High Courts07 Nov 2013Dismissed
The Commissioner Vs K.G. Shankara Narayana Rao
Karnataka High Court · (2014) 3 AKR 72
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 797 of 2,397
High Courts07 Nov 2013Allowed
N. Begur Primary Agricultural Credit Co-operative Society Ltd., Antharasante Primary Agricultural Credit Co-operative Society Ltd., Madapura Primary Agricultural Credit Co-operative Society Ltd. and Madegowdanahundi Primary Agricultural Credit Co-op. Society Ltd. Vs State of Karnataka and Others Hulibele Agricultural Service Co-operative Society Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 357 : (2014) 2 KarLJ 361
High Courts07 Nov 2013Partly Allowed
Ravichandra Vs The Manager, ICICI Lambord General Insurance Co. Ltd. and Another
Karnataka High Court · (2014) 1 AKR 693
High Courts07 Nov 2013
Smt. D. Hamalatha, Kum. D. Shwetha and Master D. Shikar Vs The Branch Manager The Oriental Insurance Co. Ltd. and Others The Oriental Insurance Co. Ltd. Vs Smt. D. Hamalatha and Others
Karnataka High Court · (2014) 1 AKR 293
Motor Vehicles Act, 1988 — Section 166
High Courts07 Nov 2013
Happy Social Association Vs The Home Secretary and Others
Karnataka High Court · (2014) 1 AKR 296 : (2014) 2 KCCR 1137
High Courts07 Nov 2013Allowed
Arjuna and Another Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 150 : (2014) 2 KCCR 1583
High Courts07 Nov 2013
G. Byrappa Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 266
High Courts07 Nov 2013Allowed
Maletira M. Jeevan and Another Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 29
High Courts07 Nov 2013
Parvathamma Vs Chandrakala R. and Another
Karnataka High Court · (2014) 1 AKR 35
High Courts07 Nov 2013Disposed Off
N. Rekha Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 49
High Courts07 Nov 2013Disposed Off
Shivakumar Vs The Deputy Commissioner, Mandya District
Karnataka High Court · (2014) 1 KarLJ 319
High Courts07 Nov 2013
Remco (B.H.E.L.) House Building Co-operative Society Limited Vs The Secretary, Revenue Department, Government of Karnataka and Others
Karnataka High Court · (2014) 2 KarLJ 244
High Courts06 Nov 2013Allowed
K. Surendra Kumar Vs S. Yashodamma
Karnataka High Court · (2014) 1 AKR 276 : (2014) 2 KCCR 1639
High Courts06 Nov 2013Dismissed
Legal Manager Vs Smt. Puttamma Alias Puttalakshmi and Another
Karnataka High Court · (2014) 1 AKR 265
High Courts06 Nov 2013Disposed Off
Shivayogeshwara Vs M/s. Kennametal India Ltd. and Others
Karnataka High Court · (2014) 1 AKR 134 : (2014) 2 KCCR 1496
High Courts06 Nov 2013Dismissed
H.S. Sarojamma Vs N. Satyanarayana and Another
Karnataka High Court · (2014) 1 AKR 295 : (2014) 1 KCCR 976
High Courts06 Nov 2013Dismissed
Sri A.P. Thomas Vs The Union of India
Karnataka High Court · AIR 2014 Kar 43 : (2014) 2 AKR 654 : (2014) ILR (Kar) 592 : (2014) 1 KCCR 554
High Courts05 Nov 2013Disposed Off
Patel Kreedaa and Samskruthika Samsthe Vs The Government of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 388 : (2014) 1 KCCR 955
High Courts05 Nov 2013Allowed
Smt. B.T. Asha Kumari Vs Abdul Manaf and Others
Karnataka High Court · (2014) 1 AKR 51 : (2014) 2 KCCR 1611