High Courts27 Nov 2013Dismissed
Narendra Singh Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0031
Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 789 of 2,398
High Courts27 Nov 2013Dismissed
Smt. Madhavi Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0019
High Courts26 Nov 2013Disposed Off
The State of Karnataka and The Inspector Gen. of Registration Commissioner of Stamps Vs Smt. M.L. Kamala
Karnataka High Court · (2013) 11 KAR CK 0333
Karnataka Civil Services Rules, 1958 — Rule 32, 36
High Courts26 Nov 2013Dismissed
Ameerjan Vs Abhinandan Raj and State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0330
Penal Code, 1860 (IPC) — Section 342, 361, 366, 498
High Courts26 Nov 2013Disposed Off
M/s. Serve and Volley Outdoor Advertising Private Limited Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0329
High Courts26 Nov 2013Disposed Off
The Union of India Vs Sri Chandra S. and Others
Karnataka High Court · (2013) 11 KAR CK 0328
High Courts26 Nov 2013Partly Allowed
National Insurance Co. Ltd. Vs K.G. Chethan and Anand Bhandarkar B. K.G. Chethan Vs National Insurance Co. Ltd.
Karnataka High Court · (2014) 1 AKR 807
High Courts26 Nov 2013Dismissed
The State Vs Bandagemma, Meeran Patel @ Bablu and Rajmahmed
Karnataka High Court · (2013) 11 KAR CK 0325
Penal Code, 1860 (IPC) — Section 323, 324, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts26 Nov 2013Dismissed
Sri. Krishna Madappa Vs The Management of Karnataka Road Transport Corporation
Karnataka High Court · (2013) 11 KAR CK 0289
Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 2013Disposed Off
Sri Pradeep Vs State of Karnataka and Central Crime Branch
Karnataka High Court · (2013) 11 KAR CK 0225
High Courts26 Nov 2013
The Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs Sri D.S. Srinivasa Rao and Brothers
Karnataka High Court · (2013) 11 KAR CK 0224
Income Tax Act, 1961 — Section 132, 132A, 158BG, 29B
High Courts26 Nov 2013Dismissed
Mr. Abdul Hakeem Vs The State of Karnataka and Bada Grama Panchayath
Karnataka High Court · (2013) 11 KAR CK 0223
High Courts26 Nov 2013Allowed
Smt. Gangubai and Others Vs Subhaschandra and Others
Karnataka High Court · (2013) 11 KAR CK 0222
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts26 Nov 2013Allowed
Sri. Somashetty Vs The Karnataka Housing Board and Sri. Shivashankar Hiralal Phulse
Karnataka High Court · (2013) 11 KAR CK 0208
Land Acquisition Act, 1894 — Section 4(1), 53A, 6(1)
High Courts26 Nov 2013Dismissed
Sri R. Ramachandraiah Vs Smt. R. Usha
Karnataka High Court · (2013) 11 KAR CK 0207
Hindu Marriage Act, 1955 — Section 13(1)(ia)Limitation Act, 1963 — Section 5
High Courts26 Nov 2013Allowed
The Oriental Insurance Co. Ltd. Vs Jayamma, Kuppe Gowda and Somashekar
Karnataka High Court · (2013) 11 KAR CK 0206
Workmens Compensation Act, 1923 — Section 10
High Courts26 Nov 2013Disposed Off
Orange Fine Dine and Fast Food Vs Bangalore Electricity Supply Company Limited and Mrs. Parvathi Bai
Karnataka High Court · (2013) 11 KAR CK 0205
High Courts26 Nov 2013Partly Allowed
National Insurance Co. Ltd. Vs Thyampanna Shetty and Sanjeev Poojary Sri Thyamapanna Shetty Vs Sanjeeva Poojary and The Manager, National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Nov 2013Allowed
Smt. Latha Vs Ramesh and ICICI Lombard General Insurance Company Ltd.
Karnataka High Court · (2014) 1 AKR 795
Motor Vehicles Act, 1988 — Section 166