High Courts23 Sept 2013
Gypsum Studio Designs Vs Commissioner of Customs, Bangalore
Karnataka High Court · (2014) 301 ELT 309
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 819 of 2,397
High Courts20 Sept 2013Dismissed
Sandesh Mogaveera Vs Pradeep Acharya and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0353
High Courts20 Sept 2013Partly Allowed
Master Gnanashekar @ Nanasagar Vs The Oriental Insurance Co. Ltd. and Preetham D.P.
Karnataka High Court · (2014) 2 AKR 696
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Partly Allowed
Sri. Ganapa Vs Akbar Sherif and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0318
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Sri. S.K. Manjunath Vs Shivabasappa, Sri. Shanmukappa and Cholamandalam M/s. General Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0298
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Sri. B. Basavaraju Vs Sri. Srinivasa Shet and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0297
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Smt. Gowaramma Vs The Deputy Commissioner of Police
Karnataka High Court · (2013) 09 KAR CK 0296
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Rita Rodrigues Vs Abbusali, Branch Manager, The New India Assurance Co. Ltd. and Jeevan Kumar
Karnataka High Court · (2013) 09 KAR CK 0295
High Courts20 Sept 2013Dismissed
N.D. Ramesh Babu Vs The Manager, TSTC (Salem Dn.), Bharathipuram, Salem Main Road
Karnataka High Court · (2013) 09 KAR CK 0163
High Courts20 Sept 2013Dismissed
The Manager, Oriental Insurance Co. Ltd. Vs Sri. Prasannakumar S., Sri. Abdul Ghani and Sri. Mahaswamy B.B.
Karnataka High Court · (2013) ILR (Kar) 5822
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Venkatabovim Vs Hemanth and The Branch Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0108
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2013Dismissed
Sri. P. Krishna Vs The New India Assurance Company Ltd. and Maj, K.M. Monnappa
Karnataka High Court · (2013) 09 KAR CK 0054
High Courts20 Sept 2013Dismissed
Mrs. Appi Vs Ibrahim, Oriental Insurance Co. Ltd., Praveen Kumar and National Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0001
High Courts19 Sept 2013Disposed Off
Meena Lasrado and Others Vs State Bank of India and Others
Karnataka High Court · (2014) 2 BC 422 : (2014) 1 KarLJ 316
High Courts19 Sept 2013Dismissed
Ramachandra Vs State of Karnataka and Another
Karnataka High Court · (2014) 2 AKR 458 : (2014) 1 KarLJ 436 : (2014) 1 KarLJ 177 : (2014) 3 KCCR 2025
High Courts19 Sept 2013Allowed
Smt. Lakshmamma Vs The Special Land Acquisition Officer, Hemavathi Channel Zone
Karnataka High Court · (2013) 09 KAR CK 0354
High Courts19 Sept 2013Dismissed
B. Nanjegowda Vs K.R. Mallegowda
Karnataka High Court · (2013) 09 KAR CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Sept 2013
The Asst. Commissioner of Customs Office of The Commissioner of Customs C.R. Buildings Vs Sri H. Bhaskar (Former Inspector of Customs)
Karnataka High Court · (2013) 09 KAR CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Customs Act, 1962 — Section 135
High Courts19 Sept 2013Dismissed
Madesh Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 401Motor Vehicles Act, 1988 — Section 134(a), 134(b), 187Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Sept 2013Dismissed
Sri. J.P. Sharma Vs Globe Transport Corporation Laxmi Complex
Karnataka High Court · (2013) 09 KAR CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139