High Courts26 Nov 2013
Sical Iron Ore Terminal (Mangalore) Limited Vs Board of Trustees for the New Mangalore Port Trust
Karnataka High Court · (2013) 11 KAR CK 0027
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 791 of 2,398
High Courts26 Nov 2013Dismissed
Shivanna @ Tarkari Shivanna Vs State
Karnataka High Court · (2013) 11 KAR CK 0026
Penal Code, 1860 (IPC) — Section 323, 324, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts26 Nov 2013
Shri. Gangadhara @ Charsi and Shri Keshavaswamy Vs State
Karnataka High Court · (2013) 11 KAR CK 0025
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 114, 120B, 143, 147, 148
High Courts26 Nov 2013Dismissed
Sadewwa, Irawwa and Shankarayya Ningayya Pujari Vs Appayya Parayya Pujari, by LRs.
Karnataka High Court · (2013) 11 KAR CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Nov 2013
Rangoli Paints Vs State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 321
High Courts25 Nov 2013Dismissed
The Secretary to Government, Department of Personnel and Administrative Reforms and Others Vs Sri S.M. Kshirasagar
Karnataka High Court · (2013) 11 KAR CK 0324
High Courts25 Nov 2013Dismissed
Laxman and Dharmanna Vs Yellappa and Others
Karnataka High Court · (2013) 11 KAR CK 0323
High Courts25 Nov 2013Partly Allowed
Sharadamma Vs The United India Insurance Co. Ltd. and The Managing Director, Bangalore Metro Transport Corporation
Karnataka High Court · (2013) 11 KAR CK 0322
High Courts25 Nov 2013Partly Allowed
Mr. H.B. Shedakshari Vs M/s. National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0321
High Courts25 Nov 2013Disposed Off
United India Insurance Company Limited Vs Shri. Srinivasa Reddy and Shri. D. Fernandez Shri. Srinivas Reddy Vs The United India Insurance Co. Ltd. and D. Fernandez
Karnataka High Court · (2013) 11 KAR CK 0320
High Courts25 Nov 2013Dismissed
Sri V.N. Lakshmikanthappa Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0288
High Courts25 Nov 2013Allowed
Bharath Sanchar Nigam Ltd. Vs Sri Pundalik and Smt. Drakshayani
Karnataka High Court · (2013) 11 KAR CK 0273
High Courts25 Nov 2013
Sri. Shanmugam Vs Tippu Yusuff Ahamed, The Manager, United India Insurance Co. and Sri. S. Gunashekaran
Karnataka High Court · (2013) 11 KAR CK 0272
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Partly Allowed
The Divisional Manager, National Insurance Co. Ltd. Vs Bayamma and Others
Karnataka High Court · (2013) 11 KAR CK 0271
High Courts25 Nov 2013Dismissed
Domlur 2nd Stage Residents Association (Regd.) Vs The Commissioner, Bangalore Development Authority, Bangalore International Centre and The Commissioner Bruhat Bangalore Mahanagara Palike and Assistant Director (Town Planning) Bangalore Development Authority
Karnataka High Court · (2013) 11 KAR CK 0270
High Courts25 Nov 2013Disposed Off
The Union of India and Others Vs K.M. Sreedhara
Karnataka High Court · (2013) 11 KAR CK 0269
High Courts25 Nov 2013
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Mrs. Manisha A. Sadhwani
Karnataka High Court · (2013) 11 KAR CK 0242
Income Tax Act, 1961 — Section 132, 139(1), 158BC
High Courts25 Nov 2013Dismissed
Shri Narayanappa Vs The Assistant Commissioner, Chikkaballapur Sub-Division, The Chairman, Land Tribunal and Others
Karnataka High Court · (2013) 11 KAR CK 0241
Karnataka Land Reforms Act, 1961 — Section 77-A
High Courts25 Nov 2013
Hanumantharayappa and Smt. Gowramma Vs K. Raja and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0240
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Dismissed
Mrs. Yashodamma Vs Mrs. M. Ratna
Karnataka High Court · (2013) 11 KAR CK 0239
Negotiable Instruments Act, 1881 (NI) — Section 138, 139