High Courts25 Sept 2013Allowed
The Golden Valley Educational Trust Oorgam Vs The Vokkaligara Sangha
Karnataka High Court · (2013) 09 KAR CK 0396
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 818 of 2,397
High Courts25 Sept 2013Partly Allowed
Sri Revanna Nagaraj Vs State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0326
Karnataka Transparency in Public Procurements Act, 1999 — Section 16
High Courts25 Sept 2013Dismissed
T. Varadaraj Pai Vs Kiran Kumar
Karnataka High Court · (2014) 58 PTC 81
High Courts25 Sept 2013Dismissed
Sri Bharath @ Bhatta Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0259
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts25 Sept 2013Disposed Off
Sri Ajit Mohan Sathyanandan Vs Smt. Anooja Balan
Karnataka High Court · (2013) 09 KAR CK 0226
Hindu Marriage Act, 1955 — Section 24
High Courts25 Sept 2013Disposed Off
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Topline Credits Ltd.
Karnataka High Court · (2013) 09 KAR CK 0224
Interest Tax Act, 1974 — Section 10(a)
High Courts25 Sept 2013Disposed Off
Smt. Vani G. Vs Smt. Mamatha Upoor Adiga
Karnataka High Court · (2013) 09 KAR CK 0223
High Courts25 Sept 2013Dismissed
Sri Venkatesh S. Vs The Managing Committee of the Mount Carmel Educational Society, The Principal, Mount Carmel College, The Joint Director of Collegiate Education, Government of Karnataka and The Director of Collegiate Education, Government of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0222
High Courts25 Sept 2013Disposed Off
M/s. First Choice food Products Pvt. Ltd. Vs State of Karnataka, Karnataka Industrial Areas Development Board, The Development Officer and Executive Engineer and The Commissioner Directorate of Industries
Karnataka High Court · (2013) 09 KAR CK 0221
High Courts25 Sept 2013
Sri. Y. Halappa and Sri. Y. Kotrabasappa Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0219
Karnataka Land Reforms Act, 1961 — Section 48-A, 77-A
High Courts25 Sept 2013Dismissed
Sri Kuppuraj @ Kuppa, Raja @ Karent Raja and Dilip @ Pattabhi Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0218
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts25 Sept 2013
Venkatesha @ Skill and Azar @ Laddu Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0149
Penal Code, 1860 (IPC) — Section 307, 34
High Courts25 Sept 2013Disposed Off
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax International Taxation Vs M/s. Makino Asia Pvt. Ltd. Now Amalagamated with Makino Machine Tools (India) Pvt. Ltd.
Karnataka High Court · (2014) 2 AKR 287 : (2014) 264 CTR 172 : (2014) 78 KarLJ 270
Income Tax Act, 1961 — Section 143(1), 148, 260A, 271(1)(c)
High Courts25 Sept 2013Dismissed
The Regional Provident Fund Commissioner Vs M/s. Anjali Silks and Garments
Karnataka High Court · (2014) 141 FLR 179 : (2014) ILR (Kar) 1223 : (2014) 2 KCCR 1479
High Courts25 Sept 2013Dismissed
Sri. Pichkal Venkateshwara Rao Vs The Principal Secretary, The Executive Engineer, The Chief Executive Engineer and Sri. S.V. Bandi
Karnataka High Court · (2013) 09 KAR CK 0009
High Courts25 Sept 2013Dismissed
Milk Colony Sports Club Vs The Commissioner and M/s. Brigade Enterprises Limited
Karnataka High Court · (2013) 09 KAR CK 0008
Karnataka Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1985 — Section 4, 5, 8
High Courts25 Sept 2013Disposed Off
Sri M.S. Prabhakar Vs The Authorised Officer and Deputy Conservator of Forest
Karnataka High Court · (2013) 09 KAR CK 0007
High Courts24 Sept 2013Dismissed
Sri. Trivedi M. Setty represented by Dr. M.A. Manohar, Sri. Gagan Chandra B. represented by Dr. Basavaraju S. and Sri. U. Deepu Kushal Vs Employees'' State Insurance Corporation and Others
Karnataka High Court · (2014) 2 AKR 250 : (2014) 1 KCCR 509
High Courts23 Sept 2013
Sri N. Viswanathan Vs State
Karnataka High Court · (2013) 09 KAR CK 0317
Penal Code, 1860 (IPC) — Section 120(B), 379, 420, 427, 447Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Sept 2013
Sri. Ramakant Y. Hullar Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0109
Penal Code, 1860 (IPC) — Section 120B, 379, 420, 427, 447Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)