High Courts30 Oct 2013
Commissioner of Income Tax, Central Circle Vs Kirloskar Computer Services Ltd.
Karnataka High Court · (2014) 270 CTR 331 : (2014) 221 TAXMAN 391
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 800 of 2,397
High Courts30 Oct 2013
Commissioner of Income Tax Vs Peoples Education Society
Karnataka High Court · (2014) 222 TAXMAN 98
High Courts30 Oct 2013Partly Allowed
Somashekar Vs Vakil Housing Development Corpn. Pvt. Ltd.
Karnataka High Court · (2014) 2 AKR 449
High Courts29 Oct 2013Partly Allowed
S.N. Lokeshawarappa @ S.N. Lokesh Vs Mr. farooqulla and Others
Karnataka High Court · (2014) 2 KarLJ 249 : (2014) 1 KCCR 462
High Courts29 Oct 2013Allowed
Karnataka Public Service Commission Vs The State Commissioner for Persons With Disabilities, The Principal Secretary, Director Horticulture Department Government of Karnataka and Principal Secretary Department of Personnel and Administrative Reforms
Karnataka High Court · (2014) 2 KarLJ 410 : (2014) 1 KCCR 503
High Courts29 Oct 2013Dismissed
Sri. Yamanappa, Sri. Babu, Sri. Vilas and Sri. Dondiram Vs Sri. Neevratti and Gurubasu
Karnataka High Court · (2013) 10 KAR CK 0277
High Courts29 Oct 2013Partly Allowed
Smt. C.R. Bhanumathi, Shri. D.L. Srinivas and Smt. Lakkamma Vs Shri. K.T. Shrishyala Shri. Jaya Padma Moter Service and The Divisional Manager The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0271
Workmens Compensation Act, 1923 — Section 30
High Courts29 Oct 2013Partly Allowed
National Insurance Co. Ltd. Vs K.M. Ramanna,. Gousepeer and B.K. Pyarejan
Karnataka High Court · (2013) 10 KAR CK 0266
High Courts29 Oct 2013Dismissed
Sri Krishna Weighbridge Vs Director of Agricultural Marketing, Agriculture Produce Market Committee and The Secretary, Agriculture Produce Market Committee
Karnataka High Court · (2013) 10 KAR CK 0257
Karnataka Agricultural Produce Marketing (Regulation of Allotment of Property in Market Yards) Rules, 2004 — Rule 14, 14(1), 14(6)
High Courts29 Oct 2013Allowed
K.N. Ramachandra Vs K. Mahesh @ Ramu
Karnataka High Court · (2013) 10 KAR CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 138c
High Courts29 Oct 2013
Dnyanadev Balu Bane Vs Siddappa Lagamanna Gayagol
Karnataka High Court · (2013) 10 KAR CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138, 20
High Courts29 Oct 2013Allowed
S. Bharath Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0097
Penal Code, 1860 (IPC) — Section 34, 377, 504, 506, 511
High Courts29 Oct 2013Allowed
Hanumantharayappa Vs Smt. Sakamma, Sri Anjinappa and Sri Lenkappa (Sri Ashwathappa, Smt. Lakkamma and Sri Hanumanthappa)
Karnataka High Court · (2013) 10 KAR CK 0096
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151
High Courts29 Oct 2013
In Re : Atash Seeds Private Limited
Karnataka High Court · (2013) 10 KAR CK 0095
Companies Act, 1956 — Section 187C
High Courts29 Oct 2013
Sadiq Juber Saheb Vs Brijesh Marag and The ICICI Lombard Motor Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0094
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2013
Kanyakumari Softech Private Limited Vs Nil
Karnataka High Court · (2013) 10 KAR CK 0067
High Courts29 Oct 2013Allowed
B.K. Prabhushankar Vs Deepak G. Ankolekar
Karnataka High Court · (2013) 10 KAR CK 0066
Negotiable Instruments Act, 1881 (NI) — Section 138, 145(1)
High Courts29 Oct 2013Dismissed
State Bank of Mysore Vs The Asst. Commissioner, Bangalore Rural District Department of Hri and E. Commr. and Smt. Gangamma
Karnataka High Court · (2014) 2 KarLJ 532
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2)
High Courts29 Oct 2013
Smt. Sharada Shedthi Since Deceased by L.Rs. and Others Vs Susheela Shedthi and Others
Karnataka High Court · (2014) ILR (Kar) 183 : (2014) 2 KarLJ 357 : (2014) 1 KCCR 486
High Courts29 Oct 2013Allowed
Smt. Sharda Shedthi and Others Vs Susheela Shedthi and Others
Karnataka High Court · (2014) 1 AKR 392