High Courts05 Nov 2013Disposed Off
Patel Kreedaa and Samskruthika Samsthe Vs The Government of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 388 : (2014) 1 KCCR 955
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 799 of 2,398
High Courts05 Nov 2013Allowed
Smt. B.T. Asha Kumari Vs Abdul Manaf and Others
Karnataka High Court · (2014) 1 AKR 51 : (2014) 2 KCCR 1611
High Courts05 Nov 2013Allowed
M.A. Shafieq Ahmed and Another Vs Smt. M.B. Khuthejabi and Others
Karnataka High Court · AIR 2014 Kar 1 : (2014) 1 AKR 182
High Courts05 Nov 2013Allowed
Gayathri Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 132
High Courts05 Nov 2013Dismissed
The State of Karnataka and Chief Research Officer Vs Sri. Abdul Jabbar, The Assistant Labour Commissioner and The Authority and The Deputy Labour Commissioner and The Authority
Karnataka High Court · (2014) 1 AKR 262 : (2014) 2 KCCR 1546
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 2013Disposed Off
In Re: Smt. Vanita Thomas and Kum. Jella Thomas
Karnataka High Court · (2014) 1 AKR 189 : (2014) 2 KCCR 1595
Succession Act, 1925 — Section 246, 247, 273, 278, 300
High Courts05 Nov 2013Allowed
Praveen @ Kabadi Praveen Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 341
Penal Code, 1860 (IPC) — Section 143, 147, 148, 323, 504
High Courts05 Nov 2013Allowed
Hindustan Unilever Limited Vs The State of Karnataka, The Inspector of Legal Metrology and The Controller Legal Metrology
Karnataka High Court · (2014) 1 AKR 263
Criminal Procedure Code, 1973 (CrPC) — Section 468Factories Act, 1948 — Section 92Standards of Weights and Measures Act, 1976 — Section 39, 72
High Courts05 Nov 2013Allowed
Sri Ravindra T. Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)(c), 200Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
High Courts05 Nov 2013Allowed
A.N. Uma, A.N. Suma, A.N. Sudha and T.S. Kumaraswamy Vs A.N. Chandrashkar and The State Of Karnataka
Karnataka High Court · (2014) 1 AKR 291 : (2014) 1 KCCR 953
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 471
High Courts05 Nov 2013
N. Aswathaiah Vs Dr. N. Nagaraju and Others
Karnataka High Court · (2014) 1 AKR 838 : (2014) 2 KCCR 1568
High Courts05 Nov 2013Allowed
Shamshuddin @ Muthu Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0201
Penal Code, 1860 (IPC) — Section 34, 376
High Courts05 Nov 2013
Attur Steels Private Limited Vs Mrs. K. Nirmala Rani
Karnataka High Court · (2013) 11 KAR CK 0200
Designs Act, 2000 — Section 22(2)(b), 22(4)
High Courts05 Nov 2013Dismissed
S.L. Haleshappa Vs Karnataka Housing Board
Karnataka High Court · (2014) 2 AKR 245 : (2014) ILR (Kar) 711 : (2014) 1 KCCR 632
High Courts05 Nov 2013
V. Manjunath and Another Vs The Controller of Legal Metrology in Karnataka and Another
Karnataka High Court · (2014) 1 KarLJ 680
High Courts05 Nov 2013
Young Men''s Christian Association Vs Shivashankar
Karnataka High Court · (2014) 1 KarLJ 175
High Courts05 Nov 2013Dismissed
M/s. Shudha Developers Vs K.L. Ramesh and Others
Karnataka High Court · (2014) 1 AKR 133
High Courts05 Nov 2013
The New India Assurance Co. Ltd. Vs Naveen Kumar N. and Another
Karnataka High Court · (2014) 1 AKR 136
High Courts05 Nov 2013Dismissed
Muniyappa Vs Geetha
Karnataka High Court · (2014) 1 AKR 194 : (2014) 2 KCCR 1433
High Courts05 Nov 2013
Siddarai Vs The Belgaum Urban Development Authority and Another
Karnataka High Court · (2014) 1 AKR 259