High Courts27 Sept 2013Dismissed
Sri Krishnamurthy Kedelaya Vs Land Tribunal, Smt. Yashoda Bai and Sri Vadiraja S.
Karnataka High Court · (2013) 09 KAR CK 0030
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 816 of 2,397
High Courts27 Sept 2013Dismissed
Dr. Rekha Vs M/s. Vijaya Bank Ltd.
Karnataka High Court · (2014) 3 RCR(Civil) 793 : (2014) 3 RCR(Criminal) 163
Negotiable Instruments Act, 1881 (NI) — Section 138, 139Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts27 Sept 2013Dismissed
G. Raman @ Ramanath Vs Mrs. Padma M.V. and ICICI Lombard Motor Insurance Co., Ltd.
Karnataka High Court · (2013) 09 KAR CK 0012
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2013Disposed Off
Sri P.A. Mohan Vs The Deputy General Manager HRM Division, HMT (W) Limited, Sri Eshwara Kudi HRN Personnel, HMT Watches Limited and Sree Thayagaraja Co-operative Bank Limited
Karnataka High Court · (2013) 09 KAR CK 0011
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts26 Sept 2013Allowed
Rajesh Pasha Vs State of Karnataka
Karnataka High Court · (2014) 2 ACC 901 : (2014) 2 CCR 265
High Courts26 Sept 2013Dismissed
Smt. B.R. Vasantha Kokila Vs Smt. Sujaya
Karnataka High Court · (2013) 09 KAR CK 0376
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts26 Sept 2013Disposed Off
Sri Pownraju K. Vs Devaraj, Srinivasappa and K.M. Krishnachari Since dead by L.Rs. Smt. Shanthamma, Sri Venu Achari and Sri Sreenivasa Achari
Karnataka High Court · (2013) 09 KAR CK 0371
High Courts26 Sept 2013Partly Allowed
Sri Krishnappa Vs The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0370
High Courts26 Sept 2013Disposed Off
Sangam Enterprises Vs Ekambara Sahujee Dharmasthalas
Karnataka High Court · (2013) 09 KAR CK 0364
High Courts26 Sept 2013Dismissed
Directorate of Enforcement Vs Shri Mohammed Fahad Hai @ Mohammed K.
Karnataka High Court · (2013) 09 KAR CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 407, 408Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 307, 332, 34
High Courts26 Sept 2013Disposed Off
Smt. Vittal Devika Vs Praveen Kumar K.
Karnataka High Court · (2013) 09 KAR CK 0362
Hindu Marriage Act, 1955 — Section 13(1)(i)(ia)(ib)(vi)
High Courts26 Sept 2013Disposed Off
Mysore Minerals Limited Vs Tam-Tam Pedda Guruva Reddy
Karnataka High Court · (2014) ILR (Kar) 1152 : (2014) 1 KarLJ 687
Arbitration and Conciliation Act, 1996 — Section 34, 7(4)c
High Courts26 Sept 2013Dismissed
Sri Veerendra Doshi Vs State Bank of India Stressed Assets Management Group and Others
Karnataka High Court · (2013) 09 KAR CK 0360
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17
High Courts26 Sept 2013Dismissed
Ideya Vendan R. and Others Vs The Additional Chief Secretary and Others
Karnataka High Court · (2013) 09 KAR CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 173(2), 197, 2(s), 482Karnataka Police Act, 1963 — Section 113, 114, 54, 55, 56Penal Code, 1860 (IPC) — Section 420, 455, 472, 477A
High Courts26 Sept 2013Disposed Off
Smt. B.R. Shantha Vs The Deputy Commissioner and The Executive Engineer
Karnataka High Court · (2013) 09 KAR CK 0358
High Courts26 Sept 2013Disposed Off
N. Ramesh Vs The National Education Society of Karnataka and The District Registrar
Karnataka High Court · (2013) 09 KAR CK 0357
Constitution of India, 1950 — Article 226, 227Karnataka Societies Registration Act, 1960 — Section 25
High Courts26 Sept 2013Disposed Off
Smt. Pramila P. Rai Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0309
High Courts26 Sept 2013Dismissed
Sri. Somashekar Vs The State of Karnataka and The High Court of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0308
Constitution of India, 1950 — Article 309, 311Karnataka Civil Services Rules, 1958 — Rule 285(4)
High Courts26 Sept 2013Allowed
Smt. Surekha Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 313, 314
High Courts26 Sept 2013Allowed
Sri. N.G. Chandra Reddy and Others Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0278
Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 136(3)