penal Code, 1860 (IPC) — Section 34, 341, 447, 448, 504

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High Courts26 Jun 2013

Smt. Lakshmamma Mittlaratte Nagappa Vs H.B. Sannasiddappa

Karnataka High Court · (2013) 4 AKR 209

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 90Transfer of Property Act, 1882 — Section 53A

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High Courts26 Jun 2013Dismissed

The Manager Vs Smt. Rajamma and Sri Krishnachari

Karnataka High Court · (2013) 06 KAR CK 0024

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High Courts26 Jun 2013Allowed

Smt. Shobha Rani Vs The State of Karnataka

Karnataka High Court · (2013) 06 KAR CK 0023

Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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High Courts26 Jun 2013

M/s. MGM Pooja Buildtech Private Limited Vs The Chief Manager and The Sub-Registrar

Karnataka High Court · AIR 2014 Kar 13 : (2013) 4 AKR 421 : (2013) ILR (Kar) 5339 : (2013) 4 KCCR 2911

Registration Act, 1908 — Section 17(2)(xii), 32, 55, 89, 89(4)

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High Courts26 Jun 2013

Malligamma and Others Vs State of Karnataka, Special Officer, Special Land Acquisition Officer and Development Officer Giddamma and Others Vs State of Karnataka, Authorised Officer, Special Land Acquisition Officer and Karnataka Industrial Development Zonal Board

Karnataka High Court · (2013) 4 AKR 157 : (2013) ILR (Kar) 4449 : (2013) 4 KCCR 3067

Karnataka Industrial Area Development Act, 1966 — Section 28(4)

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High Courts26 Jun 2013Disposed Off

Sri. Raghavendra V. (A-1) Vs The State of Karnataka

Karnataka High Court · (2013) 06 KAR CK 0003

Penal Code, 1860 (IPC) — Section 314, 498-A, 506

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High Courts26 Jun 2013Dismissed

M/s. Sri Manjunatha Engineering Works Vs Karnataka State Small Industries Development Corporation Ltd. and Assistant General Manager

Karnataka High Court · (2013) 06 KAR CK 0002

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High Courts26 Jun 2013Partly Allowed

Sri Awes Ahmed Desai Vs Sri B.R. Govindaraj and M/s. Iffco Tokio General Insurance Co. Ltd.

Karnataka High Court · (2013) 06 KAR CK 0001

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High Courts25 Jun 2013

B.R. Suma Vs Yamanoor Sab Katarki

Karnataka High Court · (2014) ILR (Kar) 1465

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High Courts25 Jun 2013Allowed

Smt. Anupama Ramesh Vs Shri Veerchand

Karnataka High Court · (2014) 2 AKR 44 : (2013) ILR (Kar) 4696 : (2014) 3 KarLJ 454

Karnataka Rent Act, 1999 — Section 2(3), 2(3)(e)

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High Courts25 Jun 2013

Smt. Joshna Rajendra Vs Commissioner of Income Tax (Appeals)-V

Karnataka High Court · (2014) 268 CTR 462 : (2014) 220 TAXMAN 360

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High Courts25 Jun 2013Disposed Off

Sri. Balaji Vs The Secretary Revenue Department Ambedkar Veedi Vidhana Soudha, The Special Deputy Commissioner and The Tahsildar Bangalore North (Addl) Taluk

Karnataka High Court · (2013) 06 KAR CK 0176

Karnataka Land Revenue Act, 1964 — Section 136(3)

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