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Karnataka High Court judgments

47,933 judgments · page 820 of 2,397

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High Courts19 Sept 2013

A. and W. Promoters and Developers Private Limited Vs The Additional Commissioner of Central Excise, Belgaum Commissionerate and Others

Karnataka High Court · (2014) 1 KarLJ 735

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High Courts19 Sept 2013

Belgaum Urban Development Authority Vs Amita Nitin Shirgurkar and Another

Karnataka High Court · (2014) 1 KarLJ 671

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High Courts19 Sept 2013

Mukesh Poddar Vs V.C. Maini, The Union Territory of Delhi and Sri Rajesh

Karnataka High Court · (2014) 1 AKR 398

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1), 91Penal Code, 1860 (IPC) — Section 406, 420
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High Courts19 Sept 2013Dismissed

Smt. Narasamma, Venkateshappa and T.C. Maddi Reddy Vs D.S. Narasi Reddy and D.S. Nagi Reddy

Karnataka High Court · (2013) ILR (Kar) 4983 : (2014) 1 KCCR 391

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High Courts19 Sept 2013Partly Allowed

The Divisional Manager The National Insurance Co. Ltd. Vs Sri. Kenchappa and Sri. Ravi Kumar

Karnataka High Court · (2013) 09 KAR CK 0253

Motor Vehicles Act, 1988 — Section 173(1)
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High Courts19 Sept 2013

CIT Vs Wintac Ltd.

Karnataka High Court · (2014) 221 TAXMAN 87

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High Courts19 Sept 2013Allowed

Smt. Rathnavathi and Others Vs Smt. Saraswathi Adappa and Others

Karnataka High Court · (2014) ILR (Kar) 659 : (2014) 1 KCCR 298

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High Courts19 Sept 2013Dismissed

Sri R. Vasanth @ Vasanth Kumar R. Vs Sri G. Venkatesh

Karnataka High Court · (2013) 09 KAR CK 0176

Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts19 Sept 2013Allowed

M/s. SSJV Projects Pvt. Ltd. and Mrs. Harini Shetty Vs Canara Bank

Karnataka High Court · (2013) 09 KAR CK 0174

Recovery of Debts Due to Banks and Financial Institutions Ordinance, 1993 — Section 36Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18, 38
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High Courts19 Sept 2013Dismissed

Santosh Vs The State of Karnataka

Karnataka High Court · (2013) 09 KAR CK 0162

Penal Code, 1860 (IPC) — Section 201, 302
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High Courts19 Sept 2013Dismissed

B.V. Sreenivas Vs Padmanabhan

Karnataka High Court · (2013) 09 KAR CK 0160

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High Courts19 Sept 2013

Iffco-Tokio General Insurance Company Limited Vs Mr. K. Prabhakar Reddy and Another

Karnataka High Court · (2014) 3 ACC 497 : (2014) 2 AKR 641 : (2014) 1 KarLJ 707

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High Courts19 Sept 2013

Smt. Abida and Others Vs Arvind Motors Private Limited and Others

Karnataka High Court · (2014) 1 KarLJ 733

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High Courts19 Sept 2013

Commissioner of Income Tax Vs Wintac Ltd.

Karnataka High Court · (2014) 360 ITR 614

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High Courts19 Sept 2013

Arecanut Processing and Sale Co-Operative Society Limited (APSCOS), APMC YARD, SAGAR Vs State of Karnataka and Others

Karnataka High Court · (2014) 1 KarLJ 442

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High Courts19 Sept 2013

Vishwachandra and Others Vs Pratima and Another

Karnataka High Court · (2014) 1 Crimes 519 : (2014) 1 KarLJ 503

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High Courts19 Sept 2013

Ravindra Siddappa Shavi Vs Sunanda Kom. Narayan Shavi and Others

Karnataka High Court · (2014) 1 KarLJ 519

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High Courts19 Sept 2013Dismissed

Sri K.R. Manjunath Vs Mysore Urban Development Authority its Commissioner

Karnataka High Court · (2013) 09 KAR CK 0002

Constitution of India, 1950 — Article 226, 227
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High Courts18 Sept 2013

The Commissioner of Income Tax Vs Katwa Udyog Limited

Karnataka High Court · (2014) 79 KarLJ 191

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High Courts18 Sept 2013

Iffco Tokio General Insurance Company Limited Vs K.H. Mallikarjuna and Another

Karnataka High Court · (2014) 3 ACC 254 : (2014) 2 AKR 307 : (2013) 6 KarLJ 686

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