High Courts25 Nov 2013Disposed Off
Sri. J. Nanda Kishore Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0065
Karnataka Industrial Area Development Act, 1966 — Section 1(3), 28(1), 3(1)
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 793 of 2,398
High Courts25 Nov 2013Dismissed
Barikara Ramappa Dead by L.Rs K. Chandramma, K. Suresh, K. Sudhir and K. Sunil Vs Barikara Eakanthappa and Others
Karnataka High Court · (2013) 11 KAR CK 0064
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Nov 2013Disposed Off
Mr. R. Rangaiah Vs The Tahasildar
Karnataka High Court · (2013) 11 KAR CK 0063
High Courts25 Nov 2013Disposed Off
Muniyamma, Anjanamrna and Narayanappa Vs The Karnataka Industrial Area Development Board
Karnataka High Court · (2013) 11 KAR CK 0062
High Courts25 Nov 2013Allowed
Smt. M.D. Asha Vs Sri Thippesha @ Thippeswamy
Karnataka High Court · (2013) 11 KAR CK 0061
Hindu Marriage Act, 1955 — Section 13(1a), 13(1B)Penal Code, 1860 (IPC) — Section 498A
High Courts25 Nov 2013Dismissed
Smt. Indira Vs Sri L.K. Rangaswamy
Karnataka High Court · (2013) 11 KAR CK 0060
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts25 Nov 2013Allowed
M/s. Southern Ferro Ltd. Vs The Registrar, Employees'' Provident Fund Appellate Tribunal and The Regional Provident Fund Commissioner
Karnataka High Court · (2013) 11 KAR CK 0059
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 16(d), 7A
High Courts25 Nov 2013Disposed Off
Lakshmi Nirman (Bangalore) Pvt. Ltd. Vs Banking Ombudsman (Karnataka) and ICICI Bank
Karnataka High Court · (2013) 11 KAR CK 0058
High Courts25 Nov 2013Dismissed
Nandeesha Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 376A
High Courts25 Nov 2013
Prashant Vs Sachin and The Branch Manager Reliance General Insurance Co. Lt.
Karnataka High Court · (2013) 11 KAR CK 0034
High Courts25 Nov 2013
Smt. Sathyabama, Mr. Ramesh and Mr. Krishna Murthy Vs The Managing Director, BMTC, M/s. United India Insurance Co. Ltd., Shri. S.N. Balasubramani and M/s. The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0033
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Dismissed
Karnataka Muslim Sangarsha Samithi Vs Khalid Ahmed, Chairman Karnataka State Board of Wakfs and Others
Karnataka High Court · (2013) 11 KAR CK 0032
High Courts22 Nov 2013Dismissed
The Karnataka Jesuit Educational Society Vs M/s. Salarpuria Properties Private Ltd.
Karnataka High Court · (2014) 2 AKR 206 : (2014) ILR (Kar) 1635 : (2014) 1 KCCR 765
High Courts22 Nov 2013Dismissed
Mrs. Seetha @ Shakuntala Vs The State of Karnataka, The Land Tribunal and M. Ibrahim
Karnataka High Court · (2014) 1 AKR 498 : (2014) ILR (Kar) 649 : (2014) 2 KarLJ 429 : (2014) 1 KCCR 214
High Courts22 Nov 2013
State of Karnataka Vs Flemingo Duty-Free Shop Private Limited
Karnataka High Court · (2014) 78 KarLJ 121 : (2014) 68 VST 398
High Courts22 Nov 2013
Gold Finch Hotels Private Limited Vs The Deputy Commissioner of Commercial Taxes (Audit-1.7), DVO-1
Karnataka High Court · (2013) 77 KarLJ 550 : (2014) 71 VST 324
High Courts21 Nov 2013
Narayanaswamy Naidu Vs State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 150
High Courts21 Nov 2013
Xerox India Limited (Formerly Known as M/s. Xerox Modi Corporation Limited) Vs State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 469 : (2014) 78 KarLJ 109 : (2014) 71 VST 201
High Courts21 Nov 2013
State of Karnataka and Others Vs Smt. Narasamma and K. Puttaswamaiah Kalyana Mantapa
Karnataka High Court · (2014) 78 KarLJ 116
High Courts19 Nov 2013Dismissed
Smt. M.R. Susheela Vs Sri Sunil N. Konareddy and The Branch Manager, New India Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0280