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Karnataka High Court judgments

47,933 judgments · page 798 of 2,397

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High Courts05 Nov 2013Allowed

M.A. Shafieq Ahmed and Another Vs Smt. M.B. Khuthejabi and Others

Karnataka High Court · AIR 2014 Kar 1 : (2014) 1 AKR 182

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High Courts05 Nov 2013Allowed

Gayathri Vs The State of Karnataka

Karnataka High Court · (2014) 1 AKR 132

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High Courts05 Nov 2013Dismissed

The State of Karnataka and Chief Research Officer Vs Sri. Abdul Jabbar, The Assistant Labour Commissioner and The Authority and The Deputy Labour Commissioner and The Authority

Karnataka High Court · (2014) 1 AKR 262 : (2014) 2 KCCR 1546

Constitution of India, 1950 — Article 226, 227
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High Courts05 Nov 2013Disposed Off

In Re: Smt. Vanita Thomas and Kum. Jella Thomas

Karnataka High Court · (2014) 1 AKR 189 : (2014) 2 KCCR 1595

Succession Act, 1925 — Section 246, 247, 273, 278, 300
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High Courts05 Nov 2013Allowed

Praveen @ Kabadi Praveen Vs State of Karnataka

Karnataka High Court · (2014) 1 AKR 341

Penal Code, 1860 (IPC) — Section 143, 147, 148, 323, 504
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High Courts05 Nov 2013Allowed

Hindustan Unilever Limited Vs The State of Karnataka, The Inspector of Legal Metrology and The Controller Legal Metrology

Karnataka High Court · (2014) 1 AKR 263

Criminal Procedure Code, 1973 (CrPC) — Section 468Factories Act, 1948 — Section 92Standards of Weights and Measures Act, 1976 — Section 39, 72
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High Courts05 Nov 2013Allowed

Sri Ravindra T. Vs State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0266

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)(c), 200Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
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High Courts05 Nov 2013Allowed

A.N. Uma, A.N. Suma, A.N. Sudha and T.S. Kumaraswamy Vs A.N. Chandrashkar and The State Of Karnataka

Karnataka High Court · (2014) 1 AKR 291 : (2014) 1 KCCR 953

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 471
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High Courts05 Nov 2013

N. Aswathaiah Vs Dr. N. Nagaraju and Others

Karnataka High Court · (2014) 1 AKR 838 : (2014) 2 KCCR 1568

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High Courts05 Nov 2013Allowed

Shamshuddin @ Muthu Vs The State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0201

Penal Code, 1860 (IPC) — Section 34, 376
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High Courts05 Nov 2013

Attur Steels Private Limited Vs Mrs. K. Nirmala Rani

Karnataka High Court · (2013) 11 KAR CK 0200

Designs Act, 2000 — Section 22(2)(b), 22(4)
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High Courts05 Nov 2013Dismissed

S.L. Haleshappa Vs Karnataka Housing Board

Karnataka High Court · (2014) 2 AKR 245 : (2014) ILR (Kar) 711 : (2014) 1 KCCR 632

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High Courts05 Nov 2013

V. Manjunath and Another Vs The Controller of Legal Metrology in Karnataka and Another

Karnataka High Court · (2014) 1 KarLJ 680

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High Courts05 Nov 2013

Young Men''s Christian Association Vs Shivashankar

Karnataka High Court · (2014) 1 KarLJ 175

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High Courts05 Nov 2013Dismissed

M/s. Shudha Developers Vs K.L. Ramesh and Others

Karnataka High Court · (2014) 1 AKR 133

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High Courts05 Nov 2013

The New India Assurance Co. Ltd. Vs Naveen Kumar N. and Another

Karnataka High Court · (2014) 1 AKR 136

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High Courts05 Nov 2013Dismissed

Muniyappa Vs Geetha

Karnataka High Court · (2014) 1 AKR 194 : (2014) 2 KCCR 1433

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High Courts05 Nov 2013

Siddarai Vs The Belgaum Urban Development Authority and Another

Karnataka High Court · (2014) 1 AKR 259

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High Courts05 Nov 2013Dismissed

North East Karnataka Road Transport Corpon. Vs G. Chidananda

Karnataka High Court · (2014) 1 AKR 264

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High Courts05 Nov 2013Allowed

In Re: Sadashiva Sugars Ltd.

Karnataka High Court · (2014) 1 AKR 52

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